Showing 22231 - 22245 of 41947 judgements
17 September 2002
Supreme Court
1 pages
BHUPINDER STEELS PVT.LTD. Vs COLLECTOR OF CENTRAL EXCISE NEW DELHI

Case number: C.A. No.-004843-004843 / 1994
Diary number: 217 / 1993
Advocates: AMITA GUPTA Vs B. KRISHNA PRASAD

17 September 2002
Supreme Court
5 pages
LAXMAN JIWABA BAHERWADE Vs BAPURAO DODAPPA TANDALE

Case number: C.A. No.-000687-000687 / 2001
Diary number: 16403 / 2000
Advocates: Vs C. G. SOLSHE

17 September 2002
Supreme Court
3 pages
DEBOTOSH PAL CHOUDHURY Vs PUNJAB NATIONAL BANK .

Case number: SLP(C) No.-007221-007221 / 2001
Diary number: 6122 / 2001

17 September 2002
Supreme Court
4 pages
STATE OF KARNATAKA Vs DAVID RAZARIO

Bench: U.C. BANERJEE
Case number: Crl.A. No.-000844-000844 / 1995
Diary number: 63272 / 1995
Advocates: M. VEERAPPA Vs LALITA KAUSHIK

17 September 2002
Supreme Court
7 pages
RULI RAM Vs STATE OF HARYANA

Bench: K.G. BALAKRISHNAN,ARIJIT PASAYAT.
Case number: Crl.A. No.-000887-000888 / 2001
Diary number: 14692 / 2001
Advocates: PREM MALHOTRA Vs J. P. DHANDA

17 September 2002
Supreme Court
5 pages
SRI S.K. SARMA Vs MAHESH KUMAR VERMA

Bench: M. B. SHAH,D. M. DHARMADHIKARI
Case number: Crl.A. No.-000960-000960 / 2002
Diary number: 11089 / 2002
Advocates: Vs K. S. RANA

17 September 2002
Supreme Court
4 pages
U.O.I. Vs SONIC ELECTROCHEM P. LTD.

Case number: C.A. No.-000182-000182 / 1995
Diary number: 14143 / 1994
Advocates: B. KRISHNA PRASAD Vs VIVEK GAMBHIR

17 September 2002
Supreme Court
0 pages
NATIONAL INSURANCE CO. LTD., CHANDIGARH Vs NICOLLETTA ROHTAGI .

Case number: C.A. No.-004292-004292 / 2002
Diary number: 10169 / 2001
Advocates: M. K. DUA Vs SURYA KANT

16 September 2002
Supreme Court
6 pages
DHANRAJ Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000663-000663 / 2001
Diary number: 7216 / 2001
Advocates: M. QAMARUDDIN Vs V. N. RAGHUPATHY

16 September 2002
Supreme Court
3 pages
MOHD. HOSHAN, A.P. Vs STATE OF A.P.

Bench: U.C. BANNERJEE,SHIVARAJ V. PATIL.
Case number: Crl.A. No.-000871-000871 / 1996
Diary number: 77334 / 1996
Advocates: S.. UDAYA KUMAR SAGAR Vs GUNTUR PRABHAKAR

13 September 2002
Supreme Court
14 pages
DANA YADAV @ DAHU Vs STATE OF BIHAR

Case number: Crl.A. No.-001156-001157 / 2001
Diary number: 10567 / 2000
Advocates: IRSHAD AHMAD Vs

13 September 2002
Supreme Court
2 pages
C.V. RAJENDRAN Vs N.M. MUHAMMED KUNHI

Case number: C.A. No.-005832-005832 / 2002
Diary number: 16015 / 2000
Advocates: A. RAGHUNATH Vs MALINI PODUVAL

13 September 2002
Supreme Court
3 pages
RITA LAL Vs RAJ KUMAR SINGH

Case number: C.A. No.-005837-005837 / 2002
Diary number: 16652 / 2001

13 September 2002
Supreme Court
2 pages
RATTAN DEV Vs PASAM DEVI

Case number: C.A. No.-005838-005838 / 2002
Diary number: 13460 / 2001
Advocates: VARINDER KUMAR SHARMA Vs ANIL NAG

13 September 2002
Supreme Court
3 pages
SAMPATH KUMAR Vs AYYAKANNU

Case number: C.A. No.-005839-005839 / 2002
Diary number: 19247 / 2001
Advocates: Vs R. C. KAUSHIK