|
04 April 2002
Supreme Court 7 pages COMMISSIONER OF CUSTOMS, MUMBAI Vs M/S VIRGO STEEL, BOMBAY
Bench: CJI,N. SANTOSH HEGDE,ARIJIT PASAYAT |
|
04 April 2002
Supreme Court 6 pages RAJESHWAR DAYAL Vs AVNEESH KUMAR AVASTHI
Bench: D.P. MOHAPATRA,BRIJESH KUMAR |
|
04 April 2002
Supreme Court 6 pages ZORAWAR SINGH Vs SARWAN SINGH (D) BY LRS.
Case number: C.A. No.-002464-002464 / 2002 |
|
04 April 2002
Supreme Court 8 pages CHANDRA PRAKASH Vs STATE OF UP
Bench: BHARUCHA, S.P. (CJI),LAHOTI, R.C. (J),HEGDE, N. SANTOSH (J),PAL, RUMA (J),PASAYAT, ARIJIT (J) |
|
03 April 2002
Supreme Court 4 pages CENTRAL BUREAU OF INVESTIGATION Vs R.S. PAI
Bench: M.B. SHAH,BRIJESH KUMAR,D.M. DHARMADHIKARI |
|
03 April 2002
Supreme Court 5 pages GEORGE Vs STATE OF KERALA
Bench: M.B. SHAH,BRIJESH KUMAR,D.M. DHARMADHIKARI |
|
03 April 2002
Supreme Court 7 pages OMBALIKA DAS Vs HULISA SHAW
Bench: R.C. LAHOTI,P. VENKATARAMA REDDI |
|
03 April 2002
Supreme Court 4 pages CENTRAL BUREAU OF INVESTIGATION Vs R.S. PAI
Case number: Crl.A. No.-001045-001045 / 2000 |
|
02 April 2002
Supreme Court 6 pages BHANWAROO KHAN Vs U O I
Case number: W.P.(C) No.-000737-000737 / 1995 |
|
02 April 2002
Supreme Court 6 pages MUNICIPAL CORPORATION GREATER BOMBAY Vs BHARAT PETROLEUM CORPN. LTD.
Case number: C.A. No.-005674-005674 / 1994 |
|
02 April 2002
Supreme Court 5 pages SANSAR CHAND ATRI Vs STATE OF PUNJAB
Bench: D.P. MOHAPATRA,P. VENKATARAMA REDDI |
|
02 April 2002
Supreme Court 6 pages BHANWAROO KHAN Vs U O I
Bench: DORAISWAMY RAJU,ASHOK BHAN |
|
01 April 2002
Supreme Court 8 pages U.O.I., Vs ARADHANA TRADING LLCO. .
Bench: B.N. KIRPAL,K.G. BALAKRISHNAN,BRIJESH KUMAR |
|
22 March 2002
Supreme Court 10 pages GAUHATI HIGH COURT Vs KULADHAR PHUKAN
Bench: R.C. LAHOTI,K.G. BALAKRISHNAN |
|
22 March 2002
Supreme Court 8 pages MUNITHIMMAIAH Vs STATE OF KARNATAKA .
Bench: DORAISWAMY RAJU,ASHOK BHAN |