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26 April 2002
Supreme Court 4 pages POST.DOCT.RES.ASS.SRIVENKATESWARA U.&ORS Vs UNION OF INDIA
Case number: W.P.(C) No.-000067-000067 / 1998 |
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26 April 2002
Supreme Court 3 pages SAYYED FAKHRUL ISLAM Vs MAHARASHTRA STATE ROAD TRANPT.CORPN.&ORS
Bench: SYED SHAH MOHHAMMED QUADRI,S.N. VARIAVA |
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26 April 2002
Supreme Court 7 pages K.L.E. SOCIETY Vs R.R.PATIL
Bench: S. RAJENDRA BABU,RUMA PAL,BISHESHWAR PRASAD SINGH |
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26 April 2002
Supreme Court 7 pages VINODAN. T. Vs UNIVERSITY OF CALICUT .
Bench: S. RAJENDRA BABU,RUMA PAL |
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26 April 2002
Supreme Court 4 pages POST.DOCT.RES.ASS.SRIVENKATESWARA U.&ORS Vs UNION OF INDIA
Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI |
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24 April 2002
Supreme Court 9 pages LALIT KUMAR JAIN Vs JAIPUR TRADERS CORPN. P.LTD
Bench: R.P. SETHI,P. VENKATARAMA REDDI |
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24 April 2002
Supreme Court 6 pages NARPAT SINGH ETC.ETC. Vs JAIPUR DEVELOPMENT AUTHORITY
Bench: R.C. LAHOTI,B.N. AGRAWAL |
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24 April 2002
Supreme Court 2 pages MUNICIPAL CORPORATION, GWALIOR Vs RAMCHARAN (D) BY LRS. .
Case number: C.A. No.-002914-002914 / 2002 |
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24 April 2002
Supreme Court 5 pages VASHRAM NARSHIBHAI RAJPARA Vs STATE OF GUJARAT
Bench: DORAISWAMY RAJU,BRIJESH KUMAR |
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24 April 2002
Supreme Court 7 pages EZHIL Vs STATE OF TAMIL NADU
Bench: R.P. SETHI,DORAISWAMY RAJU |
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24 April 2002
Supreme Court 11 pages UNION OF INDIA Vs L.D.BALAM SINGH
Bench: U.C. BANERJEE,Y.K. SABHARWAL |
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24 April 2002
Supreme Court 4 pages SUBASH PARBAT SONVANE Vs STATE OF GUJARAT
Bench: M.B. SHAH,BISHESHWAR PRASAD SINGH,H.K. SEMA |
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24 April 2002
Supreme Court 9 pages SUKHCHAIN SINGH Vs STATE OF HARYANA .
Bench: R.P. SETHI,DORAISWAMY RAJU |
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24 April 2002
Supreme Court 2 pages ABDUL KADER Vs G.D. GOVINDARAJ (D) BY LRS.
Case number: C.A. No.-000644-000645 / 2001 |
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24 April 2002
Supreme Court 5 pages GIRDHAR SHANKAR TAWADE Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000463-000463 / 1996 |