Showing 23011 - 23025 of 41947 judgements
12 September 2001
Supreme Court
4 pages
BHANU PD PANDA Vs CHANCELLOR SAMBALPUR UNIVERSITY

Case number: C.A. No.-003525-003525 / 1997
Diary number: 7395 / 1997
Advocates: NARESH K. SHARMA Vs A. SUBBA RAO

12 September 2001
Supreme Court
5 pages
ADCON ELECTRONICS PRIVATE LIMITED Vs DAULAT

Case number: C.A. No.-001566-001566 / 1991
Diary number: 74690 / 1991
Advocates: KRISHNANAND PANDEYA Vs MANIK KARANJAWALA

12 September 2001
Supreme Court
4 pages
BHANU PD PANDA Vs CHANCELLOR SAMBALPUR UNIVERSITY

Case number: C.A. No.-003525-003525 / 1997
Diary number: 7395 / 1997
Advocates: NARESH K. SHARMA Vs A. SUBBA RAO

12 September 2001
Supreme Court
5 pages
M/S. ESTRALLA RUBBER Vs DASS ESTATE (PRIVATE) LTD.

Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL
Case number: C.A. No.-006327-006327 / 2001
Diary number: 1771 / 2001
Advocates: SUMITA RAY Vs RANJAN MUKHERJEE

12 September 2001
Supreme Court
5 pages
ADCON ELECTRONICS PRIVATE LIMITED Vs DAULAT

Case number: C.A. No.-001566-001566 / 1991
Diary number: 74690 / 1991
Advocates: KRISHNANAND PANDEYA Vs MANIK KARANJAWALA

12 September 2001
Supreme Court
4 pages
BHANU PD PANDA Vs CHANCELLOR SAMBALPUR UNIVERSITY

Case number: C.A. No.-003525-003525 / 1997
Diary number: 7395 / 1997
Advocates: NARESH K. SHARMA Vs A. SUBBA RAO

12 September 2001
Supreme Court
5 pages
M/S. ESTRALLA RUBBER Vs DASS ESTATE (PRIVATE) LTD.

Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL
Case number: C.A. No.-006327-006327 / 2001
Diary number: 1771 / 2001
Advocates: SUMITA RAY Vs RANJAN MUKHERJEE

12 September 2001
Supreme Court
14 pages
HARI SANKER JAIN Vs SONIA GANDHI

Bench: CJI,R.C. LAHOTI,DORAISWAMY RAJU.
Case number: C.A. No.-004400-004400 / 2000
Diary number: 9490 / 2000
Advocates: PETITIONER-IN-PERSON Vs SUMAN JYOTI KHAITAN

11 September 2001
Supreme Court
3 pages
NATIONAL HYDROELECTRIC POWER CORPN.LTD. Vs BHAGWAN ETC.

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU
Case number: C.A. No.-001095-001096 / 2001
Diary number: 17478 / 2000
Advocates: AJIT PUDUSSERY Vs MINAKSHI VIJ

11 September 2001
Supreme Court
5 pages
LATEL Vs STATE OF CHHATTISGARH

Case number: Crl.A. No.-001378-001378 / 1999
Diary number: 8695 / 1999

11 September 2001
Supreme Court
5 pages
JOGINDER SINGH Vs STATE OF PUNJAB .

Case number: Crl.A. No.-000918-000919 / 2001
Diary number: 5134 / 2000

11 September 2001
Supreme Court
5 pages
LATEL Vs STATE OF CHHATTISGARH

Case number: Crl.A. No.-001378-001378 / 1999
Diary number: 8695 / 1999

11 September 2001
Supreme Court
5 pages
JOGINDER SINGH Vs STATE OF PUNJAB .

Case number: Crl.A. No.-000918-000919 / 2001
Diary number: 5134 / 2000

11 September 2001
Supreme Court
5 pages
LATEL Vs STATE OF CHHATTISGARH

Case number: Crl.A. No.-001378-001378 / 1999
Diary number: 8695 / 1999

11 September 2001
Supreme Court
2 pages
LINDER FRANK WOLFGANG Vs YOGESH D. SHAH

Case number: Crl.A. No.-000926-000926 / 2001
Diary number: 7178 / 2001
Advocates: Vs B. KRISHNA PRASAD