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03 October 2002
Supreme Court 14 pages N. ADITHAYAN Vs TRAVANCORE DEVASWOM BOARD
Bench: S. RAJENDRA BABU,DORAISWAMY RAJU. |
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03 October 2002
Supreme Court 4 pages SEKAR @ RAJA SEKHARAN Vs STATE REP.BY INSPECTOR OF POLICE, T.NADU
Case number: Crl.A. No.-000155-000155 / 2002 |
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03 October 2002
Supreme Court 2 pages NARAYANASWAMY RAVISHANKAR Vs ASST.DIRECTOR,DTE.,REVENUE INTELLIGENCE
Case number: Crl.A. No.-000770-000770 / 2002 |
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01 October 2002
Supreme Court 7 pages SHAMIM ARA Vs STATE OF U.P.
Bench: R.C. LAHOTI,P.VENKATARAMA REDDI. |
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01 October 2002
Supreme Court 10 pages JAIPAL Vs STATE OF HARYANA
Bench: R.C. LAHOTI,BRIJESH KUMAR. |
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01 October 2002
Supreme Court 5 pages NANDU RASTOGI @ NANDJI RASTOGI Vs STATE OF BIHAR
Bench: N. SANTOSH HEGDE,B.P. SINGH. |
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01 October 2002
Supreme Court 4 pages RAJENDRA @ RAJU Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001024-001024 / 2002 |
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01 October 2002
Supreme Court 2 pages SATTAN SAHANI Vs STATE OF BIHAR .
Case number: Crl.A. No.-001025-001025 / 2002 |
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01 October 2002
Supreme Court 2 pages K. PRABHAKARAN Vs P. JAYARAJAN
Case number: C.A. No.-008213-008213 / 2001 |
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01 October 2002
Supreme Court 7 pages MOHAN SINGH Vs PREM SINGH
Case number: Crl.A. No.-000792-000793 / 1994 |
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01 October 2002
Supreme Court 5 pages SUNDERBHA1 AMBALAL DESAI Vs STATE OF GUJARAT
Bench: M.B. SHAH,D.M. DHARMADHIKARI |
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30 September 2002
Supreme Court 3 pages NIRMALA ANAND Vs ADVENT CORPORATION PVT.LTD. .
Case number: C.A. No.-000574-000574 / 1988 |
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30 September 2002
Supreme Court 2 pages UNION OF INDIA Vs JOGINDER SHARMA
Case number: C.A. No.-006415-006415 / 2002 |
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30 September 2002
Supreme Court 4 pages RABINDRA NATH GHOSAL Vs UNIVERSITY OF CALCUTTA .
Bench: G. B. PATTANAIK,Y. K. SABHARWAL,S. N. VARIAVA. |
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27 September 2002
Supreme Court 6 pages UNION OF INDIA Vs ONKAR S. KANWAR .
Bench: SYED SHAH MOHAMMED QUADRI,S. N. VARIAVA. |