Showing 22486 - 22500 of 41947 judgements
17 April 2002
Supreme Court
2 pages
RAMINDER SINGH SETHI Vs D. VIJAYARANGAM

Case number: C.A. No.-000582-000582 / 2000
Diary number: 19996 / 1999
Advocates: P. R. RAMASESH Vs URMILA SIRUR

16 April 2002
Supreme Court
6 pages
STATE OF HIMACHAL PRADESH Vs PADAM DEV

Bench: S. RAJENDRA BABU,RUMA PAL
Case number: C.A. No.-005858-005858 / 1999
Diary number: 5772 / 1999
Advocates: NARESH K. SHARMA Vs

16 April 2002
Supreme Court
2 pages
MANDHARI Vs STATE OF CHATTISGARH

Case number: Crl.A. No.-001291-001291 / 1999
Diary number: 11428 / 1999
Advocates: KRISHNANAND PANDEYA Vs

16 April 2002
Supreme Court
3 pages
STATE OF ORISSA Vs THAKARA BESRA

Bench: R.P. SETHI,D.M. DHARMADHIKARI
Case number: Crl.A. No.-000533-000533 / 1994
Diary number: 10348 / 1994
Advocates: Vs PRAVEEN JAIN

16 April 2002
Supreme Court
5 pages
BECKODAN ABDUL RAHIMAN Vs STATE OF KERALA

Bench: R.P. SETHI,D.M. DHARMADHIKARI
Case number: Crl.A. No.-000619-000619 / 1997
Diary number: 77308 / 1996
Advocates: T. N. SINGH Vs RAMESH BABU M. R.

16 April 2002
Supreme Court
2 pages
P. RAMACHANDRA RAO Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000535-000535 / 2000
Diary number: 737 / 2000
Advocates: BINU TAMTA Vs

16 April 2002
Supreme Court
16 pages
P. RAMACHANDRA RAO Vs STATE OF KARNATAKA

Bench: CJI, R.C. Lahoti, N. Santosh Hegde, Ruma Pal , Arijit Pasayat
Case number: Crl.A. No.-000535-000535 / 2000
Diary number: 737 / 2000
Advocates: BINU TAMTA Vs

16 April 2002
Supreme Court
16 pages
PRADEEP KUMAR BISWAS Vs INDIAN INSTITUTE OF CHEMICAL BIOLOGY&ORS

Bench: R.C. LAHOTI,DORAISWAMY RAJU
Case number: C.A. No.-000992-000992 / 2002
Diary number: 65990 / 1986
Advocates: DEBA PRASAD MUKHERJEE Vs MADHU SIKRI

16 April 2002
Supreme Court
18 pages
PRADEEP KUMAR BISWAS Vs INDIAN INSTITUTE OF CHEMICAL BIOLOGY&ORS

Bench: CJI,SYED SHAH MOHAMMED QUADRI,N. SANTOSH HEGDE,RUMA PAL,ARIJIT PASAYAT
Case number: C.A. No.-000992-000992 / 2002
Diary number: 65990 / 1986
Advocates: DEBA PRASAD MUKHERJEE Vs MADHU SIKRI

16 April 2002
Supreme Court
2 pages
P. RAMACHANDRA RAO Vs STATE OF KARNATAKA

Bench: DORAISWAMY RAJU
Case number: Crl.A. No.-000535-000535 / 2000
Diary number: 737 / 2000
Advocates: BINU TAMTA Vs

16 April 2002
Supreme Court
33 pages
PRADEEP KUMAR BISWAS Vs INDIAN INSTITUTE OF CHEMICAL BIOLOGY&ORS

Bench: BHARUCHA, S.P. (CJI),QUADRI, S.S.M. (J),LAHOTI, R.C. (J),HEGDE, N.S. (J) & RAJU, DORAISWAMY (J),PAL, RUMA (J) & PASAYAT, ARIJIT (J)
Case number: C.A. No.-000992-000992 / 2002
Diary number: 65990 / 1986
Advocates: DEBA PRASAD MUKHERJEE Vs MADHU SIKRI

16 April 2002
Supreme Court
7 pages
STATE OF KARNATAKA Vs K.A. KUNCHINDAMMED

Case number: Crl.A. No.-000513-000513 / 2002
Diary number: 4959 / 2001

16 April 2002
Supreme Court
6 pages
S.B.I. Vs M.R.GANESH BABU

Case number: C.A. No.-003769-003772 / 2000
Diary number: 9470 / 1999
Advocates: SANJAY KAPUR Vs PREM MALHOTRA

16 April 2002
Supreme Court
0 pages
P. RAMACHANDRA RAO Vs STATE OF KARNATAKA

Bench: S.P. BHARUCHA CJI,S.S.M. QUADRI,R.C. LAHOTI,N. SANTOSH HEGDE,D. RAJU
Case number: Crl.A. No.-000535-000535 / 2000
Diary number: 737 / 2000
Advocates: BINU TAMTA Vs

15 April 2002
Supreme Court
16 pages
KRISHNA MOCHI Vs STATE OF BIHAR

Bench: B.N. AGRAWAL
Case number: Crl.A. No.-000761-000761 / 2001
Diary number: 10920 / 2001
Advocates: SANJAY JAIN Vs