Judgements

Showing 22726 - 22740 of 41947 judgements
22 January 2002
Supreme Court
5 pages
SHRIMANT SHAMRAO SURYAVANSHI Vs PRALHAD BHAIROBA SUYAWANSHI & LRS.

Bench: V.N. KHARE,ASHOK BHAN
Case number: C.A. No.-002706-002706 / 1991
Diary number: 74715 / 1991
Advocates: Vs A. S. BHASME

21 January 2002
Supreme Court
4 pages
PAUL GEORGE Vs STATE THR. S.H.O., DELHI

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: Crl.A. No.-000093-000093 / 2002
Diary number: 17188 / 2001
Advocates: ROMY CHACKO Vs D. S. MAHRA

21 January 2002
Supreme Court
6 pages
P. PURUSHOTTAM REDDY Vs M/S. PRATAP STEELS LTD.

Case number: C.A. No.-000679-000680 / 2002
Diary number: 2894 / 2000
Advocates: GUNTUR PRABHAKAR Vs BINA GUPTA

21 January 2002
Supreme Court
1 pages
ANIL BAJAJ (DR.) Vs POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH

Case number: Appeal (civil) 608 of 2001
18 January 2002
Supreme Court
5 pages
OM PRAKASH GUPTA Vs RANBIR B. GOYAL

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-005460-005460 / 1999
Diary number: 3824 / 1999
Advocates: DINESH KUMAR GARG Vs UGRA SHANKAR PRASAD

18 January 2002
Supreme Court
3 pages
SHALINI Vs KURUKSHETRA UNIVERSITY

Bench: R.C. LAHOTI,K.G. BALAKRISHNAN
Case number: C.A. No.-000544-000544 / 2002
Diary number: 16909 / 2001
Advocates: S. JANANI Vs UGRA SHANKAR PRASAD

18 January 2002
Supreme Court
4 pages
UNITED INDIA INSURANCE CO. LTD. Vs BHUSHAN SACHDEVA .

Case number: C.A. No.-000543-000543 / 2002
Diary number: 19155 / 2001
Advocates: DEBASIS MISRA Vs

17 January 2002
Supreme Court
10 pages
JAIPUR ZILA SAH.BHOOMI VIKAS BANK LTD. Vs SHRI RAM GOPAL SHARMA .

Bench: S.P.BHARUCHA CJI , S.S.M.QUADRI , SANTOSH N.HEGDE , S.N.VARIAVA , S.V.PATIL
Case number: C.A. No.-000087-000088 / 1986
Diary number: 67320 / 1986
Advocates: INDU SHARMA Vs R. C. KOHLI

17 January 2002
Supreme Court
8 pages
NEW INDIA ASSURANCE CO Vs C.M. JAYA

Bench: S.P.BHARUCHA CJI , S.S.M.QUADRI , U.C.BANERJEE , S.N.VARIAVA , S.V.PATIL
Case number: C.A. No.-004566-004567 / 1996
Diary number: 1069 / 1996
17 January 2002
Supreme Court
15 pages
ORISSA TEXTILE & STEEL Vs STATE OF ORISSA .

Bench: BHARUCHA, S.P. (CJI),QUADRI, S.S.M. (J),HEGDE, N. SANTOSH (J),VARIAVA, S.N. (J),PATIL, S.V. (J)
Case number: C.A. No.-000529-000529 / 2002
Diary number: 10585 / 1994
Advocates: Vs RAJ KUMAR MEHTA

17 January 2002
Supreme Court
4 pages
PANDURANG KALU PATIL Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000194-000194 / 2000
Diary number: 20195 / 1999
Advocates: SHIVAJI M. JADHAV Vs

17 January 2002
Supreme Court
9 pages
NEW INDIA ASSURANCE CO Vs C.M. JAYA

Bench: CJI,SYED SHAH MOHAMMED QUADRI,U.C. BANERJEE,S.N. VARIAVA,SHIVARAJ V. PATIL.
Case number: C.A. No.-004566-004567 / 1996
Diary number: 1069 / 1996
17 January 2002
Supreme Court
10 pages
JAIPUR ZILA SAH.BHOOMI VIKAS BANK LTD. Vs SHRI RAM GOPAL SHARMA .

Bench: CJI,SYED SHAH MOHAMMED QUADRI,N. SANTOSH HEGDE,S.N. VARIAVA,SHIVARAJ V. PATIL
Case number: C.A. No.-000087-000088 / 1986
Diary number: 67320 / 1986
Advocates: INDU SHARMA Vs R. C. KOHLI

16 January 2002
Supreme Court
6 pages
STATE OF KARNATAKA Vs M. DEVENDRAPPA

Bench: M.B. SHAH,B.N. AGRAWAL,ARIJIT PASAYAT
Case number: Crl.A. No.-000072-000072 / 2002
Diary number: 7435 / 2001
Advocates: Vs LALITA KAUSHIK

15 January 2002
Supreme Court
1 pages
SYNCO INDUSTRIES Vs STATE BANK OF BIKANER & JAIPUR .

Case number: C.A. No.-006453-006453 / 2000
Diary number: 16924 / 2000
Advocates: ASHOK K. MAHAJAN Vs ANIL KUMAR SANGAL