Showing 23161 - 23175 of 41947 judgements
02 August 2001
Supreme Court
6 pages
K.C. SAREEN Vs C.B.I. TH. DIRECTOR, CHANDIGARH

Bench: K.T. THOMAS,S.N. VARIAVA
Case number: Crl.A. No.-000770-000770 / 2001
Diary number: 8276 / 2001
Advocates: Vs P. PARMESWARAN

02 August 2001
Supreme Court
6 pages
COMMNR.OF CUSTOMS MUMBAI Vs JAGDISH CANCER & RESEARCH CENTRE

Bench: S.P. BHARUCHA,Y.K. SABHARWAL,BRIJESH KUMAR
Case number: C.A. No.-002680-002680 / 2000
Diary number: 3960 / 2000
Advocates: B. KRISHNA PRASAD Vs RUBY SINGH AHUJA

02 August 2001
Supreme Court
6 pages
SAKTHI TRADING CO. Vs C.I.T., COIMBATORE

Bench: Y.K. SABHARWAL,BRIJESH KUMAR
Case number: C.A. No.-003818-003818 / 1999
Diary number: 7301 / 1999
Advocates: REVATHY RAGHAVAN Vs SUSHMA SURI

01 August 2001
Supreme Court
9 pages
V. PECHIMUTHU Vs GOWRAMMAL

Bench: V.N. KHARE,RUMA PAL
Case number: C.A. No.-000336-000336 / 1997
Diary number: 77101 / 1996
Advocates: K. RAM KUMAR Vs R. N. KESWANI

01 August 2001
Supreme Court
5 pages
SUSHMA MUTREJA Vs U O I

Bench: G.B. PATTANAIK,RUMA PAL
Case number: C.A. No.-004995-004996 / 1997
Diary number: 77102 / 1996
Advocates: RANI CHHABRA Vs ARVIND KUMAR SHARMA

31 July 2001
Supreme Court
5 pages
GOPI NATH Vs STATE OF U.P.

Bench: M.B. SHAH,DORAISWAMY RAJU
Case number: Crl.A. No.-001014-001014 / 1999
Diary number: 15453 / 1998

31 July 2001
Supreme Court
3 pages
DMAI Vs

Case number: C.A. No.-003853-003854 / 1992
Diary number: 86111 / 1992

31 July 2001
Supreme Court
3 pages
N.R. NARAYAN SWAMY Vs B. FRANCIS JAGAN

Bench: M.B. SHAH,R.P. SETHI
Case number: C.A. No.-004800-004800 / 2001
Diary number: 10364 / 2000

31 July 2001
Supreme Court
11 pages
DHYAN INVESTMENTS & TRADING CO. LTD. Vs CENTRAL BUREAU OF INVESTIGATION .

Bench: K.T. THOMAS,S.N. VARIAVA
Case number: Crl.A. No.-000757-000758 / 2001
Diary number: 9652 / 2001
Advocates: Vs P. PARMESWARAN

31 July 2001
Supreme Court
7 pages
K. PONNUSAMY Vs STATE REP.BY INSPECTOR OF POLICE, T.NADU

Bench: K.T. THOMAS,S.N. VARIAVA
Case number: Crl.A. No.-000759-000759 / 2001
Diary number: 7185 / 2001

31 July 2001
Supreme Court
28 pages
DISTRICT MINING OFFICER Vs TATA IRON & STEEL CO.

Bench: G.B.PATTANAIK,S.N.PHUKAN,B.N.AGRAWAL
Case number: C.A. No.-004803-004808 / 2001
Diary number: 76108 / 1996

31 July 2001
Supreme Court
19 pages
Vs

Bench: S.P.BHARUCHA , V.N.KHARE , SANTOSH N.HEGDE , Y.K.SABHARWAL , S.V.PATIL
Case number: /
Diary number: 2 / 5758

31 July 2001
Supreme Court
2 pages
NEERAJ KAPOOR Vs RANBIR SINGH DAHIYA .

Case number: C.A. No.-004939-004940 / 2001
Diary number: 20448 / 1999

31 July 2001
Supreme Court
3 pages
RONALD KIPRONO RAMKAT Vs STATE OF HARYANA

Case number: Crl.A. No.-000464-000464 / 1999
Diary number: 11288 / 1998

31 July 2001
Supreme Court
3 pages
COMMISSIONER OF CUSTOMS, Vs M/s.Punjab Stainless Steel Industries

Case number: Appeal (civil) 7602 of 1999