Showing 22261 - 22275 of 41947 judgements
10 September 2002
Supreme Court
4 pages
KANTHI ENTERPRISES & ORS. Vs STATE OF KARNATAKA & ORS.

Case number: Appeal (civil) 7450-7451 of 1999

09 September 2002
Supreme Court
10 pages
ASHISH BATHAM Vs STATE OF M.P.

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL.
Case number: Crl.A. No.-000148-000148 / 2002
Diary number: 20869 / 2001
Advocates: SANJAY JAIN Vs

09 September 2002
Supreme Court
8 pages
SHIVA SHANKAR PANDEY Vs STATE OF BIHAR

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI.
Case number: Crl.A. No.-000871-000872 / 2000
Diary number: 1927 / 2000
Advocates: ASHOK KUMAR SHARMA Vs

09 September 2002
Supreme Court
15 pages
PADMA Vs HIRALAL MOTILAL DESARDA .

Case number: C.A. No.-005698-005698 / 2002
Diary number: 19885 / 2000
Advocates: Vs APARNA BHAT

09 September 2002
Supreme Court
2 pages
LALITA JALAN & ANR. Vs BOMBAY GAS CO. LTD. & ORS.

Case number: Special Leave Petition (crl.) 679 of 2002

06 September 2002
Supreme Court
8 pages
BALU SONBA SHINDE Vs STATE OF MAHARASHTRA

Bench: UMESH C. BANERJEE,B.N. AGRAWAL.
Case number: Crl.A. No.-000950-000950 / 2000
Diary number: 4196 / 2000
Advocates: A. S. BHASME Vs V. N. RAGHUPATHY

06 September 2002
Supreme Court
6 pages
M/S POLYFLEX (INDIA) PVT. LTD. Vs COMMISSIONER OF INCOME TAX, KARNATAKA

Case number: C.A. No.-000823-000823 / 2001
Diary number: 5979 / 2000
Advocates: Vs SUSHMA SURI

05 September 2002
Supreme Court
6 pages
STATE OF KARNATAKA Vs M.N. RAMDAS

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI.
Case number: Crl.A. No.-000602-000602 / 1993
Diary number: 82307 / 1993
Advocates: M. VEERAPPA Vs

05 September 2002
Supreme Court
4 pages
M/S. CONTINENTAL CONSTRUCTION LTD. Vs TEHRI HYDRO DEVELOPMENT CORPN.LTD.

Case number: SLP(C) No.-012078-012078 / 2002
Diary number: 11274 / 2002
Advocates: Vs R. N. KESWANI

04 September 2002
Supreme Court
5 pages
M.Y. GHORPADE Vs SHIVAJI ROA M. POAL .

Bench: G.B. PATTANAIK,DORAISWAMY RAJU,S.N. VARIAVA.
Case number: C.A. No.-001734-001734 / 2001
Diary number: 2963 / 2001
Advocates: V. K. SIDHARTHAN Vs S. SRINIVASAN

04 September 2002
Supreme Court
5 pages
Vs

Case number: /
Diary number: 2 / 3418

04 September 2002
Supreme Court
2 pages
THE PUBLIC PROSECUTOR Vs MADADI THIRUPATHI REDDY .

Case number: Crl.A. No.-000390-000390 / 1994
Diary number: 67334 / 1986
Advocates: GUNTUR PRABHAKAR Vs SUMAN BALA RASTOGI

04 September 2002
Supreme Court
3 pages
M/S GENERAL FINANCE CO.(REGD.) Vs A.C.P. OF I.T.

Case number: Crl.A. No.-000442-000442 / 1994
Diary number: 10759 / 1994
Advocates: ASHOK K. MAHAJAN Vs B. KRISHNA PRASAD

04 September 2002
Supreme Court
3 pages
UDEY SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000010-000010 / 1994
Diary number: 61951 / 1994

03 September 2002
Supreme Court
5 pages
TANZEEM-E-SUFIA Vs BIBI HALIMAN .

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: C.A. No.-005457-005457 / 2002
Diary number: 15479 / 2001
Advocates: Vs RANJAN DWIVEDI