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17 December 2002
Supreme Court 20 pages EX-CAPT. HARISH UPPAL Vs UNION OF INDIA
Case number: W.P.(C) No.-000132-000132 / 1988 |
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17 December 2002
Supreme Court 3 pages EX-CAPT. HARISH UPPAL Vs UNION OF INDIA
Case number: W.P.(C) No.-000132-000132 / 1988 |
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17 December 2002
Supreme Court 22 pages EX-CAPT. HARISH UPPAL Vs UNION OF INDIA
Bench: CJI,DORAISWAMY RAJU,S. N. VARIAVA,D. M. DHARMADHIKARI |
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17 December 2002
Supreme Court 8 pages SHREE DIGVIJAY CEMENT COMPANY LTD. Vs UNION OF INDIA
Bench: Y.K. SABHARWAL,H.K. SEMA. |
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17 December 2002
Supreme Court 11 pages COMMNR. OF INCOME TAX Vs HINDUSTAN BULK CARRIERS
Case number: C.A. No.-007966-007967 / 1996 |
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17 December 2002
Supreme Court 7 pages JANKI NARAYAN BHOIR Vs NARAYAN NAMDEO KADAM
Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL. |
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17 December 2002
Supreme Court 11 pages CELLULAR OPERATORS ASSN. OF INDIA Vs UNION OF INDIA .
Bench: S.B. SINHA. |
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17 December 2002
Supreme Court 6 pages RENUKA DATLA Vs COMNR. OF INCOME TAX KARNATAKA
Case number: C.A. No.-004731-004731 / 2000 |
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17 December 2002
Supreme Court 7 pages COMNR. OF INCOME TAX, MUMBAI Vs M/S DAMANI BROTHERS
Bench: M.B. SHAH,ARIJIT PASAYAT,D.M. DHARMADHIKARI. |
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17 December 2002
Supreme Court 5 pages HITECH ELECTROTHERMICS& HYDROPOWER LTD. Vs STATE OF KERALA
Bench: CJI,K.G. BALAKRISHNAN. |
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17 December 2002
Supreme Court 13 pages M/S. INDIAN CHARGE CHROME LTD. Vs UNION OF INDIA .
Case number: C.A. No.-008501-008501 / 2002 |
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17 December 2002
Supreme Court 14 pages LAKHWINDER SINGH Vs STATE OF PUNJAB
Bench: N. SANTOSH HEGDE,B.P. SINGH. |
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17 December 2002
Supreme Court 3 pages ASHOK KUMAR Vs STATE OF HARYANA
Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI. |
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17 December 2002
Supreme Court 21 pages DMAI Vs
Bench: CJI,M.B. SHAH,DORAISWAMY RAJU,S.N. VARIAVA |
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17 December 2002
Supreme Court 6 pages SUSHILA Vs IIND ADDITIONAL DIST.JUDGE BANDA
Bench: R.C.LAHOTI,BRIJESH KUMAR. |