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29 January 2002
Supreme Court 30 pages KONDA LAKSHMANA BAPUJI Vs GOVT. OF A.P. .
Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN |
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29 January 2002
Supreme Court 9 pages G.N. NAYAK Vs GOA UNIVERSITY .
Case number: C.A. No.-000821-000821 / 2002 |
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29 January 2002
Supreme Court 5 pages HASAN MURTZA Vs STATE OF HARYANA
Case number: Crl.A. No.-000185-000185 / 2000 |
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29 January 2002
Supreme Court 4 pages BABURAM Vs STATE OF M P
Case number: Crl.A. No.-001913-001913 / 1996 |
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29 January 2002
Supreme Court 3 pages TARSEM SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000820-000822 / 1996 |
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29 January 2002
Supreme Court 3 pages RAMESHWAR DAYAL Vs STATE OF M.P.
Case number: Crl.A. No.-000897-000897 / 2000 |
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29 January 2002
Supreme Court 5 pages MOOLCHAND BAKHRU Vs ROHAN
Bench: V.N. KHARE,ASHOK BHAN |
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29 January 2002
Supreme Court 9 pages G.N. NAYAK Vs GOA UNIVERSITY .
Bench: S. RAJENDRA BABU,RUMA PAL |
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29 January 2002
Supreme Court 11 pages I.T.C. LTD.WORKERS WELFARE ASCN. Vs THE MGMT.OF ITC LTD.
Case number: C.A. No.-000822-000822 / 2002 |
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29 January 2002
Supreme Court 4 pages FOOD CORPORATION OF INDIA Vs S.N. NAGARKAR
Case number: Appeal (civil) 2489 of 2000 |
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28 January 2002
Supreme Court 8 pages HARYANA FINANCIAL CORPORATION Vs M/S. JAGDAMBA OIL MILLS
Bench: B.N. KIRPAL,K.G. BALAKRISHNAN,ARIJIT PASAYAT |
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25 January 2002
Supreme Court 2 pages SIMANCHAL PANDA Vs STATE OF ORISSA .
Case number: C.A. No.-002822-002822 / 1999 |
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25 January 2002
Supreme Court 4 pages J.G. ENGINEER'S PVT. LTD. Vs CALCUTTA IMPROVEMENT TRUST
Case number: C.A. No.-000689-000689 / 2002 |
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25 January 2002
Supreme Court 5 pages KAILASH CHANDRA Vs MUKUNDI LAL
Case number: C.A. No.-002354-002354 / 1999 |
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25 January 2002
Supreme Court 3 pages ABDUL RASAK Vs KERALA WATER AUTHORITY .
Case number: C.A. No.-000704-000726 / 2002 |