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24 April 2002
Supreme Court 4 pages SHASHIKANT SINGH Vs TARKESHWAR SINGH & ANR.
Bench: U.C. BANERJEE,Y.K. SABHARWAL |
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23 April 2002
Supreme Court 4 pages SUSHIL KUMAR SABHARWAL Vs GURPREET SINGH .
Case number: C.A. No.-005111-005111 / 2000 |
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23 April 2002
Supreme Court 4 pages STATE OF U.P. Vs M/S. SITAPUR PACKING WOOD SUPPLIERS.ETC
Bench: Y.K. SABHARWAL,K.G. BALAKRISHNAN |
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23 April 2002
Supreme Court 9 pages M.L.SUBBARAYA SETTY (DEAD) BY LRS. Vs M.L.NAGAPPA SETTY (DEAD) BY LRS. .
Case number: C.A. No.-002892-002892 / 2002 |
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23 April 2002
Supreme Court 12 pages STATE OF ORISSA Vs DIBAKAR NAYAK .
Bench: R.P. SETHI,DORAISWAMY RAJU |
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22 April 2002
Supreme Court 17 pages STATE OF A.P. Vs NATIONAL THERMAL POWER CORPN. LTD .
Bench: CJI,R.C.LAHOTI,N. SANTOSH HEGDE,RUMA PAL,ARIJIT PASAYAT |
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22 April 2002
Supreme Court 6 pages UNION OF INDIA Vs VENKATESHAN S.
Bench: M.B. SHAH,D.M. DHARMADHIKARI |
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22 April 2002
Supreme Court 17 pages STATE OF A.P. Vs NATIONAL THERMAL POWER CORPN. LTD .
Bench: S.P.BHARUCHA CJI , R.C.LAHOTI , SANTOSH N.HEGDE , RUMA PAL , ARIJIT PASAYAT |
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19 April 2002
Supreme Court 29 pages B.L. WADHERA Vs UNION OF INDIA & ORS.
Bench: R.P. SETHI,K.G. BALAKRISHNAN |
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18 April 2002
Supreme Court 1 pages COMMNR.,CENTRAL EXCISE, NAGPUR Vs M/S.WAINGANGA SAHKARI S. KARKHANA LTD.
Case number: C.A. No.-000496-000496 / 1998 |
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18 April 2002
Supreme Court 4 pages VIJAY KUMAR MADAN Vs R.N. GUPTA TECHNICAL EDU.SOCY. .
Case number: C.A. No.-001890-001890 / 2000 |
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17 April 2002
Supreme Court 4 pages MAHARASHTRA DISTILLERIES Vs MUNICIPAL CORPORATION OF AURANGABAD &ANR
Case number: C.A. No.-005341-005341 / 1996 |
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17 April 2002
Supreme Court 8 pages BIJOY SINGH Vs STATE OF BIHAR
Case number: Crl.A. No.-001339-001340 / 1999 |
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17 April 2002
Supreme Court 12 pages DHARMENDRASINH @ MANSINH RATANSINH Vs STATE OF GUJARAT
Bench: DORAISWAMY RAJU,BRIJESH KUMAR |
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17 April 2002
Supreme Court 8 pages BIJOY SINGH Vs STATE OF BIHAR
Bench: R.P. SETHI,D.M. DHARMADHIKARI |