Showing 22156 - 22170 of 41947 judgements
25 October 2002
Supreme Court
7 pages
K. PREMA S. RAO Vs YADLA SRINIVASA RAO

Case number: Crl.A. No.-001457-001457 / 1995
Diary number: 18515 / 1994
Advocates: K. RAM KUMAR Vs S.. UDAYA KUMAR SAGAR

25 October 2002
Supreme Court
0 pages
SALEM ADVOCATE BAR ASSOCIATION, T.NADU Vs UNION OF INDIA

Case number: W.P.(C) No.-000496-000496 / 2002
Diary number: 17319 / 2002
Advocates: Vs SHREEKANT N. TERDAL

25 October 2002
Supreme Court
0 pages
SALEM ADVOCATE BAR ASSOCIATION, T.NADU Vs UNION OF INDIA

Bench: B.N. KIRPAL CJ,Y.K. SABHARWAL,ARIJIT PASSAYAT
Case number: W.P.(C) No.-000496-000496 / 2002
Diary number: 17319 / 2002
Advocates: Vs SHREEKANT N. TERDAL

24 October 2002
Supreme Court
21 pages
SATNAM OVERSEAS (EXPORT) Vs STATE OF HARYANA .

Case number: C.A. No.-011174-011174 / 1995
Diary number: 16496 / 1995
Advocates: D. S. CHAUHAN Vs J. P. DHANDA

24 October 2002
Supreme Court
4 pages
STATE OF U.P. Vs MAN SINGH

Case number: Crl.A. No.-000065-000066 / 1995
Diary number: 63281 / 1995
Advocates: Vs UMA DATTA

24 October 2002
Supreme Court
10 pages
THE TATA IRON & STEEL CO. LTD. Vs COLLECTOR OF CENT. EXCISE,JAMSHEDPUR

Bench: S. N. VARIAVA,BRIJESH KUMAR.
Case number: C.A. No.-000508-000508 / 1998
Diary number: 1731 / 1998
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

24 October 2002
Supreme Court
21 pages
SATNAM OVERSEAS (EXPORT) Vs STATE OF HARYANA .

Bench: SYED SHAH MOHAMMED QUADRI,RUMA PAL.
Case number: C.A. No.-011174-011174 / 1995
Diary number: 16496 / 1995
Advocates: D. S. CHAUHAN Vs J. P. DHANDA

24 October 2002
Supreme Court
7 pages
MAHANT CHAND NATH YOGI Vs STATE OF HARYANA

Case number: Crl.A. No.-001087-001088 / 2002
Diary number: 63914 / 2002
Advocates: Vs J. P. DHANDA

24 October 2002
Supreme Court
7 pages
ESCORTS JCB LTD. Vs COMNR. OF CENTRAL EXCISE, DELHI-II

Bench: S.N. VARIAVA,BRIJESH KUMAR.
Case number: C.A. No.-007230-007230 / 1999
Diary number: 18573 / 1999
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

24 October 2002
Supreme Court
8 pages
P. TULASI DAS Vs GOVT. OF A.P.

Case number: C.A. No.-002652-002654 / 1995
Diary number: 529 / 1995
Advocates: D. BHARATHI REDDY Vs

23 October 2002
Supreme Court
5 pages
HUKAM CHAND Vs STATE OF HARYANA

Bench: UMESH C. BANERJEE,Y.K. SABHARWAL.
Case number: Crl.A. No.-000147-000147 / 2002
Diary number: 13013 / 2001
Advocates: SHIVA PUJAN SINGH Vs J. P. DHANDA

23 October 2002
Supreme Court
6 pages
UNION OF INDIA Vs SHAH GOVERDHAN L.KABRA TEACHERS COLLEGE

Bench: G.B. PATTANAIK,RUMA PAL.
Case number: C.A. No.-007404-007404 / 2000
Diary number: 19271 / 2000
Advocates: B. V. BALARAM DAS Vs SURYA KANT

23 October 2002
Supreme Court
5 pages
CEMENTO CORPORATION LTD. Vs COLLECTOR OF CENTRAL EXCISE

Case number: C.A. No.-002657-002657 / 1994
Diary number: 72835 / 1994
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD

23 October 2002
Supreme Court
7 pages
U.O.I. Vs PESTICIDES MFRS&FORMULATRS ASSN.OF INDIA

Case number: C.A. No.-003876-003876 / 1999
Diary number: 8371 / 1999
Advocates: B. KRISHNA PRASAD Vs RAJAN NARAIN

10 October 2002
Supreme Court
11 pages
GANGADHAR BEHERA Vs STATE OF ORISSA

Bench: ARIJIT PASAYAT,S.B. SINHA.
Case number: Crl.A. No.-001282-001282 / 2001
Diary number: 20495 / 1999
Advocates: DEBASIS MISRA Vs