Showing 23041 - 23055 of 41947 judgements
04 September 2001
Supreme Court
2 pages
ANJUMAN E ISLAM Vs STATE OF KARNATAKA

Case number: C.A. No.-007706-007706 / 1997
Diary number: 16098 / 1997
Advocates: M. K. DUA Vs

04 September 2001
Supreme Court
4 pages
BONGAIGAON REFINERY & PETROCHEMICALS LTD Vs SAMIJUDDIN AHMAD

Case number: C.A. No.-006149-006149 / 2001
Diary number: 2810 / 2000
Advocates: Vs RAJIV MEHTA

04 September 2001
Supreme Court
4 pages
S.R. BABU Vs T.K.VASUDEVAN

Case number: C.A. No.-006304-006304 / 2001
Diary number: 13257 / 1998
Advocates: M. P. VINOD Vs

03 September 2001
Supreme Court
3 pages
THE DEAN GOA MEDICAL COLLEGE Vs SUDHIR KUMAR SOLANKI .

Case number: C.A. No.-001966-001966 / 2000
Diary number: 1361 / 2000
Advocates: SHIV SAGAR TIWARI Vs M. VEERAPPA

03 September 2001
Supreme Court
5 pages
U.P. STATE SUGAR CORPN. LTD. Vs OM PRAKASH UPADHYAYA

Bench: S.S.M.QUADRI
Case number: C.A. No.-006116-006116 / 2000
Diary number: 13781 / 2000
Advocates: PRADEEP MISRA Vs KRISHNA PAL SINGH

03 September 2001
Supreme Court
4 pages
GRAMOPHONE CO. OF INDIA LTD. Vs MARS RECORDING PVT.LTD.

Case number: C.A. No.-006122-006122 / 2001
Diary number: 20512 / 1999
Advocates: Vs BINA GUPTA

03 September 2001
Supreme Court
9 pages
STATE OF WEST BENGAL Vs M.R. MONDAL

Case number: C.A. No.-006123-006123 / 2001
Diary number: 2938 / 2001
Advocates: AVIJIT BHATTACHARJEE Vs SARLA CHANDRA

03 September 2001
Supreme Court
4 pages
ARULMIGHU DEVANATHA SWAMY TEMPLE Vs NEELAMEGA BHATTACHARIAR

Case number: C.A. No.-003321-003321 / 1997
Diary number: 5195 / 1997
Advocates: V. BALACHANDRAN Vs REVATHY RAGHAVAN

03 September 2001
Supreme Court
4 pages
PRACHI ALMEIDA Vs DEAN, GOA MEDICAL COLLEGE .

Bench: S.R.BABU,DORAISWAMY RAJU
Case number: W.P.(C) No.-000420-000420 / 2000
Diary number: 11749 / 2000
Advocates: PETITIONER-IN-PERSON Vs A. SUBHASHINI

03 September 2001
Supreme Court
3 pages
AELTEMESH REIN Vs SUPREME COURT OF INDIA THR. R.G.

Bench: S.R.BABU,DORAISWAMY RAJU
Case number: W.P.(C) No.-000099-000099 / 2000
Diary number: 3351 / 2000
Advocates: Vs S. NARAIN & CO.

31 August 2001
Supreme Court
8 pages
SMITA CONDUCTORS LTD Vs EURO ALLOYS LTD

Bench: S. RAJENDRA BABU,S.N. PHUKAN
Case number: C.A. No.-012930-012930 / 1996
Diary number: 77123 / 1996
Advocates: MANIK KARANJAWALA Vs E. C. AGRAWALA

31 August 2001
Supreme Court
8 pages
NILANGSHU BHUSAN BASU Vs DEB K. SINHA

Bench: S.R.BABU,BRIJESH KUMAR
Case number: C.A. No.-006356-006356 / 1998
Diary number: 16360 / 1998
Advocates: BIJAN KUMAR GHOSH Vs K. V. VIJAYAKUMAR

31 August 2001
Supreme Court
13 pages
LIVE OAK RESORT P. LTD. Vs PANCHGANI HILL ST. MUNICIPAL COUNCIL&ANR

Bench: A.P.MISRA,U.C.BANERJEE
Case number: C.A. No.-006057-006058 / 2001
Diary number: 20670 / 2000

31 August 2001
Supreme Court
11 pages
RAVINDER KUMAR Vs STATE OF PUNJAB

Bench: K.T.THOMAS,S.N.VARIAVA
Case number: Crl.A. No.-000881-000881 / 2001
Diary number: 21636 / 2000
Advocates: SHAILENDRA BHARDWAJ Vs RAJEEV SHARMA

31 August 2001
Supreme Court
1 pages
MEWAR MARBLES LTD. Vs STATE OF RAJASTHAN

Case number: C.A. No.-006060-006060 / 2001
Diary number: 11888 / 2001
Advocates: Vs JAVED MAHMUD RAO