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24 January 2002
Supreme Court 3 pages I.T.C. LTD. Vs AGRICULTURAL PRODUCE MARKET COMT. .
Bench: BRIJESH KUMAR |
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24 January 2002
Supreme Court 22 pages I.T.C. LTD. Vs AGRICULTURAL PRODUCE MARKET COMT. .
Case number: C.A. No.-006453-006453 / 2001 |
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24 January 2002
Supreme Court 42 pages I.T.C. LTD. Vs AGRICULTURAL PRODUCE MARKET COMT. .
Case number: C.A. No.-006453-006453 / 2001 |
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24 January 2002
Supreme Court 2 pages RAJINDER CHANDRA Vs STATE OF CHHATTISGARH
Case number: Crl.A. No.-000113-000113 / 2002 |
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24 January 2002
Supreme Court 28 pages I.T.C. LTD. Vs AGRICULTURAL PRODUCE MARKET COMT. .
Case number: C.A. No.-006453-006453 / 2001 |
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24 January 2002
Supreme Court 2 pages I.T.C. LTD. Vs AGRICULTURAL PRODUCE MARKET COMT. .
Bench: CJI, G.B. PATTANAIK, Y.K. SABHARWAL, RUMA PAL , BRIJESH KUMAR |
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24 January 2002
Supreme Court 87 pages I.T.C. LTD. Vs AGRICULTURAL PRODUCE MARKET COMT. .
Bench: S.P.BHARUCHA CJI , G.B.PATTANAIK , Y.K.SABHARWAL , RUMA PAL , BRIJESH KUMAR |
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24 January 2002
Supreme Court 2 pages NEELU ARORA Vs U.O.I. .
Case number: W.P.(C) No.-000407-000407 / 2001 |
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24 January 2002
Supreme Court 2 pages KHAZAN SINGH (D) BY LRS. Vs UNION OF INDIA
Case number: C.A. No.-000667-000667 / 2002 |
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24 January 2002
Supreme Court 4 pages M/S. KUNSTOCOM ELECTRONICS (I) PVT. LTD. Vs GILT PACK LTD. & ANR.
Bench: D.P. MOHAPATRA,P. VENKATARAMA REDDI |
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23 January 2002
Supreme Court 7 pages M.V. RAJASHEKARAN Vs VATAL NAGARAJ .
Bench: G.B. PATTANAIK,R.P. SETHI |
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23 January 2002
Supreme Court 5 pages MAULESHWAR MANI Vs JAGDISH PRASAD .
Bench: V..N. KHARE,ASHOK BHAN |
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23 January 2002
Supreme Court 5 pages SHAIK SAIDULU @ SAIDA Vs CHUKKA YESU RATNAM .
Bench: G.B. PATTANAIK,R.P. SETHI |
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22 January 2002
Supreme Court 2 pages STATE OF HARYANA Vs VIKRAM SINGH
Case number: Crl.A. No.-001001-001001 / 2000 |
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22 January 2002
Supreme Court 9 pages LEHNA Vs STATE OF HARYANA
Bench: M.B. SHAH,B.N. AGRAWAL,ARIJIT PASAYAT |