Showing 22186 - 22200 of 41947 judgements
03 October 2002
Supreme Court
14 pages
N. ADITHAYAN Vs TRAVANCORE DEVASWOM BOARD

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU.
Case number: C.A. No.-006965-006965 / 1996
Diary number: 77341 / 1996
Advocates: A. RAGHUNATH Vs BABY KRISHNAN

03 October 2002
Supreme Court
4 pages
SEKAR @ RAJA SEKHARAN Vs STATE REP.BY INSPECTOR OF POLICE, T.NADU

Case number: Crl.A. No.-000155-000155 / 2002
Diary number: 21590 / 2001
Advocates: D. V. PADMA PRIYA Vs REVATHY RAGHAVAN

03 October 2002
Supreme Court
2 pages
NARAYANASWAMY RAVISHANKAR Vs ASST.DIRECTOR,DTE.,REVENUE INTELLIGENCE

Case number: Crl.A. No.-000770-000770 / 2002
Diary number: 14954 / 2002
Advocates: V. RAMASUBRAMANIAN Vs B. KRISHNA PRASAD

01 October 2002
Supreme Court
7 pages
SHAMIM ARA Vs STATE OF U.P.

Bench: R.C. LAHOTI,P.VENKATARAMA REDDI.
Case number: Crl.A. No.-000465-000465 / 1996
Diary number: 8609 / 1995

01 October 2002
Supreme Court
10 pages
JAIPAL Vs STATE OF HARYANA

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: Crl.A. No.-000705-000705 / 2001
Diary number: 7889 / 2001
Advocates: RANBIR SINGH YADAV Vs J. P. DHANDA

01 October 2002
Supreme Court
5 pages
NANDU RASTOGI @ NANDJI RASTOGI Vs STATE OF BIHAR

Bench: N. SANTOSH HEGDE,B.P. SINGH.
Case number: Crl.A. No.-001299-001300 / 2001
Diary number: 60129 / 2001
Advocates: PRASHANT KUMAR Vs

01 October 2002
Supreme Court
4 pages
RAJENDRA @ RAJU Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001024-001024 / 2002
Diary number: 8213 / 2002
Advocates: SUDHIR KULSHRESHTHA Vs V. N. RAGHUPATHY

01 October 2002
Supreme Court
2 pages
SATTAN SAHANI Vs STATE OF BIHAR .

Case number: Crl.A. No.-001025-001025 / 2002
Diary number: 63922 / 2002

01 October 2002
Supreme Court
2 pages
K. PRABHAKARAN Vs P. JAYARAJAN

Case number: C.A. No.-008213-008213 / 2001
Diary number: 20297 / 2001
Advocates: HIMINDER LAL Vs G. PRAKASH

01 October 2002
Supreme Court
7 pages
MOHAN SINGH Vs PREM SINGH

Case number: Crl.A. No.-000792-000793 / 1994
Diary number: 72830 / 1994
Advocates: SUSHIL KUMAR JAIN Vs P. N. PURI

01 October 2002
Supreme Court
5 pages
SUNDERBHA1 AMBALAL DESAI Vs STATE OF GUJARAT

Bench: M.B. SHAH,D.M. DHARMADHIKARI
Case number: Special Leave Petition (crl.) 2745 of 2002

30 September 2002
Supreme Court
3 pages
NIRMALA ANAND Vs ADVENT CORPORATION PVT.LTD. .

Case number: C.A. No.-000574-000574 / 1988
Diary number: 68223 / 1988
Advocates: MANIK KARANJAWALA Vs

30 September 2002
Supreme Court
2 pages
UNION OF INDIA Vs JOGINDER SHARMA

Case number: C.A. No.-006415-006415 / 2002
Diary number: 1355 / 2002

30 September 2002
Supreme Court
4 pages
RABINDRA NATH GHOSAL Vs UNIVERSITY OF CALCUTTA .

Bench: G. B. PATTANAIK,Y. K. SABHARWAL,S. N. VARIAVA.
Case number: C.A. No.-000655-000655 / 2002
Diary number: 9684 / 2000
Advocates: INDRA SAWHNEY Vs RATAN KUMAR CHOUDHURI

27 September 2002
Supreme Court
6 pages
UNION OF INDIA Vs ONKAR S. KANWAR .

Bench: SYED SHAH MOHAMMED QUADRI,S. N. VARIAVA.
Case number: C.A. No.-006260-006265 / 2000
Diary number: 15808 / 2000
Advocates: B. KRISHNA PRASAD Vs M. P. VINOD