Showing 22081 - 22095 of 41947 judgements
25 November 2002
Supreme Court
25 pages
T.M.A. PAI FOUNDATION Vs STATE OF KARNATAKA .

Case number: W.P.(C) No.-000317-000317 / 1993
Diary number: 199959 / 1993
Advocates: LAKSHMI RAMAN SINGH Vs M. VEERAPPA

25 November 2002
Supreme Court
5 pages
SURESH SITARAM SURVE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000336-000336 / 2002
Diary number: 17331 / 2001
Advocates: SHIVAJI M. JADHAV Vs V. N. RAGHUPATHY

25 November 2002
Supreme Court
6 pages
KILLICK NIXON LTD., MUMBAI Vs DEPUTY COMNR. OF INCOME TAX,MUMBAI

Case number: C.A. No.-002614-002614 / 2001
Diary number: 1383 / 2001
Advocates: BHARGAVA V. DESAI Vs B. V. BALARAM DAS

25 November 2002
Supreme Court
1 pages
GKN DRIVESHAFTS (INDIA) LTD. Vs INCOME TAX OFFICER .

Case number: C.A. No.-007731-007731 / 2002
Diary number: 63927 / 2002
Advocates: Vs B. V. BALARAM DAS

22 November 2002
Supreme Court
4 pages
A.L. RANJANE Vs RAVINDRA ISHWARDAS SETHNA

Bench: S.N. VARIAVA,ARUN KUMAR.
Case number: C.A. No.-008994-008994 / 1994
Diary number: 18079 / 1994
Advocates: SHIVAJI M. JADHAV Vs

22 November 2002
Supreme Court
7 pages
METAL FORGINGS Vs UNION OF INDIA

Case number: C.A. No.-002029-002031 / 1995
Diary number: 15411 / 1994
Advocates: Vs B. KRISHNA PRASAD

22 November 2002
Supreme Court
4 pages
SHALIMAR RUBBER INDS. Vs COLLECTOR OF CENT. EXCISE,COCHIN

Case number: C.A. No.-005247-005250 / 1997
Diary number: 11442 / 1997
Advocates: C. N. SREE KUMAR Vs B. KRISHNA PRASAD

22 November 2002
Supreme Court
3 pages
SOHANLAL Vs BABU GANDHI .

Bench: M.B.SHAH,S.N.VARIAVA,D.M.DHARMADHIKARI.
Case number: C.A. No.-007623-007624 / 2002
Diary number: 9591 / 2001
Advocates: SUSHIL KUMAR JAIN Vs NIRAJ SHARMA

22 November 2002
Supreme Court
2 pages
O.P. DAHIYA Vs U.O.I. .

Case number: C.A. No.-008848-008848 / 1994
Diary number: 82367 / 1993
Advocates: LALITA KAUSHIK Vs P. PARMESWARAN

22 November 2002
Supreme Court
3 pages
CHACKO Vs STATE OF KERALA

Case number: Crl.A. No.-001230-001230 / 2001
Diary number: 19894 / 2000
Advocates: GP. CAPT. KARAN SINGH BHATI Vs RAMESH BABU M. R.

22 November 2002
Supreme Court
3 pages
NATHU SINGH YADAV Vs STATE OF M.P.

Case number: Crl.A. No.-001250-001250 / 1995
Diary number: 2050 / 1995
Advocates: Y. PRABHAKARA RAO Vs KAMAKSHI S. MEHLWAL

22 November 2002
Supreme Court
2 pages
M/S. JAIPRAKASH INDUSTRIES LTD. Vs COMNR. OF CENTRAL EXCISE, CHANDIGARH

Case number: C.A. No.-000665-000666 / 2000
Diary number: 20686 / 1999
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD

22 November 2002
Supreme Court
4 pages
SITTHI ZURAINA BEGUM Vs UNION OF INDIA .

Case number: W.P.(Crl.) No.-000083-000083 / 2002
Diary number: 11049 / 2002
Advocates: K. K. MANI Vs B. KRISHNA PRASAD

22 November 2002
Supreme Court
5 pages
MAHENDER PRATAP Vs KRISHAN PAL .

Case number: C.A. No.-000551-000551 / 2002
Diary number: 4 / 2002
Advocates: G. K. BANSAL Vs AJAY CHOUDHARY

21 November 2002
Supreme Court
3 pages
CENTRAL AIRMAN SELECTION BOARD Vs SURENDER KUMAR DAS

Bench: N. SANTOSH HEGDE,B. P. SINGH.
Case number: C.A. No.-000251-000251 / 1994
Diary number: 70467 / 1994
Advocates: SUSHMA SURI Vs