Showing 22201 - 22215 of 41947 judgements
27 September 2002
Supreme Court
7 pages
SARDUL SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000634-000634 / 2001
Diary number: 5702 / 2001
Advocates: ASHOK MATHUR Vs J. P. DHANDA

27 September 2002
Supreme Court
7 pages
NUTAN KUAMR Vs IIND ADDITIONAL DISTRICT JUDGE

Bench: S. N. VARIAVA,BRIJESH KUMAR.
Case number: C.A. No.-007254-007255 / 1996
Diary number: 72828 / 1994
Advocates: K. K. MOHAN Vs SHAIL KUMAR DWIVEDI

26 September 2002
Supreme Court
6 pages
AJITSINH ANDUBHA PARMAR Vs STATE OF GUJARAT

Case number: Crl.A. No.-000868-000868 / 2001
Diary number: 14214 / 2001
Advocates: SANJAY KAPUR Vs HEMANTIKA WAHI

26 September 2002
Supreme Court
4 pages
SHAMSHER SINGH @ SHERA Vs STATE OF HARYANA

Case number: Crl.A. No.-000020-000020 / 2002
Diary number: 13871 / 2001
Advocates: VIDYA DHAR GAUR Vs J. P. DHANDA

26 September 2002
Supreme Court
5 pages
SHRIKANT ANANDRAO BHOSALE Vs STATE OF MAHARASHTRA

Bench: Y.K.SABHARWAL,H.K. SEMA.
Case number: Crl.A. No.-000180-000180 / 2000
Diary number: 1941 / 2000
Advocates: SHAKEEL AHMED Vs V. N. RAGHUPATHY

26 September 2002
Supreme Court
4 pages
SHAMSHER SINGH @ SHERA Vs STATE OF HARYANA

Case number: Crl.A. No.-000020-000020 / 2002
Diary number: 13871 / 2001
Advocates: VIDYA DHAR GAUR Vs J. P. DHANDA

26 September 2002
Supreme Court
5 pages
AJITSINH ANDUBHA PARMAR Vs STATE OF GUJARAT

Case number: Crl.A. No.-000868-000868 / 2001
Diary number: 14214 / 2001
Advocates: SANJAY KAPUR Vs HEMANTIKA WAHI

26 September 2002
Supreme Court
8 pages
BACHITTAR SINGH @ BILOO Vs STATE OF PUNJAB

Bench: Y. K. SABHARWAL,H. K. SEMA.
Case number: Crl.A. No.-001229-001229 / 2001
Diary number: 19381 / 2001
Advocates: KUSUM CHAUDHARY Vs A. P. MOHANTY

26 September 2002
Supreme Court
30 pages
Nagpur Improvement Trust Vs Vasantrao and others

Bench: CJI,SHIVARAJ V. PATIL,B.P. SINGH.
Case number: Appeal (crl.) 1164-1200 of 1993

25 September 2002
Supreme Court
4 pages
SHAFALI NANDWANI Vs STATE OF HARYANA .

Bench: G.B.PATTANAIK,RUMA PAL.
Case number: C.A. No.-006390-006390 / 2001
Diary number: 2530 / 2001
Advocates: ASHOK MATHUR Vs PARMANAND GAUR

25 September 2002
Supreme Court
5 pages
KAISER-I-HIND PVT.LTD. Vs NATIONAL TEXTILE CORPORATION LTD.

Bench: DORAISWAMY RAJU.
Case number: C.A. No.-002555-002555 / 1991
Diary number: 74742 / 1991
Advocates: Vs B. SUNITA RAO

25 September 2002
Supreme Court
24 pages
KAISER-I-HIND PVT.LTD. Vs NATIONAL TEXTILE CORPORATION LTD.

Case number: C.A. No.-002555-002555 / 1991
Diary number: 74742 / 1991
Advocates: Vs B. SUNITA RAO

25 September 2002
Supreme Court
6 pages
KAISER-I-HIND PVT.LTD. Vs NATIONAL TEXTILE CORPORATION LTD.

Case number: C.A. No.-002555-002555 / 1991
Diary number: 74742 / 1991
Advocates: Vs B. SUNITA RAO

25 September 2002
Supreme Court
5 pages
KAISER-I-HIND PVT.LTD. Vs NATIONAL TEXTILE CORPORATION LTD.

Case number: C.A. No.-002555-002555 / 1991
Diary number: 74742 / 1991
Advocates: Vs B. SUNITA RAO

25 September 2002
Supreme Court
27 pages
KAISER-I-HIND PVT.LTD. Vs NATIONAL TEXTILE CORPORATION LTD.

Bench: G.B.PATTANAIK , M.B.SHAH , DORAISWAMY RAJU , S.N.VARIAVA , D.M.DHARMADHIKARI
Case number: C.A. No.-002555-002555 / 1991
Diary number: 74742 / 1991
Advocates: Vs B. SUNITA RAO