Showing 22561 - 22575 of 41947 judgements
20 March 2002
Supreme Court
3 pages
RISHI ANAND Vs GOVERNMENT OF N.C.T. OF DELHI .

Case number: Crl.A. No.-000399-000399 / 2002
Diary number: 2324 / 2001
Advocates: D. N. GOBURDHAN Vs RAKESH K. SHARMA

20 March 2002
Supreme Court
9 pages
STATE OF WEST BENGAL Vs KARAN SINGH BINAYAK .

Bench: U.C. BANERJEE,Y.K. SABHARWAL
Case number: C.A. No.-002270-002270 / 2002
Diary number: 13047 / 2000
Advocates: AVIJIT BHATTACHARJEE Vs SUMITA RAY

20 March 2002
Supreme Court
4 pages
ASHUTOSH GUPTA Vs STATE OF RAJASTHAN

Case number: C.A. No.-007777-007777 / 1997
Diary number: 13650 / 1997
Advocates: SUSHIL KUMAR JAIN Vs S. K. BHATTACHARYA

20 March 2002
Supreme Court
4 pages
RANBIR SINGH Vs DALBIR SINGH .

Case number: Crl.A. No.-000401-000401 / 2002
Diary number: 12231 / 2001

19 March 2002
Supreme Court
4 pages
THE SPL. LAND ACQ. OFFICER BTDA,BAGALKOT Vs MOHD. HANIF SAHIB BAWA SAHIB

Bench: DORAISWAMY RAJU,ASHOK BHAN
Case number: C.A. No.-012515-012515 / 1996
Diary number: 77302 / 1996

19 March 2002
Supreme Court
11 pages
HOTEL SEA GULL Vs STATE OF WEST BENGAL

Bench: V.N. KHARE,ASHOK BHAN,D.M. DHARMADHIKARI
Case number: C.A. No.-006898-006898 / 1994
Diary number: 82252 / 1993
Advocates: K. V. VIJAYAKUMAR Vs

19 March 2002
Supreme Court
8 pages
STATE OF WEST BENGAL Vs VISHNUNARAYAN AND ASSOCIATES P.LTD.

Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN
Case number: C.A. No.-006899-006899 / 1999
Diary number: 17108 / 1999
Advocates: TARA CHANDRA SHARMA Vs SUMAN JYOTI KHAITAN

19 March 2002
Supreme Court
3 pages
KARAM CHAND Vs UNION OF INDIA .

Bench: DORAISWAMY RAJU,ASHOKK BHAN
Case number: C.A. No.-008723-008723 / 1994
Diary number: 68206 / 1988
Advocates: I. B GAUR Vs K. K. MOHAN

19 March 2002
Supreme Court
8 pages
CHIEF COMMNR. OF INCOME TAX, COCHIN Vs M/S. KESARIA TEA CO. LTD.

Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN,P. VENKATARAMA REDDI.
Case number: C.A. No.-001581-001581 / 2001
Diary number: 6646 / 2000
Advocates: SUSHMA SURI Vs ASHA GOPALAN NAIR

19 March 2002
Supreme Court
2 pages
MANSOOR KHAN Vs MOTIRAM

Case number: C.A. No.-004266-004266 / 1999
Diary number: 4311 / 1999
Advocates: Vs SHIVAJI M. JADHAV

18 March 2002
Supreme Court
7 pages
S.K. KUSHWAHA Vs D.K. JOSHI .

Bench: S.N. PHUKAN,P. VENKATARAMA REDDI
Case number: C.A. No.-006048-006048 / 2000
Diary number: 15779 / 1999
Advocates: SANTOSH SINGH Vs VISHWAJIT SINGH

18 March 2002
Supreme Court
5 pages
GURMAIL SINGH Vs STATE OF PUNJAB

Bench: U.C. BANERJEE,P. VENKATARAMA REDDI
Case number: Crl.A. No.-000686-000686 / 2001
Diary number: 3559 / 2001
Advocates: D. N. GOBURDHAN Vs

18 March 2002
Supreme Court
5 pages
RAM GOVIND UPADHYAY Vs SUDARSHAN SINGH .

Bench: UMESH C. BANERJEE,Y.K. SABHARWAL
Case number: Crl.A. No.-000381-000382 / 2002
Diary number: 10139 / 2001
Advocates: T. N. SINGH Vs ASHOK KUMAR SINGH

15 March 2002
Supreme Court
6 pages
M.C.MEHTA Vs KAMAL NATH .

Bench: M.B. SHAH,DORAISWAMY RAJU
Case number: W.P.(C) No.-000182-000182 / 1996
Diary number: 79018 / 1996
Advocates: Vs NARESH K. SHARMA

15 March 2002
Supreme Court
4 pages
CHOWDARAPU RAGHUNANDAN Vs STATE OF TAMIL NADU .

Case number: W.P.(Crl.) No.-000218-000218 / 2001
Diary number: 18565 / 2001
Advocates: Vs REVATHY RAGHAVAN