Showing 22576 - 22590 of 41947 judgements
15 March 2002
Supreme Court
5 pages
AIRPORTS AUTHORITY OF INDIA Vs SATYAGOPAL ROY .

Bench: M.B. SHAH,S.N. VARIAVA,B.N. AGRAWAL
Case number: C.A. No.-002091-002091 / 2002
Diary number: 17958 / 2000
Advocates: RACHANA JOSHI ISSAR Vs RAJIV MEHTA

15 March 2002
Supreme Court
5 pages
CHOWDARAPU RAGHUNANDAN Vs STATE OF TAMIL NADU .

Bench: M.B. SHAH
Case number: W.P.(Crl.) No.-000218-000218 / 2001
Diary number: 18565 / 2001
Advocates: Vs REVATHY RAGHAVAN

15 March 2002
Supreme Court
5 pages
ASHOK KUMAR PANDEY Vs STATE (NCT) DELHI

Case number: Crl.A. No.-000874-000874 / 2001
Diary number: 6223 / 2001
Advocates: PROMILA Vs D. S. MAHRA

15 March 2002
Supreme Court
3 pages
COMMNR. OF CENTRAL EXCISE, CHANDIGARH Vs M/S. JAGATJIT INDUSTRIES LTD.

Case number: C.A. No.-007769-007769 / 2001
Diary number: 3000 / 2001
Advocates: Vs V. BALACHANDRAN

14 March 2002
Supreme Court
3 pages
NITINKUMAR NATHALAL JOSHI Vs OIL & NATURAL GAS CORPORATION LTD.

Case number: C.A. No.-002078-002078 / 2002
Diary number: 18770 / 2000

14 March 2002
Supreme Court
6 pages
STATE OF U.P. Vs VIJAY KUMAR JAIN

Bench: V.N. KHARE,ASHOK BHAN
Case number: C.A. No.-002083-002083 / 2002
Diary number: 10360 / 2000
Advocates: Vs K. V. VENKATARAMAN

14 March 2002
Supreme Court
15 pages
UNION OF INDIA Vs DELHI HIGH COURT BAR ASSON.

Bench: B.N. KIRPAL,Y.K. SABHARWAL,K.G. BALAKRISHNAN
Case number: C.A. No.-004679-004679 / 1995
Diary number: 5800 / 1995
Advocates: SUSHMA SURI Vs

14 March 2002
Supreme Court
6 pages
JAI SINGH Vs SHAKUNTALA

Bench: UMESH C. BANERJEE,BRIJESH KUMAR
Case number: C.A. No.-009469-009469 / 1996
Diary number: 79017 / 1996

13 March 2002
Supreme Court
7 pages
PADMASUNDARA RAO (DEAD) Vs STATE OF T.N. .

Bench: CJI,R.C. LAHOTI,N. SANTOSH HEGDE,RUMA PAL,ARIJIT PASAYAT
Case number: C.A. No.-002226-002226 / 1997
Diary number: 77298 / 1996
Advocates: V. BALACHANDRAN Vs P. N. RAMALINGAM

13 March 2002
Supreme Court
5 pages
SHARDA DEVI Vs STATE OF BIHAR

Bench: G.B. PATTANAIK,S.N. PHUKAN,S.N. VARIAVA
Case number: C.A. No.-014198-014198 / 1996
Diary number: 77369 / 1996
Advocates: GOPAL PRASAD Vs

13 March 2002
Supreme Court
5 pages
SHAMBHU MURARI SINHA Vs PROJECT&DEVELOPMENT INDIA LTD.&ANR

Bench: S.N. PHUKAN,P. VENKATARAMA REDDI
Case number: C.A. No.-002639-002639 / 2000
Diary number: 14654 / 1999
Advocates: 0 Vs DEBA PRASAD MUKHERJEE

13 March 2002
Supreme Court
12 pages
BHATIA INTERNATIONAL Vs BULK TRADING S.A.

Bench: G.B. PATTANAIK,S.N. PHUKAN,S.N. VARIAVA
Case number: C.A. No.-006527-006527 / 2001
Diary number: 4696 / 2001
Advocates: SUSHIL KUMAR JAIN Vs VISHWAJIT SINGH

13 March 2002
Supreme Court
6 pages
PADMASUNDARA RAO (DEAD) Vs STATE OF T.N. .

Bench: S.P.BHARUCHA CJI , R.C.LAHOTI , SANTOSH N.HEGDE , RUMA PAL , ARIJIT PASAYAT
Case number: C.A. No.-002226-002226 / 1997
Diary number: 77298 / 1996
Advocates: V. BALACHANDRAN Vs P. N. RAMALINGAM

11 March 2002
Supreme Court
3 pages
U.O.I. Vs A.I.CHILDREN CARE & EDU.DEV.SOC.

Bench: S. RAJENDRA BABU,RUMA PAL
Case number: C.A. No.-003237-003237 / 1999
Diary number: 4366 / 1999
Advocates: D. S. MAHRA Vs

11 March 2002
Supreme Court
2 pages
ASHEESH PRATAP SINGH Vs UNION OF INDIA .

Bench: S. RAJENDRA BABU,RUMA PAL
Case number: W.P.(C) No.-000008-000008 / 2001
Diary number: 570 / 2001
Advocates: VISHWAJIT SINGH Vs