Showing 22006 - 22020 of 41947 judgements
17 December 2002
Supreme Court
22 pages
DMAI Vs

Bench: G.B.PATTANAIK CJI , M.B.SHAH , DORAISWAMY RAJU , S.N.VARIAVA , D.M.DHARMADHIKARI
Case number: C.A. No.-001027-001028 / 1992
Diary number: 85649 / 1992

17 December 2002
Supreme Court
17 pages
EX-CAPT. HARISH UPPAL Vs UNION OF INDIA

Bench: G.B.PATTANAIK CJI , M.B.SHAH , DORAISWAMY RAJU , S.N.VARIAVA , D.M.DHARMADHIKARI
Case number: W.P.(C) No.-000132-000132 / 1988
Diary number: 68241 / 1988
Advocates: PETITIONER-IN-PERSON Vs

17 December 2002
Supreme Court
22 pages
DMAI Vs

Bench: PATTANAIK, G.B. (CJI),SHAH, M.B. (J),RAJU, DORAISWAMY (J),VARIAVA, S.N. (J),DHARMADHIKARI, D.M. (J)
Case number: C.A. No.-001027-001028 / 1992
Diary number: 85649 / 1992

17 December 2002
Supreme Court
3 pages
SALEEM BHAI Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-008518-008518 / 2002
Diary number: 11842 / 2002
Advocates: Vs CHANDER SHEKHAR ASHRI

17 December 2002
Supreme Court
4 pages
M/S. OCL INDIA LTD. Vs STATE OF ORISSA .

Case number: C.A. No.-008534-008534 / 2002
Diary number: 16073 / 2002
Advocates: Vs KIRTI RENU MISHRA

17 December 2002
Supreme Court
2 pages
Devender Pal Singh, Dharmendra Singh, Krishna Mochi and ors Vs State, N.C.T. of Delhi & another, State of Bihar

Bench: M.B. SHAH
Case number: Review Petition (crl.) 497 of 2002

17 December 2002
Supreme Court
3 pages
Commissioner of Income Tax Vs M/s Hindustan Bulk Carriers, M/s Damani Brothers

Bench: M.B. SHAH
Case number: Appeal (crl.) 7966-67 of 1996

17 December 2002
Supreme Court
10 pages
Devender Pal Singh Vs State, N.C.T. of Delhi and Anr.

Case number: Review Petition (crl.) 497 of 2002

17 December 2002
Supreme Court
0 pages
BANK OF INDIA Vs O.P. SWARNAKAR

Bench: CJI,H.K. SEMA,S.B. SINHA.
Case number: C.A. No.-000854-000854 / 2002
Diary number: 6802 / 2001
Advocates: Vs DEVENDRA SINGH

16 December 2002
Supreme Court
3 pages
JASBIR Vs STATE OF HARYANA

Case number: Crl.A. No.-000474-000475 / 2002
Diary number: 20135 / 2001
Advocates: MINAKSHI VIJ Vs RR-EX-PARTE

16 December 2002
Supreme Court
7 pages
STATE OF HIMACHAL PRADESH Vs SH. PREM CHAND

Case number: Crl.A. No.-000290-000290 / 1995
Diary number: 10760 / 1994
Advocates: Vs P. V. DINESH

16 December 2002
Supreme Court
6 pages
BHAIJI Vs SUB DIVISIONAL OFFICER, THANDLA .

Case number: C.A. No.-001263-001263 / 1992
Diary number: 80033 / 1992
Advocates: Vs J. M. KHANNA

13 December 2002
Supreme Court
3 pages
R. KAPILNATH (DEAD) BY LRS Vs KRISHNA

Case number: C.A. No.-002474-002474 / 1999
Diary number: 79941 / 1996
Advocates: Vs E. C. VIDYA SAGAR

13 December 2002
Supreme Court
2 pages
BIJAY KUMAR MAHANTY Vs JADU

Bench: Y.K. SABHARWAL,K.G. BALAKRISHNAN.
Case number: Crl.A. No.-000441-000441 / 1993
Diary number: 82382 / 1993
Advocates: RAJ KUMAR MEHTA Vs

13 December 2002
Supreme Court
2 pages
P.G. PATRA Vs PURAN FOODS

Case number: Crl.A. No.-000666-000666 / 1993
Diary number: 82381 / 1993
Advocates: RAJ KUMAR MEHTA Vs RR-EX-PARTE