Judgements

10 October 2002
Supreme Court
3 pages

DMAI Vs

Case number: C.A. No.-000247-000251 / 1993
Diary number: 200565 / 1993

10 October 2002
Supreme Court
4 pages

ALLA CHINA APPARAO Vs STATE OF ANDHRA PRADESH

Bench: U.C. BANERJEE,B.N. AGRAWAL.
Case number: Crl.A. No.-000698-000698 / 2000
Diary number: 5333 / 2000
Advocates: SATYAPAL KHUSHAL CHAND PASI Vs GUNTUR PRABHAKAR

09 October 2002
Supreme Court
5 pages

JUSTICE K.P. MOHAPATRA Vs RAM CHANDRA NAYAK .

Bench: M. B. SHAH,D. M. DHARMADHIKARI.
Case number: C.A. No.-006643-006643 / 2002
Diary number: 17283 / 2001
Advocates: Vs RADHA SHYAM JENA

09 October 2002
Supreme Court
2 pages

RAM EKBAK MISSIR Vs RAM NIWASH PANDEY @SRI NIWASH PANDEY&ORS

Bench: M. B. SHAH,D. M. DHARMADHIKARI.
Case number: Crl.A. No.-001051-001051 / 2002
Diary number: 63912 / 2002
Advocates: Vs PRADEEP MISRA

08 October 2002
Supreme Court
11 pages

RAJESHEKAR BASAVARAJ PATIL Vs SUBASH KALLUR .

Case number: C.A. No.-005667-005667 / 2001
Diary number: 11315 / 2001
Advocates: E. C. VIDYA SAGAR Vs S. N. BHAT

07 October 2002
Supreme Court
7 pages

SARWAN SINGH Vs STATE OF PUNJAB

Bench: UMESH C. BANERJEE,Y.K. SABHARWAL.
Case number: Crl.A. No.-000480-000480 / 2001
Diary number: 1498 / 2001
Advocates: Vs RAJEEV SHARMA

04 October 2002
Supreme Court
7 pages

RAVINDER PARKASH Vs STATE OF HARYANA

Case number: Crl.A. No.-001248-001248 / 2001
Diary number: 12762 / 2001
Advocates: Vs J. P. DHANDA

04 October 2002
Supreme Court
3 pages

RAMBAI Vs STATE OF CHHATTISGARH

Case number: Crl.A. No.-001247-001247 / 2001
Diary number: 15321 / 2001
Advocates: JAIL PETITION Vs RR-EX-PARTE

04 October 2002
Supreme Court
5 pages

PRAKASH Vs STATE OF TAMIL NADU .

Case number: W.P.(Crl.) No.-000066-000066 / 2002
Diary number: 9104 / 2002
Advocates: K. K. MANI Vs REVATHY RAGHAVAN

04 October 2002
Supreme Court
2 pages

COMMNR.OF CENTRAL EXCISE COIMBATORE Vs V.MADHU @ C.V.MAADHESH

Case number: C.A. No.-006514-006515 / 2002
Diary number: 63489 / 2002
Advocates: B. KRISHNA PRASAD Vs

04 October 2002
Supreme Court
2 pages

STATE OF PUNJAB Vs RAJESH SYAL

Case number: Crl.A. No.-001037-001037 / 2002
Diary number: 1081 / 2002
Advocates: Vs S. S. JAUHAR

03 October 2002
Supreme Court
35 pages

WEST BENGAL ELECT. REGULT. COMMISSION Vs CESC LTD.

Case number: C.A. No.-004037-004037 / 2002
Diary number: 10602 / 2002
Advocates: Vs SUMAN JYOTI KHAITAN

03 October 2002
Supreme Court
10 pages

KANAKA GRUHA NIRMANA SAHAKARA SANGHA Vs SMT. NARAYANAMMA (D) BY LRS. .

Bench: M. B. SHAH,D. M. DHARMADHIKARI.
Case number: C.A. No.-005699-005699 / 1998
Diary number: 17392 / 1997

03 October 2002
Supreme Court
15 pages

BHARATBHAI @ JIMI PREMCHANDBHAI Vs STATE OF GUJARAT

Bench: Y.K.SABHARWAL,H.K. SEMA.
Case number: Crl.A. No.-000594-000594 / 2002
Diary number: 9369 / 2002
Advocates: J S WAD AND CO Vs HEMANTIKA WAHI

03 October 2002
Supreme Court
3 pages

BASANT SINGH Vs ROMAN CATHOLIC MISSION

Bench: Y.K. SABHARWAL,H.K. SEMA
Case number: C.A. No.-006489-006489 / 2002
Diary number: 21404 / 2000
Advocates: PRATIBHA JAIN Vs