Showing 23026 - 23040 of 41947 judgements
11 September 2001
Supreme Court
3 pages
COMMISSIONER OF CUSTOMS(SEA) CHENNAI Vs M/S. BALLARPUR INDUSTRIES LTD.

Case number: C.A. No.-003942-003944 / 2001
Diary number: 16432 / 2000
Advocates: B. KRISHNA PRASAD Vs

10 September 2001
Supreme Court
7 pages
Vs

Bench: S. RAJENDRA BABU,S.N. VARIAVA
Case number: /
Diary number: / 1908

10 September 2001
Supreme Court
2 pages
K.L. NANDAKUMARAN NAIR Vs K.I. PHILIP

Case number: C.A. No.-005340-005340 / 1997
Diary number: 77141 / 1996
Advocates: RAMESH BABU M. R. Vs T. G. NARAYANAN NAIR

07 September 2001
Supreme Court
5 pages
HUSSAN MITHU MHASVADKAR Vs BOMBAY IRON & STEEL LABOUR BOARD

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU
Case number: C.A. No.-011189-011189 / 1995
Diary number: 82196 / 1993

07 September 2001
Supreme Court
21 pages
SRIKANT TRIPATHI Vs STATE OF U.P. .

Bench: G.B. PATTANAIK,RUMA PAL
Case number: C.A. No.-005908-005908 / 1997
Diary number: 72754 / 1994
Advocates: RACHNA GUPTA Vs P. K. JAIN

06 September 2001
Supreme Court
3 pages
TRICHERUMANA @ KOTTIYOOR DEVASWOM Vs PRSDNT,KOTTIYOOR PERUMAL SEVA SANG.

Case number: C.A. No.-004721-004721 / 1994
Diary number: 72753 / 1994
Advocates: Vs MALINI PODUVAL

06 September 2001
Supreme Court
30 pages
HARSHAD S. MEHTA Vs STATE OF MAHARASHTRA THROUGH C.B.I.

Bench: S.P. BHARUCHA,Y.K. SABHARWAL,BRIJESH KUMAR
Case number: Crl.A. No.-000319-000320 / 1996
Diary number: 77132 / 1996
Advocates: LATA KRISHNAMURTI Vs

06 September 2001
Supreme Court
3 pages
STATE OF M.P. Vs KAJAD

Bench: M.B. SHAH,R.P. SETHI.
Case number: Crl.A. No.-000907-000907 / 2001
Diary number: 9586 / 2001
Advocates: Vs C. L. SAHU

06 September 2001
Supreme Court
3 pages
STATE OF KERALA Vs M.S. MANI

Case number: CONMT.PET.(C) No.-000280-000280 / 1999
Diary number: 8438 / 1999
Advocates: Vs E. M. S. ANAM

05 September 2001
Supreme Court
5 pages
THAPAR INSTITUTE OF ENGG. & TECH. Vs GAGANDEEP SHARMA

Case number: C.A. No.-006822-006822 / 2000
Diary number: 11942 / 2000

05 September 2001
Supreme Court
4 pages
M/S.INDIAN PETROCHEMICALS CORPN.LTD.&ANR Vs SHRAMIK SENA

Case number: C.A. No.-006179-006179 / 2001
Diary number: 7561 / 2001
Advocates: Vs VINAY KUMAR GARG

05 September 2001
Supreme Court
5 pages
M/S.ASPINWALL & CO LTD Vs C.I.T., ERNAKULAM

Bench: S.P. BHARUCHA,Y.K. SABHARWAL,ASHOK BHAN
Case number: C.A. No.-008832-008833 / 1997
Diary number: 8710 / 1997
Advocates: C. N. SREE KUMAR Vs SUSHMA SURI

05 September 2001
Supreme Court
2 pages
DMAI Vs

Bench: V.N. KHARE,B.N. AGRAWAL
Case number: C.A. No.-000708-000708 / 1993
Diary number: 200464 / 1993

05 September 2001
Supreme Court
4 pages
UNION OF INDIA Vs MAMTA ANURAG SHARMA

Case number: C.A. No.-006281-006282 / 2001
Diary number: 5905 / 2001
Advocates: SUSHMA SURI Vs T. V. RATNAM

04 September 2001
Supreme Court
5 pages
STATE OF H.P. Vs TARSEM SINGH

Bench: V.N.KHARE,B.N.AGRAWAL
Case number: C.A. No.-004979-004979 / 1995
Diary number: 17712 / 1994
Advocates: NARESH K. SHARMA Vs LAXMI ARVIND