Judgements

25 September 2001
Supreme Court
5 pages

GURDIAL SINGH Vs UNION OF INDIA .

Bench: M.B. SHAH,R.P. SETHI.
Case number: C.A. No.-006718-006718 / 2001
Diary number: 7403 / 2001
Advocates: Vs RAJEEV SHARMA

25 September 2001
Supreme Court
7 pages

SANT S.J.SWAMI (M.)M.S.D.U.SANSTHA Vs STATE OF MAHARASHTRA

Bench: V.N. KHARE,B.N. AGRAWAL
Case number: C.A. No.-000596-000596 / 2000
Diary number: 17986 / 1999
Advocates: ASHA GOPALAN NAIR Vs SHIVAJI M. JADHAV

25 September 2001
Supreme Court
1 pages

HEM CHAND Vs HARI KISHAN ROHTAGI

Case number: C.A. No.-009116-009117 / 1996
Diary number: 77148 / 1996
Advocates: BHARAT SANGAL Vs RAJINDER MATHUR

25 September 2001
Supreme Court
7 pages

RAM GULAM CHAUDHURY Vs STATE OF BIHAR

Case number: Crl.A. No.-001056-001056 / 1998
Diary number: 12807 / 1998
Advocates: S.K. SINHA Vs

24 September 2001
Supreme Court
9 pages

BHARATHIDASAN UNIVERSITY Vs A.I.COUNCIL FOR TECHNICAL EDUCATION &ORS

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU.
Case number: C.A. No.-002056-002056 / 1999
Diary number: 498 / 1999
Advocates: A. V. RANGAM Vs E. C. VIDYA SAGAR

21 September 2001
Supreme Court
36 pages

B.R. KAPUR Vs STATE OF TAMIL NADU

Bench: G.B. PATTANAIK,S.P. BHARUCHA, BRIJESH KUMAR,Y.K. SABHARWAL,RUMA PAL
Case number: W.P.(C) No.-000242-000242 / 2001
Diary number: 8973 / 2001
Advocates: CHANDER SHEKHAR ASHRI Vs REVATHY RAGHAVAN

21 September 2001
Supreme Court
36 pages

B.R. KAPUR Vs STATE OF TAMIL NADU

Bench: S.P.BHARUCHA , G.B.PATTANAIK , Y.K.SABHARWAL , RUMA PAL , BRIJESH KUMAR
Case number: W.P.(C) No.-000242-000242 / 2001
Diary number: 8973 / 2001
Advocates: CHANDER SHEKHAR ASHRI Vs REVATHY RAGHAVAN

20 September 2001
Supreme Court
6 pages

L.K. MALIK Vs D.D.A.

Case number: C.A. No.-006532-006532 / 2001
Diary number: 19527 / 1998
Advocates: RACHANA JOSHI ISSAR Vs

19 September 2001
Supreme Court
11 pages

SUNDER Vs U.O.I.

Bench: CJI,K.T. THOMAS,R.C. LAHOTI,N. SANTOSH HEGDE,S.N. VARIAVA
Case number: C.A. No.-006271-006271 / 1998
Diary number: 17352 / 1998
Advocates: PUNIT DUTT TYAGI Vs

19 September 2001
Supreme Court
2 pages

UNION OF INDIA Vs SURESH J THANAWALA .

Case number: C.A. No.-006508-006509 / 2001
Diary number: 20668 / 2000
Advocates: B. V. BALARAM DAS Vs

19 September 2001
Supreme Court
3 pages

BIMLENDU KUMAR CHATTERJEE Vs DIPA CHATTERJEE .

Case number: C.A. No.-006501-006501 / 2001
Diary number: 21405 / 2000
Advocates: Vs AVIJIT BHATTACHARJEE

19 September 2001
Supreme Court
4 pages

RAJINDER PRASAD Vs BASHIR .

Bench: M.B. SHAH,R.P. SETHI
Case number: Crl.A. No.-000964-000964 / 2001
Diary number: 3931 / 2001
Advocates: Vs FOX MANDAL & CO.

19 September 2001
Supreme Court
10 pages

SUNDER Vs U.O.I.

Bench: A.S.ANAND CJI , K.T.THOMAS , R.C.LAHOTI , SANTOSH N.HEGDE , S.N.VARIAVA
Case number: C.A. No.-006271-006271 / 1998
Diary number: 17352 / 1998
Advocates: PUNIT DUTT TYAGI Vs

19 September 2001
Supreme Court
7 pages

LAGAN JUTE MACHINERIES COMPANY LIMITED Vs CANDLEWOOD HOLDINGS LTD. .

Case number: C.A. No.-005670-005671 / 2000
Diary number: 8718 / 2000
Advocates: E. C. AGRAWALA Vs K. V. VIJAYAKUMAR

18 September 2001
Supreme Court
2 pages

PARMANAND Vs BAJRANG

Case number: C.A. No.-006449-006449 / 2001
Diary number: 3831 / 2000
Advocates: Vs SIBO SANKAR MISHRA