Showing 22471 - 22485 of 41947 judgements
24 April 2002
Supreme Court
4 pages
SHASHIKANT SINGH Vs TARKESHWAR SINGH & ANR.

Bench: U.C. BANERJEE,Y.K. SABHARWAL
Case number: Special Leave Petition (crl.) 6923 of 2001

23 April 2002
Supreme Court
4 pages
SUSHIL KUMAR SABHARWAL Vs GURPREET SINGH .

Case number: C.A. No.-005111-005111 / 2000
Diary number: 5653 / 2000
Advocates: MEERA AGARWAL Vs P. N. PURI

23 April 2002
Supreme Court
4 pages
STATE OF U.P. Vs M/S. SITAPUR PACKING WOOD SUPPLIERS.ETC

Bench: Y.K. SABHARWAL,K.G. BALAKRISHNAN
Case number: C.A. No.-003974-004051 / 1986
Diary number: 67328 / 1986
Advocates: Vs R. D. UPADHYAY

23 April 2002
Supreme Court
9 pages
M.L.SUBBARAYA SETTY (DEAD) BY LRS. Vs M.L.NAGAPPA SETTY (DEAD) BY LRS. .

Case number: C.A. No.-002892-002892 / 2002
Diary number: 7136 / 2000
Advocates: Vs SHIRAZ CONTRACTOR PATODIA

23 April 2002
Supreme Court
12 pages
STATE OF ORISSA Vs DIBAKAR NAYAK .

Bench: R.P. SETHI,DORAISWAMY RAJU
Case number: Crl.A. No.-000534-000535 / 1994
Diary number: 65350 / 1985
Advocates: RAJ KUMAR MEHTA Vs SHIV SAGAR TIWARI

22 April 2002
Supreme Court
17 pages
STATE OF A.P. Vs NATIONAL THERMAL POWER CORPN. LTD .

Bench: CJI,R.C.LAHOTI,N. SANTOSH HEGDE,RUMA PAL,ARIJIT PASAYAT
Case number: C.A. No.-003112-003112 / 1990
Diary number: 72509 / 1990
Advocates: T. V. RATNAM Vs S. K. DHINGRA

22 April 2002
Supreme Court
6 pages
UNION OF INDIA Vs VENKATESHAN S.

Bench: M.B. SHAH,D.M. DHARMADHIKARI
Case number: Crl.A. No.-000540-000540 / 2002
Diary number: 2256 / 2001
Advocates: B. KRISHNA PRASAD Vs K. K. MANI

22 April 2002
Supreme Court
17 pages
STATE OF A.P. Vs NATIONAL THERMAL POWER CORPN. LTD .

Bench: S.P.BHARUCHA CJI , R.C.LAHOTI , SANTOSH N.HEGDE , RUMA PAL , ARIJIT PASAYAT
Case number: C.A. No.-003112-003112 / 1990
Diary number: 72509 / 1990
Advocates: T. V. RATNAM Vs S. K. DHINGRA

19 April 2002
Supreme Court
29 pages
B.L. WADHERA Vs UNION OF INDIA & ORS.

Bench: R.P. SETHI,K.G. BALAKRISHNAN
Case number: Writ Petition (civil) 179 of 1999 of 1999

18 April 2002
Supreme Court
1 pages
COMMNR.,CENTRAL EXCISE, NAGPUR Vs M/S.WAINGANGA SAHKARI S. KARKHANA LTD.

Case number: C.A. No.-000496-000496 / 1998
Diary number: 17832 / 1997
Advocates: B. KRISHNA PRASAD Vs V. BALACHANDRAN

18 April 2002
Supreme Court
4 pages
VIJAY KUMAR MADAN Vs R.N. GUPTA TECHNICAL EDU.SOCY. .

Case number: C.A. No.-001890-001890 / 2000
Diary number: 19492 / 1999
Advocates: MANOJ SWARUP Vs

17 April 2002
Supreme Court
4 pages
MAHARASHTRA DISTILLERIES Vs MUNICIPAL CORPORATION OF AURANGABAD &ANR

Case number: C.A. No.-005341-005341 / 1996
Diary number: 77316 / 1996
Advocates: E. C. AGRAWALA Vs VENKATESWARA RAO ANUMOLU

17 April 2002
Supreme Court
8 pages
BIJOY SINGH Vs STATE OF BIHAR

Case number: Crl.A. No.-001339-001340 / 1999
Diary number: 7824 / 1999

17 April 2002
Supreme Court
12 pages
DHARMENDRASINH @ MANSINH RATANSINH Vs STATE OF GUJARAT

Bench: DORAISWAMY RAJU,BRIJESH KUMAR
Case number: Crl.A. No.-000927-000927 / 2001
Diary number: 14682 / 2001
Advocates: Vs HEMANTIKA WAHI

17 April 2002
Supreme Court
8 pages
BIJOY SINGH Vs STATE OF BIHAR

Bench: R.P. SETHI,D.M. DHARMADHIKARI
Case number: Crl.A. No.-001339-001340 / 1999
Diary number: 7824 / 1999