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10 September 2002
Supreme Court 4 pages KANTHI ENTERPRISES & ORS. Vs STATE OF KARNATAKA & ORS.
Case number: Appeal (civil) 7450-7451 of 1999 |
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09 September 2002
Supreme Court 10 pages ASHISH BATHAM Vs STATE OF M.P.
Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL. |
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09 September 2002
Supreme Court 8 pages SHIVA SHANKAR PANDEY Vs STATE OF BIHAR
Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI. |
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09 September 2002
Supreme Court 15 pages PADMA Vs HIRALAL MOTILAL DESARDA .
Case number: C.A. No.-005698-005698 / 2002 |
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09 September 2002
Supreme Court 2 pages LALITA JALAN & ANR. Vs BOMBAY GAS CO. LTD. & ORS.
Case number: Special Leave Petition (crl.) 679 of 2002 |
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06 September 2002
Supreme Court 8 pages BALU SONBA SHINDE Vs STATE OF MAHARASHTRA
Bench: UMESH C. BANERJEE,B.N. AGRAWAL. |
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06 September 2002
Supreme Court 6 pages M/S POLYFLEX (INDIA) PVT. LTD. Vs COMMISSIONER OF INCOME TAX, KARNATAKA
Case number: C.A. No.-000823-000823 / 2001 |
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05 September 2002
Supreme Court 6 pages STATE OF KARNATAKA Vs M.N. RAMDAS
Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI. |
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05 September 2002
Supreme Court 4 pages M/S. CONTINENTAL CONSTRUCTION LTD. Vs TEHRI HYDRO DEVELOPMENT CORPN.LTD.
Case number: SLP(C) No.-012078-012078 / 2002 |
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04 September 2002
Supreme Court 5 pages M.Y. GHORPADE Vs SHIVAJI ROA M. POAL .
Bench: G.B. PATTANAIK,DORAISWAMY RAJU,S.N. VARIAVA. |
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04 September 2002
Supreme Court 5 pages Vs
Case number: / |
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04 September 2002
Supreme Court 2 pages THE PUBLIC PROSECUTOR Vs MADADI THIRUPATHI REDDY .
Case number: Crl.A. No.-000390-000390 / 1994 |
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04 September 2002
Supreme Court 3 pages M/S GENERAL FINANCE CO.(REGD.) Vs A.C.P. OF I.T.
Case number: Crl.A. No.-000442-000442 / 1994 |
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04 September 2002
Supreme Court 3 pages UDEY SINGH Vs STATE OF U.P.
Case number: Crl.A. No.-000010-000010 / 1994 |
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03 September 2002
Supreme Court 5 pages TANZEEM-E-SUFIA Vs BIBI HALIMAN .
Bench: R.C. LAHOTI,BRIJESH KUMAR. |