Judgements

22 March 2002
Supreme Court
7 pages

SAU.SARASWATIBAI TRIMBAK GAIKWAD Vs DAMODHAR D. MOTIWALE .

Bench: SYED SHAH MOHAMMED QUADRI,S.N. VARIAVA
Case number: C.A. No.-006434-006434 / 1999
Diary number: 16192 / 1999
Advocates: NAFIS A. SIDDIQUI Vs

22 March 2002
Supreme Court
9 pages

COMMR. OF S.T. Vs SAI PUBLICATION FUND

Bench: SHIVARAJ V. PATIL,BISHESHWAR PRASAD SINGH
Case number: C.A. No.-009445-009445 / 1996
Diary number: 2670 / 1996

22 March 2002
Supreme Court
6 pages

BHAGWAN SINGH Vs STATE OF M.P.

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Crl.A. No.-001272-001272 / 1999
Diary number: 10965 / 1999
Advocates: Vs B. S. BANTHIA

22 March 2002
Supreme Court
9 pages

DEVENDER PAL SINGH Vs STATE N.C.T. OF DELHI

Case number: Crl.A. No.-000993-000993 / 2001
Diary number: 16398 / 2001
Advocates: NEERU VAID Vs D. S. MAHRA

22 March 2002
Supreme Court
5 pages

STATE OF U.P. Vs DAULAT RAM GUPTA

Bench: V.N. KHARE,ASHOK BHAN
Case number: C.A. No.-002339-002339 / 2002
Diary number: 19356 / 2001
Advocates: ASHOK K. SRIVASTAVA Vs CHITRA MARKANDAYA

21 March 2002
Supreme Court
4 pages

SUBHASH CHANDER Vs STATE TRANSPORT APPELLAT TRIBUNAL .

Bench: M.B. SHAH,BISHESHWAR PRASAD SINGH,D.M. DHARMADHIKARI
Case number: C.A. No.-002326-002328 / 2002
Diary number: 16521 / 2001
Advocates: RANI CHHABRA Vs RAJEEV SHARMA

21 March 2002
Supreme Court
3 pages

STATE OF KARNATAKA Vs SHARANAPPA BASANAGOUDA AREGOUDAR

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000407-000407 / 2002
Diary number: 3411 / 2001
Advocates: Vs SHANKAR DIVATE

21 March 2002
Supreme Court
7 pages

S RENUKA Vs STATE OF A.P.

Bench: G.B. PATTANAIK,S.N. PHUKAN,S.N. VARIAVA
Case number: W.P.(C) No.-000490-000490 / 2000
Diary number: 13026 / 2000
Advocates: SUNIL KUMAR Vs PREM MALHOTRA

21 March 2002
Supreme Court
3 pages

RAJA MUTHUKONE (D) BY LRS. Vs T.GOPALASAMI

Case number: C.A. No.-006929-006929 / 2000
Diary number: 6249 / 2000
Advocates: S. SRINIVASAN Vs K. V. VIJAYAKUMAR

21 March 2002
Supreme Court
16 pages

ALL INDIA JUDGES ASSON. Vs UNION OF INDIA

Case number: W.P.(C) No.-001022-001022 / 1989
Diary number: 60181 / 1989
Advocates: A. T. M. SAMPATH Vs A. SUBHASHINI

20 March 2002
Supreme Court
16 pages

DIR.OF SETTLEMENTS, A.P. Vs M.R. APPARAO

Bench: G.B. PATTANAIK,S.N. PHUKAN,S.N. VARIAVA
Case number: C.A. No.-002517-002517 / 1999
Diary number: 2167 / 1999
Advocates: GUNTUR PRABHAKAR Vs C. K. SUCHARITA

20 March 2002
Supreme Court
4 pages

BIBHUDATTA MOHANTY Vs UNION OF INDIA .

Bench: SYED SHAH MOHAMMMED QUADRI,S.N. VARIAVA
Case number: C.A. No.-002266-002267 / 2002
Diary number: 921 / 2001
Advocates: SIBO SANKAR MISHRA Vs P. PARMESWARAN

20 March 2002
Supreme Court
3 pages

AJIT KUMAR SINGH Vs CHIRANJIBI LAL .

Bench: SYED SHAH MOHAMMED QUADRI,S.N. VARIAVA
Case number: C.A. No.-002268-002269 / 2002
Diary number: 6842 / 2001
Advocates: AKHILESH KUMAR PANDEY Vs UGRA SHANKAR PRASAD

20 March 2002
Supreme Court
5 pages

RAJANKUMAR SHANKARRAO TAWARE Vs AJIT ANANTRAO PAWAR

Bench: G.B. PATTANAIK,S.N. PHUKAN
Case number: C.A. No.-005657-005657 / 2001
Diary number: 13814 / 2001

20 March 2002
Supreme Court
5 pages

KHET SINGH Vs UNION OF INDIA

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000031-000031 / 2000
Diary number: 2602 / 1998
Advocates: V. J. FRANCIS Vs B. KRISHNA PRASAD