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29 November 2002
Supreme Court 5 pages VIKAS DESHPANDE Vs BAR COUNCIL OF INDIA .
Bench: V. N. KHARE,ASHOK BHAN. |
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29 November 2002
Supreme Court 4 pages STATE OF PUNJAB Vs MANG.COMTT.OF KANYA MAHA VIDYALAYA
Bench: SYED SHAH MOHAMMED QUADRI,ARIJIT PASAYAT. |
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29 November 2002
Supreme Court 2 pages ARVIND PRAKASH Vs STATE OF U.P.
Case number: Crl.A. No.-000510-000510 / 1995 |
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29 November 2002
Supreme Court 4 pages RAVINDER PAL SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000437-000437 / 2002 |
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29 November 2002
Supreme Court 2 pages KANAKSHINH RAISINH RAV (RAJPUT) Vs STATE OF GUJARAT
Case number: Crl.A. No.-000521-000521 / 2002 |
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29 November 2002
Supreme Court 6 pages PRATIBHA SINGH Vs SHANTI DEVI PRASAD
Case number: C.A. No.-007891-007892 / 2002 |
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28 November 2002
Supreme Court 4 pages COMMNR. OF CENTRAL EXCISE, SHILLONG Vs M/S. NORTH EASTERN TOBACCO LTD.
Case number: C.A. No.-000200-000201 / 2002 |
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28 November 2002
Supreme Court 5 pages HEMALATHA GARGYA Vs COMMNR. OF INCOME TAX, A.P.
Case number: C.A. No.-006266-006266 / 2000 |
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27 November 2002
Supreme Court 3 pages MAJOR SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000559-000559 / 2002 |
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27 November 2002
Supreme Court 2 pages TATA REFRACTORIES LTD. Vs SALES TAX OFFICER .
Case number: C.A. No.-007760-007760 / 2002 |
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27 November 2002
Supreme Court 3 pages MAJOR SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000559-000559 / 2002 |
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27 November 2002
Supreme Court 1 pages Vs
Case number: / |
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27 November 2002
Supreme Court 3 pages Vs
Case number: / |
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27 November 2002
Supreme Court 2 pages THE JALANDHAR IMPROVEMENT TRUST Vs THE STATE OF PUNJAB .
Case number: C.A. No.-008394-008394 / 1995 |
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26 November 2002
Supreme Court 2 pages I.T.C. LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOMBAY
Case number: C.A. No.-006621-006621 / 1995 |