Showing 22756 - 22770 of 41947 judgements
09 January 2002
Supreme Court
5 pages
CHANDIGARH HSNG.BOARD Vs GURMIT SINGH

Bench: V.N. KHARE,B.N. AGRAWAL
Case number: C.A. No.-005834-005834 / 1998
Diary number: 10094 / 1998
Advocates: L. K. PANDEY Vs C. N. SREE KUMAR

09 January 2002
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs ASSN.OF COURT STENO., P.A., P.S.

Bench: G.B. PATTANAIK,R.P. SETHI,DORAISWAMY RAJU
Case number: C.A. No.-000109-000109 / 2002
Diary number: 3881 / 2000

09 January 2002
Supreme Court
6 pages
MADHUKAR D. SHENDE Vs TARABAI ABA SHEDAGE

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-000110-000110 / 2002
Diary number: 4510 / 2001
Advocates: Vs A. S. BHASME

08 January 2002
Supreme Court
6 pages
JASSA SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-001404-001405 / 1999
Diary number: 9288 / 1999
Advocates: M. K. GARG Vs

08 January 2002
Supreme Court
8 pages
KAMALNATH Vs SUDESH VERMA

Bench: G.B. PATTANAIK,Y.K. SABHARWAL
Case number: C.A. No.-004042-004043 / 2001
Diary number: 4175 / 2001
Advocates: Vs S. S. KHANDUSA

08 January 2002
Supreme Court
8 pages
THE MYSORE PAPER MILLS LTD. Vs MYSORE PAPER MILLS OFFICERS ASCN.

Case number: C.A. No.-005247-005248 / 1998
Diary number: 13394 / 1998
Advocates: M. A. CHINNASAMY Vs

08 January 2002
Supreme Court
4 pages
DARSHAN SINGH Vs GUJJAR SINGH (DEAD) BY LRS. .

Bench: V.N. KHARE,S.N. PHUKAN
Case number: C.A. No.-000005-000005 / 1992
Diary number: 65971 / 1992
Advocates: P. N. PURI Vs A. D. SIKRI

08 January 2002
Supreme Court
5 pages
DILAWAR BALU KURANE Vs STATE OF MAHARASHTRA

Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN
Case number: Crl.A. No.-000008-000008 / 2002
Diary number: 6504 / 1998
Advocates: VISHWAJIT SINGH Vs

08 January 2002
Supreme Court
7 pages
SAVITRI PANDEY Vs PREM CHANDRA PANDEY

Bench: R.P. SETHI,Y.K. SABHARWAL
Case number: C.A. No.-000020-000021 / 1999
Diary number: 9563 / 1998
Advocates: DINESH KUMAR GARG Vs RACHANA JOSHI ISSAR

08 January 2002
Supreme Court
4 pages
HARISH C. TIWARI Vs BAIJU

Case number: C.A. No.-000200-000200 / 2000
Diary number: 8009 / 1999

07 January 2002
Supreme Court
7 pages
STATE OF WEST BENGAL Vs W.B. GOVT.PENSIONERS'ASSOCIATION .

Bench: G.B. PATTANAIK,RUMA PAL
Case number: C.A. No.-000378-000378 / 1999
Diary number: 20487 / 1998
Advocates: SUMITA RAY Vs

07 January 2002
Supreme Court
9 pages
MD. ISRAILS Vs STATE OF W B

Bench: G.B. PATTANAIK,Y.K. SABHARWAL
Case number: C.A. No.-000879-000879 / 1998
Diary number: 77276 / 1996
Advocates: Vs AVIJIT BHATTACHARJEE

07 January 2002
Supreme Court
7 pages
MD. ISRAILS Vs STATE OF W B

Case number: C.A. No.-000879-000879 / 1998
Diary number: 77276 / 1996
Advocates: Vs AVIJIT BHATTACHARJEE

07 January 2002
Supreme Court
5 pages
STATE OF PUNJAB Vs TEHAL SINGH

Case number: C.A. No.-005826-005826 / 1999
Diary number: 17301 / 1998

14 December 2001
Supreme Court
10 pages
STATE OF MAHARASHTRA Vs MARWANJEE P. DESAI .

Bench: D.P. MOHAPATRA,UMESH C. BANERJEE
Case number: C.A. No.-007677-007677 / 1994
Diary number: 69672 / 1988
Advocates: Vs K. J. JOHN