Showing 22021 - 22035 of 41947 judgements
13 December 2002
Supreme Court
3 pages
R. KAPILNATH (DEAD) BY LRS Vs KRISHNA

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: C.A. No.-002474-002474 / 1999
Diary number: 79941 / 1996
Advocates: Vs E. C. VIDYA SAGAR

13 December 2002
Supreme Court
2 pages
MANSAB ALI Vs IRSAN

Bench: M.B. SHAH,D.M. DHARMADHIKARI.
Case number: Crl.A. No.-001312-001312 / 2002
Diary number: 63520 / 2002
Advocates: VIJAY KUMAR Vs AJAY K. AGRAWAL

13 December 2002
Supreme Court
7 pages
STATE OF WEST BENGAL Vs MANAS KUMAR CHAKRABARTI .

Case number: C.A. No.-003335-003335 / 2002
Diary number: 5895 / 2002
Advocates: Vs SUSHIL KUMAR JAIN

12 December 2002
Supreme Court
5 pages
ATMA S. BERAR Vs MUKHTIAR SINGH

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: C.A. No.-002898-002898 / 2000
Diary number: 12534 / 1999
Advocates: ANNAM D. N. RAO Vs SANJEEV MALHOTRA

12 December 2002
Supreme Court
3 pages
AKHILESHWAR KUMAR Vs MUSTAQIM

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-003226-003226 / 1999
Diary number: 1723 / 1999
Advocates: RANJAN MUKHERJEE Vs

12 December 2002
Supreme Court
3 pages
AKHILESHWAR KUMAR Vs MUSTAQIM

Case number: C.A. No.-003226-003226 / 1999
Diary number: 1723 / 1999
Advocates: RANJAN MUKHERJEE Vs

12 December 2002
Supreme Court
2 pages
Vs

Case number: /
Diary number: 2 / 3828

11 December 2002
Supreme Court
4 pages
PRABHA ATRI Vs STATE OF U.P. .

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL.
Case number: C.A. No.-008317-008318 / 2002
Diary number: 6346 / 2002
Advocates: Vs ARUN K. SINHA

11 December 2002
Supreme Court
4 pages
STATE OF HARYANA Vs MANGE RAM .

Bench: Y.K. SABHARWAL,K.G. BALAKRISHNAN.
Case number: Crl.A. No.-000538-000538 / 1994
Diary number: 67350 / 1986
Advocates: RANBIR SINGH YADAV Vs VINAY GARG

11 December 2002
Supreme Court
6 pages
KANTILAL @ K.L. GORDHANDAS SONI Vs STATE OF GUJARAT

Case number: Crl.A. No.-000323-000323 / 2002
Diary number: 18485 / 2001
Advocates: Vs HEMANTIKA WAHI

11 December 2002
Supreme Court
5 pages
BHIM SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000078-000078 / 1996
Diary number: 1015 / 1996
Advocates: Vs RANBIR SINGH YADAV

11 December 2002
Supreme Court
2 pages
COMMNR. OF WEALTH TAX, GUJARAT Vs LOV S. KINARIWALA

Case number: C.A. No.-001858-001858 / 2002
Diary number: 6822 / 2000
Advocates: SUSHMA SURI Vs HARESH RAICHURA

11 December 2002
Supreme Court
9 pages
Charan Lal Sahu Vs Dr. APJ Abdul Kalam & Ors.

Bench: CJI.,V. N. KHARE,K. G. BALAKRISHNAN,ASHOK BHAN
Case number: Special Petition 1 of 2002

11 December 2002
Supreme Court
9 pages
Charan Lal Sahu Vs APJ Abdul Kalam & Ors.

Bench: G.B.PATTANAIK CJI , V.N.KHARE , K.G.BALAKRISHNAN , ASHOK BHAN , ARUN KUMAR
Case number: Election Petition 1 of 2002

10 December 2002
Supreme Court
6 pages
I.T.C. LTD Vs COLLECTOR OF CENTRAL EXCISE, PATNA

Bench: S.N. VARIAVA,B.N. AGRAWAL.
Case number: C.A. No.-006402-006405 / 1995
Diary number: 10219 / 1995
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD