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18 September 2001
Supreme Court 10 pages VORUGANTI NAVEEN Vs GOVT. OF A.P. .
Bench: S. RAJENDRA BABU,D.P. MOHAPATRA. |
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18 September 2001
Supreme Court 7 pages GOVT. OF A.P. Vs V.S.R.MURTHY
Bench: S. RAJENDRA BABU,D.P. MOHAPATRA |
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18 September 2001
Supreme Court 2 pages MADRAS REFINERIES LTD. Vs STATE OF TAMIL NADU
Case number: C.A. No.-006243-006245 / 1998 |
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18 September 2001
Supreme Court 7 pages SUBRATA SEN Vs U.O.I.
Case number: W.P.(C) No.-000372-000372 / 1999 |
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18 September 2001
Supreme Court 8 pages UNION OF INDIA Vs DINESH ENGG CORPN.
Case number: C.A. No.-005624-005624 / 1994 |
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17 September 2001
Supreme Court 6 pages PUNJAB & SIND BANK Vs VINKAR SAHAKARI BANK LTD. .
Bench: K.T. THOMAS,S.N. VARIAVA |
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17 September 2001
Supreme Court 3 pages MUZAFFARPUR HOMOEOPATHI COLLEGE &HOSP.&A Vs STATE OF BIHAR
Case number: C.A. No.-003125-003125 / 1997 |
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14 September 2001
Supreme Court 4 pages M/S.INDSEAM SERVICES LTD Vs BIMAL KUMAR KEJRIWAL (HUF)
Case number: Crl.A. No.-000941-000941 / 2001 |
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14 September 2001
Supreme Court 1 pages BALDEV RAJ TANEJA Vs BIMAL KUMAR KEJRIWAL (HUF) & ORS.
Case number: Special Leave Petition (crl.) 411 of 2001 |
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13 September 2001
Supreme Court 4 pages KANHAIYALAL AGRAWAL Vs FACTORY MANAGER,GWALIOR SUGAR CO.LTD.
Bench: S. RAJENDRA BABU,S.N. VARIAVA |
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13 September 2001
Supreme Court 5 pages DWARIKA PRASAD TIWARI Vs MP. STATE ROAD TRPT. CORPN.
Bench: S. RAJENDRA BABU,S.N. VARIAVA |
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13 September 2001
Supreme Court 5 pages KANHAIYALAL AGRAWAL Vs FACTORY MANAGER,GWALIOR SUGAR CO.LTD.
Bench: S. RAJENDRA BABU,S.N. VARIAVA |
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13 September 2001
Supreme Court 9 pages SUKHDEV YADAV Vs STATE OF BIHAR
Bench: UMESH C BANERJEE,N. SANTOSH HEGDE |
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13 September 2001
Supreme Court 5 pages DWARIKA PRASAD TIWARI Vs MP. STATE ROAD TRPT. CORPN.
Case number: C.A. No.-000636-000636 / 1998 |
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12 September 2001
Supreme Court 5 pages ADCON ELECTRONICS PRIVATE LIMITED Vs DAULAT
Case number: C.A. No.-001566-001566 / 1991 |