Showing 22321 - 22335 of 41947 judgements
12 August 2002
Supreme Court
6 pages
TARUN BORA @ ALOK HAZARIKA Vs STATE OF ASSAM

Case number: Crl.A. No.-000343-000343 / 2002
Diary number: 63470 / 2002
Advocates: RAJIV MEHTA Vs CORPORATE LAW GROUP

07 August 2002
Supreme Court
10 pages
RAM ANUP SINGH Vs STATE OF BIHAR

Case number: Crl.A. No.-000059-000059 / 2002
Diary number: 19859 / 2001
Advocates: P. R. RAMASESH Vs

05 August 2002
Supreme Court
3 pages
PRAMODKUMAR RASIKBHAI JHAVERI Vs KARMASEY KUNVARGI TAK .

Case number: C.A. No.-005436-005436 / 1994
Diary number: 82274 / 1993
Advocates: Vs RANBIR SINGH YADAV

05 August 2002
Supreme Court
3 pages
RAJ KISHORE ROY Vs KAMLESHWAR PANDEY

Case number: Crl.A. No.-000755-000755 / 2002
Diary number: 12415 / 2001
Advocates: KRISHAN SINGH CHAUHAN Vs

05 August 2002
Supreme Court
5 pages
DHRUV GREEN FIELD LTD. Vs HUKAM SINGH .

Case number: C.A. No.-004565-004565 / 2002
Diary number: 260 / 2002
Advocates: Vs AVIJIT BHATTACHARJEE

05 August 2002
Supreme Court
2 pages
PRAKASH INDUSTRIES LTD. Vs DEVELOPMENT CREDIT BANK LTD. & ANR.

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI.
Case number: Appeal (civil) 9728 of 2002

05 August 2002
Supreme Court
2 pages
M/S HIRA LALL & SONS & ORS. Vs M/S LAKHSMI COMMERCIAL BANK

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI.
Case number: Transfer Case (civil) 193 of 1997

02 August 2002
Supreme Court
8 pages
DHUPA CHAMAR Vs STATE OF BIHAR

Bench: U.C.BANERJEE AND B.N.AGRAWAL.
Case number: Crl.A. No.-001087-001087 / 2000
Diary number: 11750 / 2000
Advocates: S. R. SETIA Vs

02 August 2002
Supreme Court
5 pages
VIKAS Vs STATE OF RAJASTHAN

Bench: M.B. SHAH,BISHESHWAR PRASAD SINGH,H.K. SEMA.
Case number: Crl.A. No.-000299-000299 / 2001
Diary number: 12038 / 2000
Advocates: HARINDER MOHAN SINGH Vs JAVED MAHMUD RAO

02 August 2002
Supreme Court
13 pages
YADARAO DAJIBA SHRAWANE (DEAD) BY LRS. Vs NANILAL HARAKCHAND SHAH (DEAD) .

Case number: C.A. No.-001798-001798 / 1991
Diary number: 74727 / 1991

02 August 2002
Supreme Court
4 pages
STATE OF PUNJAB Vs GURMEJ SINGH

Case number: Crl.A. No.-000318-000318 / 2001
Diary number: 12841 / 2000
Advocates: BIMAL ROY JAD Vs PREM MALHOTRA

01 August 2002
Supreme Court
6 pages
PRITAM NATH Vs STATE OF PUNJAB

Bench: DORAISWAMY RAJU],SHIVARAJ V. PATIL.
Case number: Crl.A. No.-000216-000216 / 2002
Diary number: 17349 / 2001
Advocates: JASPREET GOGIA Vs BIMAL ROY JAD

01 August 2002
Supreme Court
5 pages
TORAN SINGH Vs STATE OF M.P.

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL.
Case number: Crl.A. No.-000039-000039 / 2002
Diary number: 21595 / 2000
Advocates: TARA CHANDRA SHARMA Vs

01 August 2002
Supreme Court
7 pages
HARIJANA THIRUPALA Vs PUBLIC PROSECUTOR,HIGH COURT OF A.P.

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL.
Case number: Crl.A. No.-000725-000725 / 2001
Diary number: 8579 / 2001
Advocates: A. SUBBA RAO Vs GUNTUR PRABHAKAR

01 August 2002
Supreme Court
6 pages
BABU RAM Vs STATE OF U.P. .

Case number: Crl.A. No.-000255-000255 / 2001
Diary number: 13408 / 2000
Advocates: RAMESH CHANDRA MISHRA Vs