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19 December 2002
Supreme Court 6 pages P.U. JOSHI Vs ACCOUNTANT GENERAL, AHMEDABD
Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL |
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19 December 2002
Supreme Court 3 pages SUNIL KUMAR RANA Vs STATE OF HARYANA
Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL. |
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19 December 2002
Supreme Court 10 pages SHALIGRAM SHRIVASTAVA Vs NARESH SINGH PATEL
Bench: R.C. LAHOTI,BRIJESH KUMAR,H.K. SEMA. |
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19 December 2002
Supreme Court 3 pages SYNDICATE BANK Vs R. VEERANNA .
Case number: C.A. No.-000972-000972 / 1995 |
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19 December 2002
Supreme Court 3 pages ASHEESH PRATAP SINGH Vs M. SACHDEVA .
Case number: 9999 No.-000344-000344 / 2002 |
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18 December 2002
Supreme Court 2 pages STATE OF M.P. Vs HARILAL
Case number: Crl.A. No.-001290-001290 / 1995 |
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18 December 2002
Supreme Court 6 pages SUDHANSU SEKHAR SAHOO Vs STATE OF ORISSA
Bench: Y.K. SABHARWAL,K.G. BALAKRISHNAN. |
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18 December 2002
Supreme Court 4 pages KUNHIMODEENKUTTY Vs STATE OF KERALA
Case number: Crl.A. No.-000866-000866 / 1994 |
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18 December 2002
Supreme Court 4 pages SURAJ BHAN Vs STATE OF HARYANA
Case number: Crl.A. No.-000957-000957 / 1995 |
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18 December 2002
Supreme Court 3 pages BEG RAJ SINGH Vs STATE OF U.P. .
Case number: C.A. No.-008681-008681 / 2002 |
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18 December 2002
Supreme Court 6 pages SEBASTIAN JACOB Vs STATE OF KERALA
Case number: Crl.A. No.-000530-000530 / 1991 |
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18 December 2002
Supreme Court 2 pages SWAMI NATH CHOUHAN Vs UNION OF INDIA
Case number: C.A. No.-008549-008549 / 1994 |
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18 December 2002
Supreme Court 3 pages BANK OF INDIA Vs BUDH RAM YADAV
Bench: R.C. LAHOTI,BRFJESH KUMAR |
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18 December 2002
Supreme Court 0 pages M/S. INDIA HOUSE Vs KISHAN N. LALWANI
Bench: R.C. LAHOTI,BRIJESH KUMAR |
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18 December 2002
Supreme Court 0 pages M/S. INDIA HOUSE Vs KISHAN N. LALWANI
Case number: C.A. No.-008548-008549 / 2002 |