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25 November 2002
Supreme Court 25 pages T.M.A. PAI FOUNDATION Vs STATE OF KARNATAKA .
Case number: W.P.(C) No.-000317-000317 / 1993 |
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25 November 2002
Supreme Court 5 pages SURESH SITARAM SURVE Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000336-000336 / 2002 |
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25 November 2002
Supreme Court 6 pages KILLICK NIXON LTD., MUMBAI Vs DEPUTY COMNR. OF INCOME TAX,MUMBAI
Case number: C.A. No.-002614-002614 / 2001 |
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25 November 2002
Supreme Court 1 pages GKN DRIVESHAFTS (INDIA) LTD. Vs INCOME TAX OFFICER .
Case number: C.A. No.-007731-007731 / 2002 |
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22 November 2002
Supreme Court 4 pages A.L. RANJANE Vs RAVINDRA ISHWARDAS SETHNA
Bench: S.N. VARIAVA,ARUN KUMAR. |
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22 November 2002
Supreme Court 7 pages METAL FORGINGS Vs UNION OF INDIA
Case number: C.A. No.-002029-002031 / 1995 |
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22 November 2002
Supreme Court 4 pages SHALIMAR RUBBER INDS. Vs COLLECTOR OF CENT. EXCISE,COCHIN
Case number: C.A. No.-005247-005250 / 1997 |
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22 November 2002
Supreme Court 3 pages SOHANLAL Vs BABU GANDHI .
Bench: M.B.SHAH,S.N.VARIAVA,D.M.DHARMADHIKARI. |
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22 November 2002
Supreme Court 2 pages O.P. DAHIYA Vs U.O.I. .
Case number: C.A. No.-008848-008848 / 1994 |
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22 November 2002
Supreme Court 3 pages CHACKO Vs STATE OF KERALA
Case number: Crl.A. No.-001230-001230 / 2001 |
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22 November 2002
Supreme Court 3 pages NATHU SINGH YADAV Vs STATE OF M.P.
Case number: Crl.A. No.-001250-001250 / 1995 |
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22 November 2002
Supreme Court 2 pages M/S. JAIPRAKASH INDUSTRIES LTD. Vs COMNR. OF CENTRAL EXCISE, CHANDIGARH
Case number: C.A. No.-000665-000666 / 2000 |
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22 November 2002
Supreme Court 4 pages SITTHI ZURAINA BEGUM Vs UNION OF INDIA .
Case number: W.P.(Crl.) No.-000083-000083 / 2002 |
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22 November 2002
Supreme Court 5 pages MAHENDER PRATAP Vs KRISHAN PAL .
Case number: C.A. No.-000551-000551 / 2002 |
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21 November 2002
Supreme Court 3 pages CENTRAL AIRMAN SELECTION BOARD Vs SURENDER KUMAR DAS
Bench: N. SANTOSH HEGDE,B. P. SINGH. |