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24 September 2002
Supreme Court 2 pages COLLECTOR OF CENTRAL EXCISE, BOMBAY Vs MAHARASHTRA FUR FABRICS LTD.
Case number: C.A. No.-000685-000685 / 1995 |
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23 September 2002
Supreme Court 5 pages INDIAN RLY. CLASS-II OFFICERS FEDN. & AN Vs ANIL KUMAR SANGHI
Case number: C.A. No.-000092-000092 / 1997 |
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23 September 2002
Supreme Court 4 pages PRATAP SINGH Vs STATE OF HARYANA .
Case number: SLP(C) No.-009895-009895 / 2000 |
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23 September 2002
Supreme Court 3 pages GOVT. OF ANDHRA PRADESH Vs P. VENKU REDDY
Case number: Crl.A. No.-000997-000997 / 2002 |
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23 September 2002
Supreme Court 4 pages PRATAP SINGH Vs STATE OF HARYANA .
Case number: SLP(C) No.-009895-009895 / 2000 |
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20 September 2002
Supreme Court 5 pages URBAN IMPROVEMENT TRUST,UDAIPUR Vs BHERU LAL
Bench: M. B. SHAH,D. M. DHARMADHIKARI. |
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20 September 2002
Supreme Court 5 pages DILA Vs STATE OF U.P.
Bench: S.RAJENDRA BABU,SHIVARAJ V. PATIL,ASHOK BHAN. |
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19 September 2002
Supreme Court 2 pages STANDARD PENCILS (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, MADRAS
Case number: C.A. No.-000737-000737 / 1995 |
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18 September 2002
Supreme Court 3 pages AVTAR SINGH & ORS. Vs STATE OF PUNJAB
Bench: S.RAJENDRA BABU,P.VENKATARAMA REDDI. |
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18 September 2002
Supreme Court 6 pages S. SHANMUGAVEL NADAR Vs STATE OF TAMIL NADU
Case number: C.A. No.-002480-002480 / 2001 |
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18 September 2002
Supreme Court 3 pages COLLECTOR OF CENTRAL EXCISE, AHMEDABAD Vs I.T.E.C. (P) LTD., BOMBAY
Case number: C.A. No.-000736-000736 / 1995 |
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18 September 2002
Supreme Court 2 pages STATE OF PUNJAB Vs NIHAL SINGH
Case number: Crl.A. No.-000708-000708 / 2001 |
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17 September 2002
Supreme Court 5 pages M/S. M. SUBBARAO & SONS Vs YASHODAMMA .
Bench: R.C. LAHOTI,BRIJESH KUMAR |
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17 September 2002
Supreme Court 5 pages MOHAR Vs STATE OF U.P.
Case number: Crl.A. No.-000658-000658 / 2000 |
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17 September 2002
Supreme Court 3 pages BHUPINDRA STEELS (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI
Case number: C.A. No.-002305-002305 / 1994 |