Showing 23236 - 23250 of 41947 judgements
11 May 2001
Supreme Court
4 pages
KANTI DEVI Vs POSHI RAM

Bench: K.T.THOMAS,R.P. SETHI
Case number: C.A. No.-003860-003860 / 2001
Diary number: 18959 / 1999

11 May 2001
Supreme Court
4 pages
THAKUR RAGHUNATH JI MAHARAJ Vs RAMESH CHANDRA

Case number: C.A. No.-006972-006972 / 1999
Diary number: 11220 / 1999
Advocates: Vs M. P. SHORAWALA

11 May 2001
Supreme Court
12 pages
MORESHWAR BALKRISHNA PANDARE Vs VITHAL VYANKU CHAVAN .

Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN
Case number: C.A. No.-003872-003872 / 1992
Diary number: 74659 / 1991
Advocates: A. S. BHASME Vs

11 May 2001
Supreme Court
2 pages
LAXMIBAI Vs KARNATAKA STATE RD. TRANS. CORPN.

Case number: C.A. No.-003868-003868 / 2001
Diary number: 5729 / 2000
Advocates: V. N. RAGHUPATHY Vs P. R. RAMASESH

11 May 2001
Supreme Court
6 pages
RAJENDER SINGH Vs RAMDHAR SINGH .

Case number: C.A. No.-004394-004394 / 1991
Diary number: 74658 / 1991
Advocates: LAKSHMI RAMAN SINGH Vs

10 May 2001
Supreme Court
0 pages
M.C.MEHTA Vs UNION OF INDIA

Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

10 May 2001
Supreme Court
4 pages
MEHRWAN HOMI IRANI Vs CHARITY COMMNR.,BOMBAY .

Case number: C.A. No.-003788-003788 / 2001
Diary number: 17393 / 1998
Advocates: MANIK KARANJAWALA Vs BHASKAR Y. KULKARNI

10 May 2001
Supreme Court
9 pages
SHRIBHAGWAN Vs STATE OF RAJASTHAN

Bench: M B SHAH,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000242-000242 / 2000
Diary number: 2654 / 2000
Advocates: SHAKEEL AHMED Vs MILIND KUMAR

10 May 2001
Supreme Court
2 pages
DY.COMMNR.OF INCOME TAX,N DELHI&ORS Vs EXPRESS TOWERS PVT.LTD.&ORS

Case number: C.A. No.-006056-006056 / 1998
Diary number: 8232 / 1998
Advocates: SUSHMA SURI Vs SUSHIL KUMAR JAIN

10 May 2001
Supreme Court
2 pages
APPROPRIATE AUTHORITY Vs R.C. CHAWLA

Case number: C.A. No.-006049-006049 / 1998
Diary number: 8241 / 1998
Advocates: SHAIL KUMAR DWIVEDI Vs GEETANJALI MOHAN

10 May 2001
Supreme Court
2 pages
APPROPRIATE AUTHORITY Vs SHASHI SEHGAL

Case number: C.A. No.-006052-006052 / 1998
Diary number: 60386 / 1998
Advocates: SUSHMA SURI Vs P. K. JAIN

10 May 2001
Supreme Court
2 pages
RAM DEO CHAUHAN @ RAJ NATH CHAUHAN Vs STATE OF ASSAM .RESPONDENT

Bench: S.N. PHUKAN
Case number: Review Petition (crl.) 1105 of 2000

10 May 2001
Supreme Court
8 pages
RAM DEO CHAUHAN @ RAJ NATH CHAUHAN Vs STATE OF ASSAM

Bench: K.T. THOMAS
Case number: Review Petition (crl.) 1105 of 2000

10 May 2001
Supreme Court
16 pages
RAM DEO CHAUHAN @ RAJ NATH Vs STATE OF ASSAM

Bench: R.P. SETHI
Case number: Review Petition (crl.) 1105 of 2000

10 May 2001
Supreme Court
16 pages
RAM DEO CHAUHAN @ RAJ NATH Vs STATE OF ASSAM

Bench: R.P. SETHI
Case number: Review Petition (crl.) 1105 of 2000