Showing 22771 - 22785 of 41947 judgements
14 December 2001
Supreme Court
17 pages
LIMBAJI Vs STATE OF MAHARASHTRA

Bench: R.C. LAHOTI,P. VENKATARAMA REDDI
Case number: Crl.A. No.-001120-001121 / 2000
Diary number: 13318 / 2000
Advocates: C. G. SOLSHE Vs

14 December 2001
Supreme Court
6 pages
ASHOK NAGAR WELFARE ASSOCIATION Vs R.K. SHARMA .

Bench: D.P. MOHAPATRA,P. VENKATARAMA REDDI
Case number: SLP(C) No.-004635-004635 / 2001
Diary number: 3172 / 2001

14 December 2001
Supreme Court
2 pages
HUBLI-DHARWAR MUNICIPAL CORPN.&ANR Vs H.S.MOHD.KHAN (DED) BY LRS..

Case number: C.A. No.-002753-002754 / 1998
Diary number: 4996 / 1998
Advocates: P. R. RAMASESH Vs M. QAMARUDDIN

14 December 2001
Supreme Court
5 pages
FATHER THOMAS SHINGARE Vs STATE OF MAHARASHTRA .

Case number: Crl.A. No.-001291-001291 / 2001
Diary number: 17390 / 2000
Advocates: MANOJ SWARUP Vs

13 December 2001
Supreme Court
3 pages
DAVINDER PAL SEHGAL Vs M/S.PARTAP STEEL ROLLING MILL.P.LTD.&ORS

Bench: M.B. SHAH,B.N. AGRAWAL
Case number: C.A. No.-008503-008503 / 2001
Diary number: 5304 / 2001
Advocates: Vs BINA GUPTA

12 December 2001
Supreme Court
11 pages
PRAKASH DHAWAL KHAIRNAR Vs STATE OF MAHARASHTRA

Bench: M.B. SHAH,R.P.SETHI
Case number: Crl.A. No.-000238-000239 / 2001
Diary number: 1978 / 2001
Advocates: SHIVAJI M. JADHAV Vs

12 December 2001
Supreme Court
3 pages
COLLECTOR OF CENTRAL EXCISE, VADODRA. Vs M/S DHIREN CHEMICAL INDUSTRIES .

Bench: CJI,SYED SHAH MOHAMMED QUADRI,U.C. BANERJEE,S.N. VARIAVA,SHIVARAJ V. PATIL.
Case number: C.A. No.-007937-007937 / 1995
Diary number: 63263 / 1995
Advocates: B. KRISHNA PRASAD Vs BINA GUPTA

12 December 2001
Supreme Court
8 pages
K.S. BHOIR Vs STATE OF MAHARASHTRA .

Bench: V.N. KHARE,B.N. AGRAWAL
Case number: C.A. No.-008485-008485 / 2001
Diary number: 16888 / 2001
Advocates: Vs E. C. AGRAWALA

12 December 2001
Supreme Court
3 pages
COLLECTOR OF CENTRAL EXCISE, VADODRA. Vs M/S DHIREN CHEMICAL INDUSTRIES .

Bench: S.P.BHARUCHA CJI , S.S.M.QUADRI , U.C.BANERJEE , S.N.VARIAVA , S.V.PATIL
Case number: C.A. No.-007937-007937 / 1995
Diary number: 63263 / 1995
Advocates: B. KRISHNA PRASAD Vs BINA GUPTA

11 December 2001
Supreme Court
4 pages
MAJID Vs STATE OF HARYANA

Case number: Crl.A. No.-001174-001174 / 1998
Diary number: 15217 / 1998
Advocates: SHAKEEL AHMED Vs J. P. DHANDA

11 December 2001
Supreme Court
4 pages
BASHIR Vs STATE OF HARYANA

Case number: Crl.A. No.-001173-001173 / 1998
Diary number: 15219 / 1998
Advocates: SHAKEEL AHMED Vs J. P. DHANDA

11 December 2001
Supreme Court
3 pages
KARI CHOUDHARY Vs MOST. SITA DEVI .

Case number: Crl.A. No.-001280-001280 / 2001
Diary number: 10837 / 2001
Advocates: Vs AMBHOJ KUMAR SINHA

10 December 2001
Supreme Court
7 pages
FAKIR MOHD.(DEAD) BY LRS. Vs SITA RAM

Case number: C.A. No.-003454-003454 / 1998
Diary number: 9037 / 1998
Advocates: B. D. SHARMA Vs

10 December 2001
Supreme Court
7 pages
FAKIR MOHD.(DEAD) BY LRS. Vs SITA RAM

Case number: C.A. No.-003454-003454 / 1998
Diary number: 9037 / 1998
Advocates: B. D. SHARMA Vs

10 December 2001
Supreme Court
34 pages
BALCO EMPLOYEES UNION (REGD.) Vs UNION OF INDIA & ORS.

Bench: B.N. KIRPAL,SHIVARAJ V. PATIL,P. VENKATARAMA REDDI.
Case number: Transfer Case (civil) 8 of 2001