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26 August 2002
Supreme Court 4 pages STATE THROUGH S.P., C.B.I. Vs NARAYAN WAMAN NERURKAR
Bench: ARIJIT PASAYAT,J. |
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23 August 2002
Supreme Court 3 pages AMAR MALLA Vs STATE OF TRIPURA
Case number: Crl.A. No.-000022-000022 / 2001 |
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23 August 2002
Supreme Court 5 pages KOMAL Vs STATE OF U.P.
Case number: Crl.A. No.-000808-000808 / 2000 |
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23 August 2002
Supreme Court 2 pages T.K. REDDY Vs STATE OF A.P.
Case number: Crl.A. No.-000538-000538 / 1993 |
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23 August 2002
Supreme Court 5 pages NILESH NANDKUMAR SHAH Vs SIKANDAR AZIZ PATEL
Case number: C.A. No.-002862-002862 / 1998 |
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23 August 2002
Supreme Court 5 pages K.M. MATHEW Vs K.A. ABRAHAM & ORS.
Bench: U.C. BANERJEE,K.G. BALAKRISHNAN. |
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21 August 2002
Supreme Court 6 pages GANESH K. GULVE Vs STATE OF MAHARASHTRA
Bench: Y.K.SABHARWAL,H.K. SEMA. |
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21 August 2002
Supreme Court 3 pages PRAKASH NARAIN SHARMA Vs BURMAH SHELL CO-OP. HOUSING SOCIETY LTD.
Case number: C.A. No.-005180-005180 / 2002 |
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20 August 2002
Supreme Court 9 pages NALLABOTHU VANKAIAH Vs STATE OF A.P.
Bench: Y K SABHARWAL,H K SEMA. |
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20 August 2002
Supreme Court 5 pages DELHI DEVELOPMENT AUTTHORITY Vs ASHOK KUMAR BEHAL
Case number: C.A. No.-009802-009807 / 1995 |
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19 August 2002
Supreme Court 3 pages K.VARADHARAJ Vs STATE OF TAMIL NADU
Case number: Crl.A. No.-000745-000745 / 2002 |
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19 August 2002
Supreme Court 8 pages MANI KUMAR THAPA Vs STATE OF SIKKIM
Case number: Crl.A. No.-000958-000958 / 2001 |
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19 August 2002
Supreme Court 3 pages ANWARUN NISHA KHATOON Vs STATE OF BIHAR .
Case number: C.A. No.-005106-005106 / 2002 |
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16 August 2002
Supreme Court 2 pages SHER BAHADUR Vs U.O.I. .
Bench: SYED SHAH MOHAMMED QUADRI,S.N.VARIAVA. |
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16 August 2002
Supreme Court 4 pages REGIONAL MANAGER &DISCIPLINARY AUTH.&ANR Vs S. MOHAMMED GAFFAR
Case number: C.A. No.-005072-005072 / 2002 |