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25 October 2002
Supreme Court 7 pages K. PREMA S. RAO Vs YADLA SRINIVASA RAO
Case number: Crl.A. No.-001457-001457 / 1995 |
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25 October 2002
Supreme Court 0 pages SALEM ADVOCATE BAR ASSOCIATION, T.NADU Vs UNION OF INDIA
Case number: W.P.(C) No.-000496-000496 / 2002 |
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25 October 2002
Supreme Court 0 pages SALEM ADVOCATE BAR ASSOCIATION, T.NADU Vs UNION OF INDIA
Bench: B.N. KIRPAL CJ,Y.K. SABHARWAL,ARIJIT PASSAYAT |
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24 October 2002
Supreme Court 21 pages SATNAM OVERSEAS (EXPORT) Vs STATE OF HARYANA .
Case number: C.A. No.-011174-011174 / 1995 |
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24 October 2002
Supreme Court 4 pages STATE OF U.P. Vs MAN SINGH
Case number: Crl.A. No.-000065-000066 / 1995 |
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24 October 2002
Supreme Court 10 pages THE TATA IRON & STEEL CO. LTD. Vs COLLECTOR OF CENT. EXCISE,JAMSHEDPUR
Bench: S. N. VARIAVA,BRIJESH KUMAR. |
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24 October 2002
Supreme Court 21 pages SATNAM OVERSEAS (EXPORT) Vs STATE OF HARYANA .
Bench: SYED SHAH MOHAMMED QUADRI,RUMA PAL. |
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24 October 2002
Supreme Court 7 pages MAHANT CHAND NATH YOGI Vs STATE OF HARYANA
Case number: Crl.A. No.-001087-001088 / 2002 |
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24 October 2002
Supreme Court 7 pages ESCORTS JCB LTD. Vs COMNR. OF CENTRAL EXCISE, DELHI-II
Bench: S.N. VARIAVA,BRIJESH KUMAR. |
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24 October 2002
Supreme Court 8 pages P. TULASI DAS Vs GOVT. OF A.P.
Case number: C.A. No.-002652-002654 / 1995 |
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23 October 2002
Supreme Court 5 pages HUKAM CHAND Vs STATE OF HARYANA
Bench: UMESH C. BANERJEE,Y.K. SABHARWAL. |
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23 October 2002
Supreme Court 6 pages UNION OF INDIA Vs SHAH GOVERDHAN L.KABRA TEACHERS COLLEGE
Bench: G.B. PATTANAIK,RUMA PAL. |
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23 October 2002
Supreme Court 5 pages CEMENTO CORPORATION LTD. Vs COLLECTOR OF CENTRAL EXCISE
Case number: C.A. No.-002657-002657 / 1994 |
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23 October 2002
Supreme Court 7 pages U.O.I. Vs PESTICIDES MFRS&FORMULATRS ASSN.OF INDIA
Case number: C.A. No.-003876-003876 / 1999 |
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10 October 2002
Supreme Court 11 pages GANGADHAR BEHERA Vs STATE OF ORISSA
Bench: ARIJIT PASAYAT,S.B. SINHA. |