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21 November 2002
Supreme Court 2 pages DUGAR ELECTRONICS Vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA
Case number: C.A. No.-009918-009918 / 1995 |
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21 November 2002
Supreme Court 3 pages A. SATYANARAYAN SHAH Vs M. YADGIRI
Case number: C.A. No.-001542-001542 / 1999 |
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21 November 2002
Supreme Court 4 pages LINGALA KONDALA RAO Vs VOOTUKURI NARAYANA RAO
Case number: C.A. No.-002313-002313 / 1999 |
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21 November 2002
Supreme Court 4 pages JAGAT PAL DHAWAN Vs KAHAN SINGH
Case number: C.A. No.-005023-005023 / 1998 |
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20 November 2002
Supreme Court 10 pages R.D. GOYAL Vs RELIANCE INDS.LTD
Bench: CJI.,H.K. SEMA,S.B. SINHA. |
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20 November 2002
Supreme Court 3 pages DMAI Vs
Bench: CJI,H.K. SEMA,S.B. SINHA.. |
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20 November 2002
Supreme Court 8 pages ABDUL RAHMAN Vs PRASONY BAI
Bench: RUMA PAL,S.B. SINHA. |
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20 November 2002
Supreme Court 4 pages DMAI Vs
Bench: CJI.,S.B. SINHA. |
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20 November 2002
Supreme Court 4 pages A.P. STATE ELECTRICITY BOARD Vs J.VENKATESWARA RAO .
Bench: M.B. SHAH,B.P. SINGH,H.K. SEMA. |
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20 November 2002
Supreme Court 3 pages RAM PRATAP YADAV Vs MITRA SEN YADAV
Case number: Crl.A. No.-001209-001209 / 2002 |
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20 November 2002
Supreme Court 2 pages STATE OF MAHARAHSTRA Vs MAHALAXMI STORES
Case number: C.A. No.-009157-009157 / 1995 |
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20 November 2002
Supreme Court 2 pages TATA IRON & STEEL CO. LTD. Vs UNION OF INDIA
Case number: C.A. No.-010577-010577 / 1995 |
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20 November 2002
Supreme Court 3 pages VITHAL N. SHETTI Vs PRAKASH N. RUDRAKAR
Case number: C.A. No.-002500-002502 / 1998 |
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20 November 2002
Supreme Court 5 pages Lakshmi Ram Bhuyan Vs Hari Prasad Bhuyan & Ors.
Bench: R.C. LAHOTI,BRIJESH KUMAR. |
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20 November 2002
Supreme Court 0 pages RAM AUTAR Vs THE STATE OF U.P.
Bench: Y.K. SABHARWAL,H.K. SEMA. |