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10 December 2002
Supreme Court 4 pages STATE OF U.P. Vs JAGDEO .
Case number: Crl.A. No.-000577-000578 / 1995 |
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10 December 2002
Supreme Court 4 pages YUNIS @ KARIYA Vs STATE OF MADHYA PRADESH
Case number: Crl.A. No.-000522-000522 / 1995 |
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10 December 2002
Supreme Court 5 pages P. VENKATASWARLU Vs STATE OF A.P. .
Case number: Crl.A. No.-000655-000655 / 1995 |
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10 December 2002
Supreme Court 3 pages MR. "X" Vs HOSPITAL "Z"
Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI,ARUN KUMAR. |
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10 December 2002
Supreme Court 2 pages THE STATE OF KARNATAKA Vs A.B. NAGARAJ
Case number: Crl.A. No.-000060-000060 / 1995 |
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10 December 2002
Supreme Court 6 pages COMMNR. OF INCOME TAX, AHMEDABAD Vs SUNIL J. KINARIWALA
Case number: C.A. No.-001899-001899 / 2002 |
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09 December 2002
Supreme Court 7 pages M/S. PRECISION STEEL & ENGG.WORKS Vs PREM DEVA NIRANJAN DEVA TAYAL
Bench: R.C. LAHOTI,BRIJESH KUMAR. |
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05 December 2002
Supreme Court 10 pages B.L. SREEDHAR Vs K.M. MUNIREDDY (DEAD)
Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT. |
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05 December 2002
Supreme Court 6 pages OM PRAKASH @ RAJA Vs STATE OF UTTARANCHAL
Bench: S. RAJENDRA BABU,P.VENKATARAMA REDDI. |
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05 December 2002
Supreme Court 2 pages N.C.DAGA Vs INDER MOHAN SINGH RANA
Bench: SYED SHAH MOHAMMED QUADRI,ARIJIT PASAYAT |
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05 December 2002
Supreme Court 1 pages SATISH SHARMA Vs STATE OF GUJARAT
Case number: Crl.A. No.-001284-001284 / 2002 |
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04 December 2002
Supreme Court 4 pages STATE OF GUJARAT Vs M/S ARVIND MILLS & OTHERS
Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT. |
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04 December 2002
Supreme Court 2 pages M/S. SUPREME WASHERS(P) LTD., MUMBAI Vs THE COMMISSIONER OF CENTRAL EXCISE,PUNE
Case number: C.A. No.-006161-006161 / 1999 |
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04 December 2002
Supreme Court 3 pages S.K. MASTAN BEE Vs GENERAL MANAGER,SOUTH CENT.RAILWAY
Case number: C.A. No.-008089-008089 / 2002 |
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04 December 2002
Supreme Court 11 pages CHANDRA PRAKASH Vs STATE OF UP
Bench: CJI,RUMA PAL,BRIJESH KUMAR. |