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17 December 2002
Supreme Court 22 pages DMAI Vs
Bench: G.B.PATTANAIK CJI , M.B.SHAH , DORAISWAMY RAJU , S.N.VARIAVA , D.M.DHARMADHIKARI |
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17 December 2002
Supreme Court 17 pages EX-CAPT. HARISH UPPAL Vs UNION OF INDIA
Bench: G.B.PATTANAIK CJI , M.B.SHAH , DORAISWAMY RAJU , S.N.VARIAVA , D.M.DHARMADHIKARI |
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17 December 2002
Supreme Court 22 pages DMAI Vs
Bench: PATTANAIK, G.B. (CJI),SHAH, M.B. (J),RAJU, DORAISWAMY (J),VARIAVA, S.N. (J),DHARMADHIKARI, D.M. (J) |
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17 December 2002
Supreme Court 3 pages SALEEM BHAI Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-008518-008518 / 2002 |
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17 December 2002
Supreme Court 4 pages M/S. OCL INDIA LTD. Vs STATE OF ORISSA .
Case number: C.A. No.-008534-008534 / 2002 |
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17 December 2002
Supreme Court 2 pages Devender Pal Singh, Dharmendra Singh, Krishna Mochi and ors Vs State, N.C.T. of Delhi & another, State of Bihar
Bench: M.B. SHAH |
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17 December 2002
Supreme Court 3 pages Commissioner of Income Tax Vs M/s Hindustan Bulk Carriers, M/s Damani Brothers
Bench: M.B. SHAH |
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17 December 2002
Supreme Court 10 pages Devender Pal Singh Vs State, N.C.T. of Delhi and Anr.
Case number: Review Petition (crl.) 497 of 2002 |
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17 December 2002
Supreme Court 0 pages BANK OF INDIA Vs O.P. SWARNAKAR
Bench: CJI,H.K. SEMA,S.B. SINHA. |
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16 December 2002
Supreme Court 3 pages JASBIR Vs STATE OF HARYANA
Case number: Crl.A. No.-000474-000475 / 2002 |
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16 December 2002
Supreme Court 7 pages STATE OF HIMACHAL PRADESH Vs SH. PREM CHAND
Case number: Crl.A. No.-000290-000290 / 1995 |
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16 December 2002
Supreme Court 6 pages BHAIJI Vs SUB DIVISIONAL OFFICER, THANDLA .
Case number: C.A. No.-001263-001263 / 1992 |
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13 December 2002
Supreme Court 3 pages R. KAPILNATH (DEAD) BY LRS Vs KRISHNA
Case number: C.A. No.-002474-002474 / 1999 |
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13 December 2002
Supreme Court 2 pages BIJAY KUMAR MAHANTY Vs JADU
Bench: Y.K. SABHARWAL,K.G. BALAKRISHNAN. |
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13 December 2002
Supreme Court 2 pages P.G. PATRA Vs PURAN FOODS
Case number: Crl.A. No.-000666-000666 / 1993 |