Showing 23221 - 23235 of 41947 judgements
11 July 2001
Supreme Court
6 pages
DEENA NATH Vs POORAN LAL

Bench: D.P.MOHAPATRO,U.C.BANERJEE
Case number: C.A. No.-004041-004041 / 2001
Diary number: 18302 / 1998
Advocates: SHIV SAGAR TIWARI Vs H. S. PARIHAR

11 July 2001
Supreme Court
24 pages
STATE OF MAHARASHTTRA Vs BHARAT C. RAGHANI

Bench: K.T.THOMAS,R.P.SETHI
Case number: Crl.A. No.-000628-000628 / 1998
Diary number: 7015 / 1998
Advocates: Vs VISHWAJIT SINGH

10 July 2001
Supreme Court
5 pages
DIVISIONAL FOREST OFFICER Vs TATA FINLAY LTD.

Bench: S.N.VARIAVA,S.S.M.QUADRI
Case number: C.A. No.-002529-002529 / 1997
Diary number: 68186 / 1987

10 July 2001
Supreme Court
5 pages
DIVISIONAL FOREST OFFICER Vs TATA FINLAY LTD.

Case number: C.A. No.-002529-002529 / 1997
Diary number: 68186 / 1987

10 July 2001
Supreme Court
6 pages
GADE LAKSHMI MANGRAJU Vs STATE OF A.P.

Bench: K.T.THOMAS,R.P.SETHI
Case number: Crl.A. No.-000058-000058 / 2000
Diary number: 12035 / 1999
Advocates: Vs GUNTUR PRABHAKAR

10 July 2001
Supreme Court
3 pages
M/S NATIONAL ALUMINIUM CO.LTD. Vs DEEPAK KUMAR PANDA .

Case number: C.A. No.-000262-000262 / 1997
Diary number: 61634 / 1997

09 July 2001
Supreme Court
5 pages
KANSHI RAM Vs LACHHMAN(DEAD) THRO LRS

Bench: D.P.MOHAPATRO,BRIJESH KUMAR
Case number: C.A. No.-002451-002451 / 1997
Diary number: 3597 / 1997
Advocates: Vs MADHU MOOLCHANDANI

09 July 2001
Supreme Court
4 pages
HARMOHINDER SINGH Vs KHARGA CANTEEN, AMBALA CANTT.

Bench: D.P. MOHAPATRA,RUMA PAL
Case number: C.A. No.-004024-004024 / 2001
Diary number: 16403 / 1999
Advocates: Vs SHAIL KUMAR DWIVEDI

09 July 2001
Supreme Court
10 pages
SMT. LAXMI Vs OM PARKASH .

Bench: R.C. LAHOTI,DORAISWAMY RAJU
Case number: Crl.A. No.-000717-000717 / 1994
Diary number: 68185 / 1987
Advocates: D. N. GOBURDHAN Vs

09 July 2001
Supreme Court
9 pages
K.C. SAREEN Vs C.B.I. TH. DIRECTOR, CHANDIGARH

Case number: Crl.A. No.-000770-000770 / 2001
Diary number: 8276 / 2001
Advocates: Vs P. PARMESWARAN

09 July 2001
Supreme Court
4 pages
HARMOHINDER SINGH Vs KHARGA CANTEEN, AMBALA CANTT.

Bench: D.P.MOHAPATRO,RUMA PALL
Case number: C.A. No.-004024-004024 / 2001
Diary number: 16403 / 1999
Advocates: Vs SHAIL KUMAR DWIVEDI

12 May 2001
Supreme Court
7 pages
RIZWAN AHMED JAVED SHAIKH Vs JAMMAL PATEL .

Bench: R.C. LAHOTI,N. SANTOSH HEGDE
Case number: Crl.A. No.-000823-000823 / 1994
Diary number: 72473 / 1990
Advocates: SHAKIL AHMED SYED Vs

12 May 2001
Supreme Court
4 pages
CHANDRA KANTA SINHA Vs ORIENTAL INSURANCE CO.LTD.&ORS

Bench: SYED SHAH MOHAMMED QUADRI,Y.K. SABHARWAL
Case number: C.A. No.-003880-003880 / 2001
Diary number: 15393 / 1998
Advocates: RANJAN MUKHERJEE Vs K. SHARDA DEVI

12 May 2001
Supreme Court
5 pages
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs DR.A.S. ANAND, HON'BLE THE C.J.I.

Bench: K.T. THOMAS,R.P. SETHI,B.N. AGRAWAL
Case number: W.P.(C) No.-000077-000077 / 2001
Diary number: 1854 / 2001

11 May 2001
Supreme Court
4 pages
JAWAHAR LAL Vs STATE OF M.P.

Case number: Crl.A. No.-000232-000232 / 1999
Diary number: 18688 / 1998
Advocates: CHANDER SHEKHAR ASHRI Vs