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15 April 2002
Supreme Court 4 pages KRISHNA MOCHI Vs STATE OF BIHAR
Case number: Crl.A. No.-000761-000761 / 2001 |
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15 April 2002
Supreme Court 5 pages CHANDRA BIHARI GAUTAM Vs STATE OF BIHAR
Bench: R..P. SETHI,DORAISWAMY RAJU |
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15 April 2002
Supreme Court 3 pages BIHARI MANJHI Vs STATE OF BIHAR
Bench: M.B. SHAH,B.N. AGRAWAL,ARIJIT PASAYAT |
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15 April 2002
Supreme Court 11 pages KRISHNA MOCHI Vs STATE OF BIHAR
Case number: Crl.A. No.-000761-000761 / 2001 |
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12 April 2002
Supreme Court 6 pages VIKAS AGARWAL Vs ANUBHA
Bench: D.P. MOHAPATRA,BRIJESH KUMAR |
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12 April 2002
Supreme Court 3 pages N. PARAMESWARAN PILLAI Vs UNION OF INDIA
Case number: C.A. No.-002661-002661 / 2002 |
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12 April 2002
Supreme Court 6 pages STATE BANK OF SAURASHTRA Vs M/S ASHIT SHIPPING SERVICES P.LTD.
Bench: SYED SHAH MOHAMMED QUADRI,S.N. VARIAVA |
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12 April 2002
Supreme Court 2 pages KAPIL KUMAR Vs KUDRAT ALI .
Case number: C.A. No.-002667-002667 / 2002 |
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12 April 2002
Supreme Court 6 pages ABDUL HAI KHAN Vs SUBHAL C. GHOSE
Bench: D.P. MOHAPATRA,BRIJESH KUMAR |
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12 April 2002
Supreme Court 5 pages GOVT. OF A.P Vs J. SRIDEVI
Bench: Y.K. SABHARWAL,K.G. BALAKRISHNAN |
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12 April 2002
Supreme Court 18 pages INDL. FINANCE CORPN. OF INDIA LTD. Vs CANNANORE SPG. & WVG. MILLS LTD. .
Bench: UMESH C. BANERJEE,Y.K. SABHARWAL |
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12 April 2002
Supreme Court 12 pages MUNICIPAL CORPN. OF GREATER MUMBAI Vs K.V.SHRAMIK SANGH .
Bench: D.P. Mohapatra,Shivaraj V. Patil |
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12 April 2002
Supreme Court 12 pages MUNICIPAL CORPN. OF GREATER MUMBAI Vs K.V.SHRAMIK SANGH .
Bench: D.P. Mohapatra,Shivaraj V. Patil |
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12 April 2002
Supreme Court 4 pages KANNIAMMAL Vs CHELLARAM
Bench: R.C. LAHOTI,BISHESHWAR PRASAD SINGH |
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11 April 2002
Supreme Court 14 pages SHARAD KUMAR Vs GOVT. OF NCT OF DELHI .
Bench: D.P. MOHAPATRA,BRIJESH KUMAR |