Judgements

18 November 2002
Supreme Court
0 pages

SUNDERBHAI AMBALAL DESAI Vs STATE OF GUJARAT

Case number: Special Leave Petition (crl.) 2745 of 2002

15 November 2002
Supreme Court
4 pages

BAR COUNCIL OF A.P. Vs KURAPATI SATYANARAYANA

Bench: V. N. KHARE,ASHOK BHAN
Case number: C.A. No.-003412-003412 / 2001
Diary number: 59 / 2000
Advocates: Vs SUDHA GUPTA

15 November 2002
Supreme Court
3 pages

VENKATRAO ANANTDEO JOSHI Vs SAU. MALATIBAI .

Bench: M.B. SHAH,D.M. DHARMADHIKARI.
Case number: C.A. No.-007295-007295 / 2002
Diary number: 15666 / 2001
Advocates: MANOJ SWARUP Vs VENKATESWARA RAO ANUMOLU

14 November 2002
Supreme Court
10 pages

LALLAN RAI Vs STATE OF BIHAR

Bench: UMESH C. BANERJEE,B.N. AGRAWAL.
Case number: Crl.A. No.-000093-000095 / 2001
Diary number: 11316 / 2000
Advocates: HIMANSHU SHEKHAR Vs

13 November 2002
Supreme Court
7 pages

DELHI DEVELOPMENT AUTHORITY Vs SKIPPER CONSTRUCTION

Bench: UMESH C. BANERJEE,SHIVARAJ V. PATIL.
Case number: SLP(C) No.-021000-021000 / 1993
Diary number: 60005 / 1993
Advocates: KAMINI JAISWAL Vs LEGAL OPTIONS

13 November 2002
Supreme Court
4 pages

SHRAWAN BHADAJI BHIRAD Vs STATE OF MAHARASHTRA

Bench: UMESH C. BANERJEE,Y.K. SABHARWAL.
Case number: Crl.A. No.-000577-000577 / 1993
Diary number: 82363 / 1993
Advocates: ASHOK KUMAR SINGH Vs

13 November 2002
Supreme Court
7 pages

BHARAT COKING COAL LTD. Vs KARAM CHAND THAPAR & BROS.P. LTD..

Bench: UMESH C. BANERJEE,ARUN KUMAR.
Case number: C.A. No.-007244-007244 / 2002
Diary number: 4846 / 2001

13 November 2002
Supreme Court
5 pages

DWARKA DASS Vs STATE OF HARYANA

Bench: UMESH C. BANERJEE,Y.K. SABHARWAL.
Case number: Crl.A. No.-001143-001143 / 2002
Diary number: 14947 / 2001
Advocates: Vs J. P. DHANDA

13 November 2002
Supreme Court
11 pages

RAGHUNATH Vs STATE OF HARYANA .

Bench: Y.K. SABHARWAL,H.K. SEMA.
Case number: Crl.A. No.-000073-000073 / 2002
Diary number: 12853 / 2001
Advocates: KAMAL MOHAN GUPTA Vs J. P. DHANDA

12 November 2002
Supreme Court
3 pages

KARNATAKA STEEL & WIRE PRODUCTS Vs KOHINOOR ROLLING SHUTTERS &ENG.WORKS&ORS

Bench: CJI.,S.B. SINHA.
Case number: C.A. No.-009464-009467 / 1995
Diary number: 82362 / 1993
Advocates: REVATHY RAGHAVAN Vs BINA GUPTA

12 November 2002
Supreme Court
7 pages

KASTURI Vs STATE OF HARYANA

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL.
Case number: C.A. No.-007139-007139 / 2001
Diary number: 4344 / 2001
Advocates: K. K. MOHAN Vs J. P. DHANDA

12 November 2002
Supreme Court
3 pages

GULABRAO BALWANTRAO SHINDE Vs CHHABUBAL BALWANTRAO SHINDE .

Case number: C.A. No.-007212-007212 / 2002
Diary number: 12543 / 2001
Advocates: GOPAL BALWANT SATHE Vs NARESH KUMAR

12 November 2002
Supreme Court
8 pages

TULSI RAM Vs MATHURA SAGAR PAN TATHA KRISHI

Bench: UMESH C. BANERJEE,Y.K. SABHARWAL.
Case number: C.A. No.-001170-001170 / 1980
Diary number: 62684 / 1980

12 November 2002
Supreme Court
15 pages

SUBHASH RAMKUMAR BIND @ VAKIL Vs STATE OF MAHARASHTRA

Bench: UMESH C. BANERJEE,B.N. AGRAWAL.
Case number: Crl.A. No.-000018-000018 / 2002
Diary number: 21903 / 2001
Advocates: VENKATESWARA RAO ANUMOLU Vs NARESH KUMAR

12 November 2002
Supreme Court
10 pages

ALAM GIR Vs STATE (NCT, DELHI)

Bench: UMESH C. BANERJEE,B.N. AGRAWAL.
Case number: Crl.A. No.-000202-000202 / 2001
Diary number: 12297 / 2000
Advocates: MANJULA GUPTA Vs D. S. MAHRA