Showing 23191 - 23205 of 41947 judgements
25 July 2001
Supreme Court
2 pages
NAWAL KISHORE TULARA Vs DINESH CHAND GUPTA .

Bench: S.P. BHARUCHA,Y.K. SABHARWAL,BRIJESH KUMAR
Case number: C.A. No.-004499-004499 / 2001
Diary number: 2981 / 2001

25 July 2001
Supreme Court
5 pages
RAKESH Vs STATE OF HARYANA

Bench: S.N.VARIAVA,M.B.SHAH
Case number: Crl.A. No.-000744-000744 / 2001
Diary number: 844 / 2001

25 July 2001
Supreme Court
3 pages
AROON KUMAR SINHA Vs UNION OF INDIA

Bench: K.T. THOMAS,R.P. SETHI
Case number: C.A. No.-004663-004663 / 2001
Diary number: 1811 / 2000
Advocates: Vs SHAIL KUMAR DWIVEDI

25 July 2001
Supreme Court
6 pages
M/S. ISPAT ENGINEERING & FOUNDARY WORKS Vs M/S. STEEL AUTHORITY OF INDIA LTD.

Case number: C.A. No.-004503-004503 / 2001
Diary number: 17790 / 2000
Advocates: KUMUD LATA DAS Vs S. S. JAUHAR

25 July 2001
Supreme Court
2 pages
ITC AGRO TECH LTD. Vs C.T.O., SECUNDERABAD

Case number: C.A. No.-006362-006362 / 1998
Diary number: 19091 / 1998
Advocates: Vs RR-EX-PARTE

25 July 2001
Supreme Court
9 pages
STATE OF MADHYA PRADESH Vs SARDAR

Case number: Crl.A. No.-000871-000871 / 1997
Diary number: 61611 / 1997
Advocates: Vs T. N. SINGH

25 July 2001
Supreme Court
3 pages
UNION OF INDIA Vs NATIONAL HYDROELECTRIC POWER CORP.L.&ORS

Case number: C.A. No.-002885-002885 / 2000
Diary number: 3088 / 2000
Advocates: Vs NARESH K. SHARMA

24 July 2001
Supreme Court
6 pages
P.K.PRADHAN Vs STATE OF SIKKIM REP. BY C.B.I.

Bench: G.B. PATTANAIK,S.N. PHUKAN,B.N. AGRAWAL
Case number: Crl.A. No.-001118-001118 / 2000
Diary number: 18416 / 1999
Advocates: ABHIJIT SENGUPTA Vs P. PARMESWARAN

24 July 2001
Supreme Court
5 pages
MULAYAM SINGH YADAV Vs DHARAMPAL YADAV .

Bench: S.P. BHARUCHA,Y.K. SABHARWAL,BRIJESH KUMAR
Case number: C.A. No.-004396-004398 / 2000
Diary number: 11490 / 1999
Advocates: EJAZ MAQBOOL Vs SHAKIL AHMED SYED

24 July 2001
Supreme Court
11 pages
DHURANDHAR PRASAD SINGH Vs JAI PRAKASH UNIVERSITY .

Bench: G.B. PATTANAIK,B.N. AGRAWAL
Case number: C.A. No.-004481-004481 / 2001
Diary number: 18421 / 1999
Advocates: RAJESH PRASAD SINGH Vs R. P. WADHWANI

24 July 2001
Supreme Court
6 pages
SAPAN KUMAR PANDIT Vs U.P. ESTATE ELECTRICITY BOARD .

Bench: K.T. THOMAS,R.P. SETHI
Case number: C.A. No.-004471-004471 / 2001
Diary number: 21016 / 1999
Advocates: M. P. SHORAWALA Vs

24 July 2001
Supreme Court
11 pages
DHURANDHAR PRASAD SINGH Vs JAI PRAKASH UNIVERSITY .

Case number: C.A. No.-004481-004481 / 2001
Diary number: 18421 / 1999
Advocates: RAJESH PRASAD SINGH Vs R. P. WADHWANI

24 July 2001
Supreme Court
4 pages
CHRIST THE KING CATHEDRAL Vs JOHN ANCHERIL

Bench: S. RAJENDRA BABU,SHIVARAJ V. PATIL
Case number: C.A. No.-005628-005628 / 2000
Diary number: 11111 / 2000
Advocates: M. P. VINOD Vs G. PRAKASH

24 July 2001
Supreme Court
7 pages
MAHATMA PHULE AGRICULTURAL UNIV. Vs NASIK ZILLA SHETH KAMGAR UNION .

Case number: C.A. No.-008640-008659 / 1997
Diary number: 18074 / 1997
Advocates: SHIVAJI M. JADHAV Vs

23 July 2001
Supreme Court
13 pages
KEWAL CHAND MIMANI (DEAD) BY L.RS Vs S.K. SEN

Case number: C.A. No.-004632-004632 / 1997
Diary number: 9712 / 1997
Advocates: SUSHIL KUMAR JAIN Vs SATISH VIG