Showing 22051 - 22065 of 41947 judgements
04 December 2002
Supreme Court
5 pages
MAHESH CHAND Vs B. JANARDHAN REDDY

Bench: M.B. SHAH,D.M. DHARMADHIKARI,S.B. SINHA.
Case number: Crl.A. No.-001276-001276 / 2002
Diary number: 19725 / 2001
Advocates: Vs GUNTUR PRABHAKAR

04 December 2002
Supreme Court
3 pages
RAM NIBAS GAGAR (DEAD) BY LRS. Vs DEBOJYOTI DAS

Case number: C.A. No.-014191-014191 / 1998
Diary number: 14191 / 1998
Advocates: Vs SOMNATH MUKHERJEE

03 December 2002
Supreme Court
9 pages
A K BHUYAN Vs STATE OF ORISSA

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL.
Case number: C.A. No.-003978-003979 / 1998
Diary number: 8468 / 1997

03 December 2002
Supreme Court
10 pages
Vs

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: /
Diary number: 2 / 5658

03 December 2002
Supreme Court
3 pages
STATE OF TRIPURA Vs ROOP CHAND DAS

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL.
Case number: C.A. No.-003515-003515 / 1997
Diary number: 7629 / 1997
Advocates: GOPAL SINGH Vs

03 December 2002
Supreme Court
5 pages
N. NATARAJAN Vs B.K. SUBBA RAO

Bench: S. RAJENDRA BABU,ARUN KUMAR.
Case number: Crl.A. No.-000556-000556 / 1995
Diary number: 3871 / 1995
Advocates: Vs RESPONDENT-IN-PERSON

03 December 2002
Supreme Court
5 pages
JOSEPH Vs STATE OF KERALA

Bench: S. RAJENDRA BABU,ARUN KUMAR.
Case number: Crl.A. No.-000620-000620 / 1995
Diary number: 6443 / 1995
Advocates: E. M. S. ANAM Vs RAMESH BABU M. R.

03 December 2002
Supreme Court
14 pages
BHAVNAGAR UNIVERSITY Vs PALITANA SUGAR MILL PVT.LTD. .

Bench: CJI,K. G. BALAKRISHNAN,S.B. SINHA.
Case number: C.A. No.-008003-008003 / 2002
Diary number: 1444 / 2002

03 December 2002
Supreme Court
3 pages
SAMIKANNU Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-000347-000347 / 2002
Diary number: 63515 / 2002
Advocates: V. J. FRANCIS Vs REVATHY RAGHAVAN

03 December 2002
Supreme Court
5 pages
MOHAN LAL Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-001046-001046 / 2000
Diary number: 12545 / 2000
Advocates: RANBIR SINGH YADAV Vs JAVED MAHMUD RAO

03 December 2002
Supreme Court
7 pages
M/S KARNATAKA SMALL S.INDT.DEV.COR.LTD. Vs COMMISSIONER OF INCOME-TAX,BANGALORE

Bench: RUMA PAL,B.N. SRIKRISHNA.
Case number: C.A. No.-000823-000823 / 2000
Diary number: 356 / 2000
Advocates: Vs SUSHMA SURI

03 December 2002
Supreme Court
4 pages
NEW INDIA ASS. CO. LTD. Vs ASHA RANI .

Bench: S.B. SINHA
Case number: C.A. No.-005385-005385 / 2001
Diary number: 9469 / 2000
Advocates: M. K. DUA Vs LAXMI ARVIND

03 December 2002
Supreme Court
11 pages
NAGAPPA Vs GURUDAYAL SINGH .

Bench: M.B. SHAH,B. P. SINGH,H.K. SEMA.
Case number: C.A. No.-007989-007989 / 2002
Diary number: 18683 / 1999

03 December 2002
Supreme Court
6 pages
FEROZE N DOTIVALA Vs P M WADHWANI

Case number: C.A. No.-004659-004659 / 1997
Diary number: 9304 / 1997
Advocates: MANIK KARANJAWALA Vs

29 November 2002
Supreme Court
2 pages
BABURAM Vs STATE OF M.P.

Case number: Crl.A. No.-000572-000572 / 1994
Diary number: 72854 / 1994
Advocates: R. N. KESWANI Vs KAMAKSHI S. MEHLWAL