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30 April 2002
Supreme Court 4 pages GOPI CHAND GUPTA (DEAD) BY LRS. Vs M/S. JAIN PLASTIC INDUSTRY
Case number: C.A. No.-003199-003199 / 2002 |
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30 April 2002
Supreme Court 7 pages GOVERNMENT OF ORISSA Vs M/S. ASHOK TRANSPORT AGENCY .
Bench: M.B. SHAH |
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29 April 2002
Supreme Court 4 pages UOI Vs INDU LAL
Bench: S.RAJENDRA BABU,SHIVARAJ V. PATIL |
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29 April 2002
Supreme Court 5 pages U.O.I. Vs GAJANAN MAHARAJ SANSTHAN
Bench: S. RAJENDRA BABU,RUMA PAL |
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29 April 2002
Supreme Court 5 pages TATA IRON & STEEL CO.LTD. Vs STATE OF WEST BENGAL .
Bench: S. RAJENDRA BABU,DORAISWAMY RAJU |
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29 April 2002
Supreme Court 4 pages MUNDRIKA MAHTO Vs STATE OF BIHAR
Bench: U.C. BANERJEE,Y.K. SABHARWAL |
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29 April 2002
Supreme Court 4 pages STATE OF WEST BENGAL Vs JIBAN KRISHNA DAS
Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN,P. VENKATARAMA REDDI |
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29 April 2002
Supreme Court 2 pages KENDRIYA VIDYALAYA SANGATHAN Vs AJAY KUMAR DAS .
Bench: S. RAJENDRA BABU,B.N. AGRAWAL |
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29 April 2002
Supreme Court 8 pages P. JOHN CHANDY AND COMPANY (P) LTD. Vs JOHN P. THOMAS
Bench: D.P. MOHHAPATRA,BRIJESH KUMAR |
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29 April 2002
Supreme Court 8 pages RAM NARAYAN SHARMA Vs SHAKUNTALA GAUR
Bench: D.P. MOHHAPATRA,BRIJESH KUMAR |
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29 April 2002
Supreme Court 1 pages KULDIP SINGH Vs UNION OF INDIA
Case number: W.P.(C) No.-000410-000410 / 2001 |
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29 April 2002
Supreme Court 4 pages UNION OF INDIA Vs MOHAN PAL
Case number: C.A. No.-003168-003168 / 2002 |
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26 April 2002
Supreme Court 13 pages RAKESH WADHAWAN Vs M/S.JAGDAMBA INDS.CORPN.&ORS
Bench: R.C. LAHOTI,BRIJESH KUMAR |
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26 April 2002
Supreme Court 3 pages STATE OF KARNATAKA Vs G.HALAPPA
Bench: S. RAJENDRA BABU,P. VENKATARAMA RADDI |
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26 April 2002
Supreme Court 7 pages B. RAMANJINI Vs STATE OF A.P. .
Bench: S. RAJENDRA BABU,DORAISWAMY RAJU |