Showing 22036 - 22050 of 41947 judgements
10 December 2002
Supreme Court
4 pages
STATE OF U.P. Vs JAGDEO .

Case number: Crl.A. No.-000577-000578 / 1995
Diary number: 17446 / 1994
Advocates: Vs S. P. SINGH

10 December 2002
Supreme Court
4 pages
YUNIS @ KARIYA Vs STATE OF MADHYA PRADESH

Case number: Crl.A. No.-000522-000522 / 1995
Diary number: 13331 / 1994
Advocates: MOHAN PANDEY Vs KAMAKSHI S. MEHLWAL

10 December 2002
Supreme Court
5 pages
P. VENKATASWARLU Vs STATE OF A.P. .

Case number: Crl.A. No.-000655-000655 / 1995
Diary number: 82377 / 1993
Advocates: B. KANTA RAO Vs RANI CHHABRA

10 December 2002
Supreme Court
3 pages
MR. "X" Vs HOSPITAL "Z"

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI,ARUN KUMAR.
Case number: C.A. No.-004641-004641 / 1998
Diary number: 12510 / 1998

10 December 2002
Supreme Court
2 pages
THE STATE OF KARNATAKA Vs A.B. NAGARAJ

Case number: Crl.A. No.-000060-000060 / 1995
Diary number: 68229 / 1987
Advocates: M. VEERAPPA Vs LAKSHMI RAMAN SINGH

10 December 2002
Supreme Court
6 pages
COMMNR. OF INCOME TAX, AHMEDABAD Vs SUNIL J. KINARIWALA

Case number: C.A. No.-001899-001899 / 2002
Diary number: 15258 / 2001
Advocates: Vs HARESH RAICHURA

09 December 2002
Supreme Court
7 pages
M/S. PRECISION STEEL & ENGG.WORKS Vs PREM DEVA NIRANJAN DEVA TAYAL

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: C.A. No.-002227-002227 / 2000
Diary number: 20529 / 1999

05 December 2002
Supreme Court
10 pages
B.L. SREEDHAR Vs K.M. MUNIREDDY (DEAD)

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-002971-002971 / 1995
Diary number: 12672 / 1994
Advocates: Vs R. P. WADHWANI

05 December 2002
Supreme Court
6 pages
OM PRAKASH @ RAJA Vs STATE OF UTTARANCHAL

Bench: S. RAJENDRA BABU,P.VENKATARAMA REDDI.
Case number: Crl.A. No.-000824-000824 / 2002
Diary number: 20660 / 2001
Advocates: Vs JATINDER KUMAR BHATIA

05 December 2002
Supreme Court
2 pages
N.C.DAGA Vs INDER MOHAN SINGH RANA

Bench: SYED SHAH MOHAMMED QUADRI,ARIJIT PASAYAT
Case number: C.A. No.-008131-008131 / 2002
Diary number: 20340 / 2001
Advocates: C. K. SUCHARITA Vs DEVENDRA SINGH

05 December 2002
Supreme Court
1 pages
SATISH SHARMA Vs STATE OF GUJARAT

Case number: Crl.A. No.-001284-001284 / 2002
Diary number: 13506 / 2002
Advocates: PREM MALHOTRA Vs HEMANTIKA WAHI

04 December 2002
Supreme Court
4 pages
STATE OF GUJARAT Vs M/S ARVIND MILLS & OTHERS

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-003665-003758 / 1995
Diary number: 65357 / 1985
Advocates: HEMANTIKA WAHI Vs ANIP SACHTHEY

04 December 2002
Supreme Court
2 pages
M/S. SUPREME WASHERS(P) LTD., MUMBAI Vs THE COMMISSIONER OF CENTRAL EXCISE,PUNE

Case number: C.A. No.-006161-006161 / 1999
Diary number: 16227 / 1999
Advocates: PRAVEEN KUMAR Vs B. KRISHNA PRASAD

04 December 2002
Supreme Court
3 pages
S.K. MASTAN BEE Vs GENERAL MANAGER,SOUTH CENT.RAILWAY

Case number: C.A. No.-008089-008089 / 2002
Diary number: 15130 / 2001
Advocates: D. MAHESH BABU Vs ANIL KATIYAR

04 December 2002
Supreme Court
11 pages
CHANDRA PRAKASH Vs STATE OF UP

Bench: CJI,RUMA PAL,BRIJESH KUMAR.
Case number: W.P.(C) No.-000043-000043 / 1998
Diary number: 21339 / 1997
Advocates: RAJEEV SHARMA Vs ASHOK K. SRIVASTAVA