Judgements

Showing 22246 - 22260 of 41947 judgements
12 September 2002
Supreme Court
7 pages
GURPREET SINGH Vs STATE OF HARYANA

Bench: UMESH C. BANERJEE,Y.K. SABHARWAL.
Case number: Crl.A. No.-000130-000130 / 2001
Diary number: 15770 / 2000
Advocates: TARA CHANDRA SHARMA Vs J. P. DHANDA

12 September 2002
Supreme Court
4 pages
BHAROSI Vs STATE OF MADHYA PRADESH

Case number: Crl.A. No.-000341-000341 / 2001
Diary number: 18773 / 2000
Advocates: HARBANS LAL BAJAJ Vs

12 September 2002
Supreme Court
22 pages
ARUNA ROY Vs UNION OF INDIA .

Case number: W.P.(C) No.-000098-000098 / 2002
Diary number: 63475 / 2002
Advocates: K. V. VIJAYAKUMAR Vs TARA CHANDRA SHARMA

12 September 2002
Supreme Court
9 pages
K.G. PREMSHANKER Vs INSPECTOR OF POLICE

Bench: M.B. SHAH,BISHESHWAR PRASAD SINGH,H.K. SEMA.
Case number: Crl.A. No.-000935-000935 / 2002
Diary number: 11192 / 1998
Advocates: Vs C. N. SREE KUMAR

12 September 2002
Supreme Court
2 pages
ARUNA ROY Vs UNION OF INDIA .

Case number: W.P.(C) No.-000098-000098 / 2002
Diary number: 63475 / 2002
Advocates: K. V. VIJAYAKUMAR Vs TARA CHANDRA SHARMA

12 September 2002
Supreme Court
13 pages
ARUNA ROY Vs UNION OF INDIA .

Case number: W.P.(C) No.-000098-000098 / 2002
Diary number: 63475 / 2002
Advocates: K. V. VIJAYAKUMAR Vs TARA CHANDRA SHARMA

12 September 2002
Supreme Court
6 pages
UNION OF INDIA Vs HANSOLI DEVI .

Bench: G.B. PATTANAIK (J),SHAH, M.B. (J),RAJU, DORAISWAMY (J),VARIAVA, S.N. (J),DHARMADHIKARI, D.M. (J)
Case number: C.A. No.-009477-009477 / 1994
Diary number: 8670 / 1994
Advocates: B. KRISHNA PRASAD Vs

11 September 2002
Supreme Court
13 pages
MEDICAL COUNCIL OF INDIA Vs MADHU SINGH .

Bench: RUMA PAL,ARIJIT PASAYAT.
Case number: C.A. No.-005166-005166 / 2001
Diary number: 13586 / 2000
Advocates: Vs AKHILESH KUMAR PANDEY

11 September 2002
Supreme Court
4 pages
THE STATE OF HARYANA Vs SHER SINGH .

Case number: Crl.A. No.-000435-000435 / 1994
Diary number: 67335 / 1986
Advocates: J. P. DHANDA Vs RANI CHHABRA

11 September 2002
Supreme Court
7 pages
JAYANTIBHAI BHENKARBHAI Vs STATE OF GUJARAT

Case number: Crl.A. No.-000555-000555 / 2001
Diary number: 1776 / 2001
Advocates: JAIL PETITION Vs HEMANTIKA WAHI

11 September 2002
Supreme Court
4 pages
RANJIT SINGH @ JITA Vs STATE OF PUNJAB

Case number: Crl.A. No.-000627-000627 / 2002
Diary number: 10605 / 2002
Advocates: R. C. GUBRELE Vs BIMAL ROY JAD

10 September 2002
Supreme Court
4 pages
KANWARLAL Vs STATE OF M.P.

Case number: Crl.A. No.-000107-000109 / 2002
Diary number: 17531 / 2001
10 September 2002
Supreme Court
3 pages
COLLECTOR OF CENTRAL EXCISE,N.DELHI Vs HINDUSTAN SANITARYWARE & INDUSTRIES

Case number: C.A. No.-001627-001627 / 1994
Diary number: 72821 / 1994
Advocates: B. KRISHNA PRASAD Vs LAWYERS ASSOCIATED

10 September 2002
Supreme Court
2 pages
TALUK LAND BOARD Vs CYRIAC THOMAS

Case number: C.A. No.-000333-000334 / 1998
Diary number: 4582 / 1997
Advocates: K. R. SASIPRABHU Vs B. VIJAYALAKSHMI MENON

10 September 2002
Supreme Court
3 pages
DMAI Vs

Case number: C.A. No.-000537-000538 / 1994
Diary number: 76683 / 1994