Showing 22306 - 22320 of 41947 judgements
16 August 2002
Supreme Court
8 pages
HARDEEP Vs STATE OF HARYANA

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: Crl.A. No.-000257-000259 / 2001
Diary number: 592 / 2001
Advocates: RANI CHHABRA Vs J. P. DHANDA

16 August 2002
Supreme Court
12 pages
HARJIT SINGH Vs STATE OF PUNJAB

Bench: N. SANTOSH HEGDE,D. M. DHARMADHIKARI.
Case number: Crl.A. No.-000815-000815 / 2001
Diary number: 10269 / 2001
Advocates: KUSUM CHAUDHARY Vs BIMAL ROY JAD

14 August 2002
Supreme Court
7 pages
KULDIP SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000948-000948 / 2001
Diary number: 9989 / 2001
Advocates: INDRA SAWHNEY Vs BIMAL ROY JAD

14 August 2002
Supreme Court
12 pages
RAMILABEN HASMUKHBHAI KHRISTI Vs STATE OF GUJARAT

Case number: Crl.A. No.-000245-000245 / 2001
Diary number: 18800 / 2000
Advocates: HARESH RAICHURA Vs HEMANTIKA WAHI

14 August 2002
Supreme Court
3 pages
MUNNUSWAMY Vs STATE OF TAMIL NADU

Bench: N. SANTOSH HEGDE,BISHESHWAR PRASAD SINGH.
Case number: Crl.A. No.-000988-000988 / 2001
Diary number: 1275 / 2001
Advocates: R. N. KESWANI Vs REVATHY RAGHAVAN

13 August 2002
Supreme Court
8 pages
M/S. LAKSHMI PRECISION SCREWS LTD. Vs RAM BAHAGAT

Bench: UMESH C. BANERJEE,K.G. BALAKRISHNAN.
Case number: C.A. No.-004964-004964 / 2002
Diary number: 13706 / 2000
Advocates: ASHOK MATHUR Vs RAJ SINGH RANA

13 August 2002
Supreme Court
6 pages
MAHADEO SAHNI Vs STATE OF BIHAR

Bench: UMESH C. BANERJEE,Y.K. SABHARWAL.
Case number: Crl.A. No.-000574-000575 / 2000
Diary number: 20262 / 1999

13 August 2002
Supreme Court
4 pages
VADUGU CHANTI BABU Vs STATE OF A.P.

Bench: N.SANTOSH HEGDE,BISHESHWAR PRASAD SINGH.
Case number: Crl.A. No.-001168-001168 / 2001
Diary number: 12715 / 2001
Advocates: ANNAM D. N. RAO Vs GUNTUR PRABHAKAR

13 August 2002
Supreme Court
4 pages
BINDESHWARI PRASAD @ B.P. SINGH Vs STATE OF BIHAR (NOW JHARKHAND)

Bench: M.B. SHAH,BISHESHWAR PRASAD SINGH.
Case number: Crl.A. No.-000808-000808 / 2002
Diary number: 15261 / 2001
Advocates: S.K. SINHA Vs R. D. UPADHYAY

13 August 2002
Supreme Court
8 pages
MUTHU Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000809-000809 / 2002
Diary number: 21609 / 2001

13 August 2002
Supreme Court
4 pages
PREM SURANA Vs ADDL. MUNSIF & JUDICIAL MAGISTRATE

Case number: Crl.A. No.-000666-000666 / 1994
Diary number: 15394 / 1994
Advocates: IRSHAD AHMAD Vs JAVED MAHMUD RAO

13 August 2002
Supreme Court
3 pages
NAGINA SINGH & ORS. Vs NAGA SINGH & ORS.

12 August 2002
Supreme Court
6 pages
TARUN BORA @ ALOK HAZARIKA Vs STATE OF ASSAM

Bench: M.B. SHAH,BISHESHWAR PRASAD SINGH,H.K. SEMA.
Case number: Crl.A. No.-000343-000343 / 2002
Diary number: 63470 / 2002
Advocates: RAJIV MEHTA Vs CORPORATE LAW GROUP

12 August 2002
Supreme Court
12 pages
J.J. MERCHAND Vs SHRINATH CHATURVEDI

Bench: M.B. SHAH,BISHESHWAR PRASAD SINGH,H.K. SEMA.
Case number: C.A. No.-007975-007975 / 2001
Diary number: 11615 / 2001
Advocates: K J JOHN AND CO Vs NANDINI GORE

12 August 2002
Supreme Court
4 pages
I.C.D.S. LTD. Vs BEENA SHABEER

Bench: UMESH C. BANERJEE,Y.K. SABHARWAL.
Case number: Crl.A. No.-000797-000797 / 2002
Diary number: 18588 / 2000
Advocates: Vs ROMY CHACKO