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11 April 2002
Supreme Court 5 pages K.M. SHARMA Vs INCOME TAX OFFICER, WARD 13(7),NEW DELHI
Bench: CJI,N. SANTOSH HEGDE,D.M. DHARMADHIKARI |
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10 April 2002
Supreme Court 9 pages RUPA ASHOK HURRA Vs ASHOK HURRA
Bench: UMESH C. BANERJEE |
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10 April 2002
Supreme Court 20 pages RUPA ASHOK HURRA Vs ASHOK HURRA
Case number: W.P.(C) No.-000509-000509 / 1997 |
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10 April 2002
Supreme Court 27 pages RUPA ASHOK HURRA Vs ASHOK HURRA
Bench: S.P. Bharucha CJI , S.S.M. Quadri , Umesh C. Banerjee , S.N. Variava , Shivaraj V. Patil |
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10 April 2002
Supreme Court 27 pages RUPA ASHOK HURRA Vs ASHOK HURRA
Bench: S.P.BHARUCHA CJI , S.S.M.QUADRI , U.C.BANERJEE , S.N.VARIAVA , S.V.PATIL |
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09 April 2002
Supreme Court 8 pages R.V.E.VENKATACHALA GOUNDER Vs VENKATESHS GUPTA
Bench: R.C. LAHOTI,P. VENKATARAMA REDDI |
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09 April 2002
Supreme Court 3 pages RAJENDRA V. PAI Vs ALEX FERNANDES .
Case number: C.A. No.-006142-006144 / 2001 |
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09 April 2002
Supreme Court 7 pages MOTI LAL Vs CENTRAL BUREAU OF INVESTIGATION
Bench: M.B. SHAH,B.N. AGRAWAL |
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09 April 2002
Supreme Court 5 pages FAROOQ @ KARATTAA FAROOQ Vs STATE OF KERALA
Case number: Crl.A. No.-000656-000657 / 2001 |
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08 April 2002
Supreme Court 4 pages DMAI Vs
Case number: Crl.A. No.-000685-000686 / 1992 |
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05 April 2002
Supreme Court 2 pages RAMA Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-000447-000447 / 2002 |
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05 April 2002
Supreme Court 5 pages RANAJOY BOSE Vs A.B. ROY
Bench: D.P. MOHAPATRA,BRIJESH KUMAR |
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05 April 2002
Supreme Court 3 pages FOOD CORPORATION OF INDIA WORKERS UNION Vs FOOD CORPORATION OF INDIA
Case number: W.P.(C) No.-000422-000422 / 2000 |
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05 April 2002
Supreme Court 12 pages M.C. MEHTA Vs UNION OF INDIA
Case number: W.P.(C) No.-013029-013029 / 1985 |
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04 April 2002
Supreme Court 6 pages M/S.GRASIM INDS.LTD. Vs COLLECTOR OF CUSTOMS,BOMBAY
Bench: CJI,N. SANTOSH HEGDE,ARIJIT PASAYAT |