Showing 21991 - 22005 of 41947 judgements
17 December 2002
Supreme Court
20 pages
EX-CAPT. HARISH UPPAL Vs UNION OF INDIA

Case number: W.P.(C) No.-000132-000132 / 1988
Diary number: 68241 / 1988
Advocates: PETITIONER-IN-PERSON Vs

17 December 2002
Supreme Court
3 pages
EX-CAPT. HARISH UPPAL Vs UNION OF INDIA

Case number: W.P.(C) No.-000132-000132 / 1988
Diary number: 68241 / 1988
Advocates: PETITIONER-IN-PERSON Vs

17 December 2002
Supreme Court
22 pages
EX-CAPT. HARISH UPPAL Vs UNION OF INDIA

Bench: CJI,DORAISWAMY RAJU,S. N. VARIAVA,D. M. DHARMADHIKARI
Case number: W.P.(C) No.-000132-000132 / 1988
Diary number: 68241 / 1988
Advocates: PETITIONER-IN-PERSON Vs

17 December 2002
Supreme Court
8 pages
SHREE DIGVIJAY CEMENT COMPANY LTD. Vs UNION OF INDIA

Bench: Y.K. SABHARWAL,H.K. SEMA.
Case number: C.A. No.-000046-000046 / 1993
Diary number: 63876 / 1993
Advocates: HIMANSHU SHEKHAR Vs ARVIND KUMAR SHARMA

17 December 2002
Supreme Court
11 pages
COMMNR. OF INCOME TAX Vs HINDUSTAN BULK CARRIERS

Case number: C.A. No.-007966-007967 / 1996
Diary number: 77368 / 1996
Advocates: SUSHMA SURI Vs BHASKAR Y. KULKARNI

17 December 2002
Supreme Court
7 pages
JANKI NARAYAN BHOIR Vs NARAYAN NAMDEO KADAM

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL.
Case number: C.A. No.-011194-011194 / 1995
Diary number: 12768 / 1995
Advocates: R. N. KESWANI Vs

17 December 2002
Supreme Court
11 pages
CELLULAR OPERATORS ASSN. OF INDIA Vs UNION OF INDIA .

Bench: S.B. SINHA.
Case number: C.A. No.-003092-003092 / 2002
Diary number: 7296 / 2002
Advocates: Vs RAJIV MEHTA

17 December 2002
Supreme Court
6 pages
RENUKA DATLA Vs COMNR. OF INCOME TAX KARNATAKA

Case number: C.A. No.-004731-004731 / 2000
Diary number: 19058 / 1999
Advocates: MUKESH K. GIRI Vs RR-EX-PARTE

17 December 2002
Supreme Court
7 pages
COMNR. OF INCOME TAX, MUMBAI Vs M/S DAMANI BROTHERS

Bench: M.B. SHAH,ARIJIT PASAYAT,D.M. DHARMADHIKARI.
Case number: C.A. No.-007248-007248 / 1999
Diary number: 16648 / 1999
Advocates: SUSHMA SURI Vs BHARGAVA V. DESAI

17 December 2002
Supreme Court
5 pages
HITECH ELECTROTHERMICS& HYDROPOWER LTD. Vs STATE OF KERALA

Bench: CJI,K.G. BALAKRISHNAN.
Case number: C.A. No.-008322-008322 / 2001
Diary number: 10898 / 2001
Advocates: Vs M. T. GEORGE

17 December 2002
Supreme Court
13 pages
M/S. INDIAN CHARGE CHROME LTD. Vs UNION OF INDIA .

Case number: C.A. No.-008501-008501 / 2002
Diary number: 9241 / 2001
Advocates: Vs EJAZ MAQBOOL

17 December 2002
Supreme Court
14 pages
LAKHWINDER SINGH Vs STATE OF PUNJAB

Bench: N. SANTOSH HEGDE,B.P. SINGH.
Case number: Crl.A. No.-001307-001307 / 2001
Diary number: 13967 / 2001
Advocates: Vs BIMAL ROY JAD

17 December 2002
Supreme Court
3 pages
ASHOK KUMAR Vs STATE OF HARYANA

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI.
Case number: Crl.A. No.-000734-000734 / 2002
Diary number: 8964 / 2002
Advocates: SHIV PRAKASH PANDEY Vs RANBIR SINGH YADAV

17 December 2002
Supreme Court
21 pages
DMAI Vs

Bench: CJI,M.B. SHAH,DORAISWAMY RAJU,S.N. VARIAVA
Case number: C.A. No.-001027-001028 / 1992
Diary number: 85649 / 1992

17 December 2002
Supreme Court
6 pages
SUSHILA Vs IIND ADDITIONAL DIST.JUDGE BANDA

Bench: R.C.LAHOTI,BRIJESH KUMAR.
Case number: C.A. No.-005124-005124 / 1998
Diary number: 16095 / 1997
Advocates: RACHNA GUPTA Vs PRASHANT KUMAR