Showing 22216 - 22230 of 41947 judgements
24 September 2002
Supreme Court
2 pages
COLLECTOR OF CENTRAL EXCISE, BOMBAY Vs MAHARASHTRA FUR FABRICS LTD.

Case number: C.A. No.-000685-000685 / 1995
Diary number: 63274 / 1995
Advocates: B. KRISHNA PRASAD Vs RAJAN NARAIN

23 September 2002
Supreme Court
5 pages
INDIAN RLY. CLASS-II OFFICERS FEDN. & AN Vs ANIL KUMAR SANGHI

Case number: C.A. No.-000092-000092 / 1997
Diary number: 16812 / 1995
Advocates: V. N. RAGHUPATHY Vs ASHOK K. MAHAJAN

23 September 2002
Supreme Court
4 pages
PRATAP SINGH Vs STATE OF HARYANA .

Case number: SLP(C) No.-009895-009895 / 2000
Diary number: 9554 / 2000
Advocates: Vs SATYA MITRA GARG

23 September 2002
Supreme Court
3 pages
GOVT. OF ANDHRA PRADESH Vs P. VENKU REDDY

Case number: Crl.A. No.-000997-000997 / 2002
Diary number: 22625 / 2001
Advocates: GUNTUR PRABHAKAR Vs D. MAHESH BABU

23 September 2002
Supreme Court
4 pages
PRATAP SINGH Vs STATE OF HARYANA .

Case number: SLP(C) No.-009895-009895 / 2000
Diary number: 9554 / 2000
Advocates: Vs SATYA MITRA GARG

20 September 2002
Supreme Court
5 pages
URBAN IMPROVEMENT TRUST,UDAIPUR Vs BHERU LAL

Bench: M. B. SHAH,D. M. DHARMADHIKARI.
Case number: C.A. No.-004065-004065 / 1999
Diary number: 9541 / 1998
Advocates: VIJAY K. MEHTA Vs JAVED MAHMUD RAO

20 September 2002
Supreme Court
5 pages
DILA Vs STATE OF U.P.

Bench: S.RAJENDRA BABU,SHIVARAJ V. PATIL,ASHOK BHAN.
Case number: Crl.A. No.-000900-000900 / 1994
Diary number: 19786 / 1994
Advocates: ABHA JAIN Vs

19 September 2002
Supreme Court
2 pages
STANDARD PENCILS (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, MADRAS

Case number: C.A. No.-000737-000737 / 1995
Diary number: 63273 / 1995
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD

18 September 2002
Supreme Court
3 pages
AVTAR SINGH & ORS. Vs STATE OF PUNJAB

Bench: S.RAJENDRA BABU,P.VENKATARAMA REDDI.
Case number: Crl.A. No.-002082-002082 / 1996
Diary number: 77333 / 1996
Advocates: M. K. GARG Vs BIMAL ROY JAD

18 September 2002
Supreme Court
6 pages
S. SHANMUGAVEL NADAR Vs STATE OF TAMIL NADU

Case number: C.A. No.-002480-002480 / 2001
Diary number: 2008 / 2001
Advocates: R. NEDUMARAN Vs RAKESH K. SHARMA

18 September 2002
Supreme Court
3 pages
COLLECTOR OF CENTRAL EXCISE, AHMEDABAD Vs I.T.E.C. (P) LTD., BOMBAY

Case number: C.A. No.-000736-000736 / 1995
Diary number: 19730 / 1991
Advocates: B. KRISHNA PRASAD Vs

18 September 2002
Supreme Court
2 pages
STATE OF PUNJAB Vs NIHAL SINGH

Case number: Crl.A. No.-000708-000708 / 2001
Diary number: 12632 / 2000
Advocates: BIMAL ROY JAD Vs RR-EX-PARTE

17 September 2002
Supreme Court
5 pages
M/S. M. SUBBARAO & SONS Vs YASHODAMMA .

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-005912-005912 / 2002
Diary number: 14340 / 2002
Advocates: Vs SHANKAR DIVATE

17 September 2002
Supreme Court
5 pages
MOHAR Vs STATE OF U.P.

Case number: Crl.A. No.-000658-000658 / 2000
Diary number: 12385 / 2000
Advocates: S. K. VERMA Vs

17 September 2002
Supreme Court
3 pages
BHUPINDRA STEELS (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI

Case number: C.A. No.-002305-002305 / 1994
Diary number: 72825 / 1994
Advocates: AMITA GUPTA Vs B. KRISHNA PRASAD