Showing 22741 - 22755 of 41947 judgements
15 January 2002
Supreme Court
3 pages
SUGANTHI SURESH KUMAR Vs JAGDEESHAN

Case number: Crl.A. No.-000065-000066 / 2002
Diary number: 11771 / 2001
Advocates: K. V. VENKATARAMAN Vs

15 January 2002
Supreme Court
9 pages
STATE OF HARYANA Vs RAM SINGH

Case number: Crl.A. No.-000078-000078 / 1999
Diary number: 17167 / 1998

15 January 2002
Supreme Court
29 pages
STATE OF HARYANA Vs STATE OF PUNJAB AND ANR.

Bench: G.B. PATTANAIK,RUMA PAL
Case number: Original Suite 6 of 1996

14 January 2002
Supreme Court
8 pages
THE KARNATAKA STATE ROAD TRPT.CORPN. Vs ASHRAFULLA KHAN .

Bench: V.N. KHARE,ASHOK BHAN
Case number: C.A. No.-001341-001341 / 1990
Diary number: 65804 / 1990
Advocates: Vs GUNTUR PRABHAKAR

14 January 2002
Supreme Court
1 pages
NIRMA LTD. Vs M/S.LURGI L. ENERGIETECHNIK GMBH

Case number: SLP(C) No.-022106-022106 / 2001
Diary number: 20516 / 2001

12 January 2002
Supreme Court
3 pages
M.P. ELECTRICITY BOARD Vs SHAIL KUMARI .

Case number: C.A. No.-000180-000180 / 2002
Diary number: 18555 / 2001

11 January 2002
Supreme Court
7 pages
VASHU DEO Vs BAL KISHAN

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-005467-005467 / 1998
Diary number: 10260 / 1998
Advocates: ASHOK KUMAR SINGH Vs

11 January 2002
Supreme Court
3 pages
AMAR NATH CHOWDHURY Vs BRAITHWAITE AND COMPANY LTD. .

Bench: V.N. KHARE,ASHOK BHAN
Case number: C.A. No.-000193-000193 / 2002
Diary number: 16266 / 2000
Advocates: DEBA PRASAD MUKHERJEE Vs

11 January 2002
Supreme Court
3 pages
GANESH TRIVEDI Vs SUNDER DEVI .

Case number: C.A. No.-000197-000198 / 2002
Diary number: 20201 / 2000
Advocates: RAKESH K. SHARMA Vs R. D. UPADHYAY

10 January 2002
Supreme Court
6 pages
G.V.N. KAMESWARA RAO Vs G. JABILLI

Bench: D.P. MOHAPATRA,K.G. BALAKRISHNAN
Case number: C.A. No.-000140-000140 / 2002
Diary number: 19183 / 1999
Advocates: S.. UDAYA KUMAR SAGAR Vs ANNAM D. N. RAO

10 January 2002
Supreme Court
5 pages
KEDARNATH Vs MOHAN LAL KESARWARI

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-005109-005109 / 1999
Diary number: 12641 / 1999
Advocates: NANDINI GORE Vs RAJESH

09 January 2002
Supreme Court
3 pages
M/S.SHRIKRISHNA OIL MILL Vs M/S.RADHAKRISHAN RAMCHANDRA

Bench: R.P. SETHI,S.N. PHUKAN
Case number: C.A. No.-006359-006359 / 1999
Diary number: 15402 / 1999
Advocates: SHIVAJI M. JADHAV Vs

09 January 2002
Supreme Court
4 pages
PREM BAKSHI Vs DHARAM DEV .

Bench: K.T. THOMAS,S.N. PHUKAN
Case number: C.A. No.-000104-000104 / 2002
Diary number: 5135 / 2001
Advocates: RAJINDER MATHUR Vs BALBIR SINGH GUPTA

09 January 2002
Supreme Court
4 pages
NATIONAL INSURANCE CO.LTD. Vs SKY GEMS

Bench: D.P. MOHAPATRA,K.G. BALAKRISHNAN
Case number: C.A. No.-000559-000559 / 1994
Diary number: 72792 / 1994
Advocates: D. M. NARGOLKAR Vs PRAVEEN SWARUP

09 January 2002
Supreme Court
2 pages
ASHRAY ADHIKAR ABHIYAN Vs UNION OF INDIA .

Case number: W.P.(C) No.-000143-000143 / 2001
Diary number: 5885 / 2001
Advocates: Vs BINU TAMTA