Showing 23206 - 23220 of 41947 judgements
20 July 2001
Supreme Court
4 pages
GOODYEAR INDIA LIMITED Vs STATE OF HARYANA .

Case number: C.A. No.-003751-003760 / 1999
Diary number: 6998 / 1999

20 July 2001
Supreme Court
4 pages
VISHWAMBARH Vs LAXMINARAYAN (DEAD) BY LRS

Case number: C.A. No.-000554-000554 / 1998
Diary number: 21119 / 1997

20 July 2001
Supreme Court
2 pages
VEDABAI @ VAIJAYANTABAI BABURAO PATIL Vs

Case number: C.A. No.-004494-004494 / 2001
Diary number: 19336 / 2000
Advocates: Vs S.. UDAYA KUMAR SAGAR

19 July 2001
Supreme Court
18 pages
SHIBU SOREN Vs DAYANAND SAHAY .

Bench: CJI,R.C. LAHOTI,SHIVARAJ V. PATIL
Case number: C.A. No.-003538-003538 / 2000
Diary number: 8551 / 2000
Advocates: B. K. SATIJA Vs R. C. KOHLI

18 July 2001
Supreme Court
7 pages
SMT. MATTO DEVI Vs SH. DAMODAR LAL (DEAD) THR. LRS..

Bench: A.P. MISRA,UMESH C. BANERJEE
Case number: C.A. No.-005816-005816 / 1994
Diary number: 67296 / 1986
Advocates: B. D. SHARMA Vs

17 July 2001
Supreme Court
10 pages
GANGA RAM MOOLCHANDANI Vs STATE OF RAJASTHAN .

Bench: G.B. PATTANAIK,B.N. AGRAWAL
Case number: C.A. No.-006469-006469 / 1998
Diary number: 18769 / 1998

17 July 2001
Supreme Court
4 pages
M/S. UNIPLAS INDIA LTD. Vs STATE (GOVT. OF N.C.T. DELHI)

Case number: Crl.A. No.-000721-000721 / 2001
Diary number: 5568 / 2001
Advocates: Vs SUMAN JYOTI KHAITAN

13 July 2001
Supreme Court
9 pages
P.JANARDHANA REDDY Vs STATE OF A.P.

Bench: S.V.PATIL,D.P.MOHAPATRO
Case number: C.A. No.-004138-004138 / 2001
Diary number: 13694 / 1999
Advocates: D. BHARATHI REDDY Vs GUNTUR PRABHAKAR

13 July 2001
Supreme Court
2 pages
M.K. MUNTHAN Vs M. PASUPATHI

Case number: C.A. No.-000537-000537 / 1998
Diary number: 21438 / 1997
Advocates: Vs S. R. SETIA

13 July 2001
Supreme Court
2 pages
SAVANI ROADLINES Vs SUNDARAM TEXTILES LTD.

Case number: C.A. No.-007349-007349 / 2000
Diary number: 18933 / 1999
Advocates: S. SRINIVASAN Vs ANIL KUMAR JHA

12 July 2001
Supreme Court
5 pages
JOHN THOMAS Vs K. JAGADEESAN

Bench: K.T.THOMAS,R.P.SETHI
Case number: Crl.A. No.-000688-000688 / 2001
Diary number: 8067 / 2001

12 July 2001
Supreme Court
16 pages
T.T. ANTONY Vs STATE OF KERALA .

Bench: S.S.M.QUADRI,S.N.PHUKAN
Case number: Crl.A. No.-000689-000689 / 2001
Diary number: 7046 / 2000
Advocates: RAMESH BABU M. R. Vs G. PRAKASH

11 July 2001
Supreme Court
10 pages
HITEN P. DALAL Vs BRATINDRANATH BANERJEE

Bench: RUMA PALL,BRIJESH KUMAR,B.N.KIRPAL
Case number: Crl.A. No.-000688-000688 / 1995
Diary number: 14590 / 1993
Advocates: K. J. JOHN Vs K. R. NAMBIAR

11 July 2001
Supreme Court
10 pages
M/S. ETHIOPIAN AIRLINES Vs M/S. STIC TRAVELS (P) LTD.

Bench: A.P.MISRA,DORASWAMY RAJU
Case number: C.A. No.-004051-004051 / 2001
Diary number: 64 / 2001
Advocates: Vs JANENDRA LAL & CO.

11 July 2001
Supreme Court
6 pages
RAGHUNATH(DEAD) BY LRS Vs STATE OF MAHARASHTRA

Bench: D.P.MOHAPATRO,A.P.MISRA
Case number: C.A. No.-002881-002881 / 1996
Diary number: 89266 / 1993