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11 September 2001
Supreme Court 3 pages COMMISSIONER OF CUSTOMS(SEA) CHENNAI Vs M/S. BALLARPUR INDUSTRIES LTD.
Case number: C.A. No.-003942-003944 / 2001 |
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10 September 2001
Supreme Court 7 pages Vs
Bench: S. RAJENDRA BABU,S.N. VARIAVA |
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10 September 2001
Supreme Court 2 pages K.L. NANDAKUMARAN NAIR Vs K.I. PHILIP
Case number: C.A. No.-005340-005340 / 1997 |
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07 September 2001
Supreme Court 5 pages HUSSAN MITHU MHASVADKAR Vs BOMBAY IRON & STEEL LABOUR BOARD
Bench: S. RAJENDRA BABU,DORAISWAMY RAJU |
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07 September 2001
Supreme Court 21 pages SRIKANT TRIPATHI Vs STATE OF U.P. .
Bench: G.B. PATTANAIK,RUMA PAL |
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06 September 2001
Supreme Court 3 pages TRICHERUMANA @ KOTTIYOOR DEVASWOM Vs PRSDNT,KOTTIYOOR PERUMAL SEVA SANG.
Case number: C.A. No.-004721-004721 / 1994 |
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06 September 2001
Supreme Court 30 pages HARSHAD S. MEHTA Vs STATE OF MAHARASHTRA THROUGH C.B.I.
Bench: S.P. BHARUCHA,Y.K. SABHARWAL,BRIJESH KUMAR |
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06 September 2001
Supreme Court 3 pages STATE OF M.P. Vs KAJAD
Bench: M.B. SHAH,R.P. SETHI. |
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06 September 2001
Supreme Court 3 pages STATE OF KERALA Vs M.S. MANI
Case number: CONMT.PET.(C) No.-000280-000280 / 1999 |
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05 September 2001
Supreme Court 5 pages THAPAR INSTITUTE OF ENGG. & TECH. Vs GAGANDEEP SHARMA
Case number: C.A. No.-006822-006822 / 2000 |
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05 September 2001
Supreme Court 4 pages M/S.INDIAN PETROCHEMICALS CORPN.LTD.&ANR Vs SHRAMIK SENA
Case number: C.A. No.-006179-006179 / 2001 |
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05 September 2001
Supreme Court 5 pages M/S.ASPINWALL & CO LTD Vs C.I.T., ERNAKULAM
Bench: S.P. BHARUCHA,Y.K. SABHARWAL,ASHOK BHAN |
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05 September 2001
Supreme Court 2 pages DMAI Vs
Bench: V.N. KHARE,B.N. AGRAWAL |
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05 September 2001
Supreme Court 4 pages UNION OF INDIA Vs MAMTA ANURAG SHARMA
Case number: C.A. No.-006281-006282 / 2001 |
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04 September 2001
Supreme Court 5 pages STATE OF H.P. Vs TARSEM SINGH
Bench: V.N.KHARE,B.N.AGRAWAL |