Showing 22966 - 22980 of 41947 judgements
28 September 2001
Supreme Court
6 pages
HARSH DHINGRA Vs STATE OF HARYANA

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU,K.G. BALAKRISHNAN
Case number: C.A. No.-006840-006840 / 2001
Diary number: 8062 / 1998

28 September 2001
Supreme Court
7 pages
KALYAN Vs STATE OF U.P.

Bench: M.B. SHAH,R.P. SETHI
Case number: Crl.A. No.-000418-000418 / 1998
Diary number: 5163 / 1998
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs

28 September 2001
Supreme Court
15 pages
DANIAL LATIFI Vs THE UNION OF INDIA

Bench: G.B.PATTANAIK , S.RAJENDRA BABU , D.P.MOHAPATRA , DORAISWAMY RAJU , S.V.PATIL
Case number: W.P.(C) No.-000868-000868 / 1986
Diary number: 61034 / 1986
Advocates: BY POST Vs

28 September 2001
Supreme Court
2 pages
SURJIT KAUR Vs D.S. KAPOOR & ORS.

Case number: Special Leave Petition (crl.) 1112 of 2001

27 September 2001
Supreme Court
6 pages
LAXMAN DUNDAPPA DHAMANEKAR Vs MNGT.OF VISHWA BHARATA SEVA SAMITI

Bench: V.N. KHARE,B.N. AGRAWAL
Case number: C.A. No.-006778-006779 / 2001
Diary number: 3422 / 2000
Advocates: Vs S. N. BHAT

27 September 2001
Supreme Court
8 pages
SATVIR SINGH Vs STATE OF PUNJAB

Bench: K.T. THOMAS,S.N. VARIAVA
Case number: Crl.A. No.-001319-001319 / 1998
Diary number: 18694 / 1998
Advocates: Vs RAJEEV SHARMA

27 September 2001
Supreme Court
8 pages
Vs

Bench: N. SANTOSH HEGDE,S.N. VARIAVA
Case number: /
Diary number: 2 / 8588

27 September 2001
Supreme Court
3 pages
SUGARBAI M SIDDIQ Vs RAMESH S HANKARE (DEAD) BY LRS

Case number: C.A. No.-004756-004757 / 1997
Diary number: 3462 / 1997
Advocates: Vs SHIVAJI M. JADHAV

26 September 2001
Supreme Court
0 pages
MARIYAM BEGUM Vs BASHEERUNNISA BEGUM

Case number: C.A. No.-001715-001715 / 1997
Diary number: 77150 / 1996
Advocates: GUNTUR PRABHAKAR Vs

26 September 2001
Supreme Court
2 pages
KIZHAKKAYIL SUHARA Vs MANHANTAVIDE ABOOBACKER(D) BY LRS.&ANR.

Case number: C.A. No.-001329-001329 / 1997
Diary number: 77149 / 1996
Advocates: E. M. S. ANAM Vs

25 September 2001
Supreme Court
8 pages
THE BRAHMA VART SANATAN DHARM MAHAMANDAL Vs KANHYALAL (DEAD) BY LRS. .

Bench: M.B. SHAH,R.P. SETHI
Case number: C.A. No.-000916-000916 / 1984
Diary number: 65125 / 1984
Advocates: S. S. KHANDUSA Vs

25 September 2001
Supreme Court
8 pages
BISWANATH PODDAR Vs ARCHANA PODDAR

Case number: C.A. No.-006712-006712 / 2001
Diary number: 12137 / 2000

25 September 2001
Supreme Court
3 pages
SATYA NARAYAN SHARMA Vs STATE OF RAJASTHAN

Bench: K.T. THOMAS
Case number: Crl.A. No.-000981-000981 / 2001
Diary number: 9985 / 2001
Advocates: Vs JAVED MAHMUD RAO

25 September 2001
Supreme Court
11 pages
VINITHA ASHOK Vs LAKSHMI HOSPITAL

Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN
Case number: C.A. No.-002977-002977 / 1992
Diary number: 79932 / 1992
Advocates: R. SATHISH Vs P. K. MANOHAR

25 September 2001
Supreme Court
4 pages
SATYA NARAYAN SHARMA Vs STATE OF RAJASTHAN

Bench: S.N. VARIAVA
Case number: Crl.A. No.-000981-000981 / 2001
Diary number: 9985 / 2001
Advocates: Vs JAVED MAHMUD RAO