Showing 23176 - 23190 of 41947 judgements
30 July 2001
Supreme Court
19 pages
Vs

Bench: N.S.HEGDE,Y.K.SABHARWAL,S.V.PATIL
Case number: /
Diary number: 2 / 5758

30 July 2001
Supreme Court
4 pages
M.K. PRASAD Vs P. ARUMUGAM

Case number: C.A. No.-004779-004779 / 2001
Diary number: 15875 / 2000
Advocates: Vs REVATHY RAGHAVAN

27 July 2001
Supreme Court
4 pages
COMNR. OF CENTRAL EXCISE,COIMBATORE &ORS Vs JAWAHAR MILLS LTD. .

Bench: S.P. BHARUCHA,Y.K. SABHARWAL
Case number: C.A. No.-000619-000626 / 2000
Diary number: 19507 / 1999
Advocates: B. KRISHNA PRASAD Vs V. BALACHANDRAN

26 July 2001
Supreme Court
0 pages
O.N.G.C. Vs ASSN. OF NATURAL GAS CONSUMING IND. &ORS

Bench: B.N. KIRPAL,N. SANTOSH HEGDE
Case number: C.A. No.-008530-008540 / 1983
Diary number: 65219 / 1983

26 July 2001
Supreme Court
0 pages
O.N.G.C. Vs ASSN. OF NATURAL GAS CONSUMING IND. &ORS

Case number: C.A. No.-008530-008540 / 1983
Diary number: 65219 / 1983

26 July 2001
Supreme Court
4 pages
SHAMBHU RAM YADAV Vs HANUMAN DASS KHATRY

Bench: K.T. THOMAS,Y.K. SABHARWAL
Case number: C.A. No.-006768-006768 / 2000
Diary number: 17410 / 2000
Advocates: Vs B. D. SHARMA

26 July 2001
Supreme Court
6 pages
C.I.T. , BHOPAL Vs NARENDRA DOSHI

Case number: C.A. No.-002053-002053 / 2000
Diary number: 1508 / 2000
Advocates: SUSHMA SURI Vs KRISHNANAND PANDEYA

26 July 2001
Supreme Court
9 pages
MAHABIR SINGH Vs STATE OF HARYANA

Bench: K.T. THOMAS,R.P. SETHI
Case number: Crl.A. No.-000471-000471 / 1998
Diary number: 21317 / 1997
Advocates: KRISHAN SINGH CHAUHAN Vs

25 July 2001
Supreme Court
0 pages
HINCH LAL TIWARI Vs KAMALA DEVI AND ORS.

Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN
Case number: Appeal (civil) 4787 of 2001

25 July 2001
Supreme Court
0 pages
HINCH LAL TIWARI Vs KAMALA DEVI AND ORS.

Case number: Appeal (civil) 4787 of 2001

25 July 2001
Supreme Court
9 pages
TARLOCHAN DEV SHARMA Vs STATE OF PUNJAB .

Bench: CJI,R.C. LAHOTI
Case number: C.A. No.-001889-001889 / 2000
Diary number: 19549 / 1999
Advocates: PREM MALHOTRA Vs

25 July 2001
Supreme Court
4 pages
BOARD OF DIRECTORS THRO C.M.D.(NAC LTD.) Vs HRUSIKESH SENAPATI

Case number: C.A. No.-005660-005660 / 1998
Diary number: 718 / 1998

25 July 2001
Supreme Court
4 pages
SHITLA SHARAN SRIVASTAVA Vs GOVT. OF INDIA .

Case number: W.P.(C) No.-000162-000162 / 1999
Diary number: 488 / 1999
Advocates: RACHNA GUPTA Vs SANJAY KAPUR

25 July 2001
Supreme Court
2 pages
DELHI HIGH COURT THROUGH REGISTRAR Vs ATUL KUMAR SHARMA

Case number: SLP(C) No.-002105-002105 / 2001
Diary number: 1932 / 2001

25 July 2001
Supreme Court
5 pages
STATE OF HARYANA Vs RAM SINGH

Bench: V.N. KHARE,RUMA PAL
Case number: C.A. No.-006016-006016 / 1999
Diary number: 12391 / 1998
Advocates: Vs VINAY KUMAR GARG