Judgements

Showing 21961 - 21975 of 41947 judgements
20 December 2002
Supreme Court
10 pages
HANS RAJ AGARWAL Vs CHIEF COMMNR. OF INCOME TAX .

Bench: RUMA PAL,B.N.SRIKRISHNA.
Case number: C.A. No.-002121-002121 / 2001
Diary number: 9366 / 2000
Advocates: G. RAMAKRISHNA PRASAD Vs S. S. RANA & CO.

20 December 2002
Supreme Court
6 pages
DMAI Vs

Bench: SYED SHAH MOHAMMED QUADRI,ARIJIT PASAYAT.
Case number: C.A. No.-003387-003388 / 1992
Diary number: 86107 / 1992
20 December 2002
Supreme Court
5 pages
JASVINDER SINGH & ORS ETC.ETC. Vs JASVINDER SINGH ETC.ETC.

Case number: C.A. No.-004793-004802 / 1999
Diary number: 13333 / 1998
Advocates: PURNIMA BHAT Vs RANDHIR SINGH JAIN

20 December 2002
Supreme Court
3 pages
JINIA KEOTIN Vs KUMAR SITARAM MANJHI

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL.
Case number: C.A. No.-007247-007247 / 1995
Diary number: 80041 / 1992
Advocates: LAKSHMI RAMAN SINGH Vs

20 December 2002
Supreme Court
8 pages
M/S. UNIQUE BUTYLE TUBE INDUSTRIES P.LTD Vs U.P. FINANCIAL CORPORATION .

Bench: SYED SHAH MOHAMMED QUADRI,ARIJIT PASAYAT.
Case number: C.A. No.-008624-008624 / 2002
Diary number: 9295 / 2001
Advocates: PRAMOD DAYAL Vs SHRISH KUMAR MISRA

20 December 2002
Supreme Court
4 pages
ALAMGIR SANI Vs STATE OF ASSAM

Case number: Crl.A. No.-001067-001067 / 2001
Diary number: 13512 / 2001
Advocates: KRISHNA PAL SINGH Vs ANIL K. JHA

20 December 2002
Supreme Court
7 pages
M.C. ABRAHAM Vs STATE OF MAHARASHATRA .

Bench: N. SANTOSH HEGDE,B.P. SINGH.
Case number: Crl.A. No.-001346-001347 / 2002
Diary number: 1070 / 2002
Advocates: JAY SAVLA Vs V. N. RAGHUPATHY

20 December 2002
Supreme Court
3 pages
FLASH LABORATORIES Vs COLLECTOR OF CENTRAL EXCISE

Bench: M.B. SHAH,K.G. BALAKRISHNAN,D.M. DHARMADHIKARI.
Case number: C.A. No.-005619-005619 / 1994
Diary number: 11902 / 1994
Advocates: MANJULA GUPTA Vs B. KRISHNA PRASAD

20 December 2002
Supreme Court
3 pages
M/S. BHARAGATH ENGG. Vs R. RANGANAYAKI

Case number: C.A. No.-008623-008623 / 2002
Diary number: 1069 / 2000
Advocates: K. V. VENKATARAMAN Vs

20 December 2002
Supreme Court
2 pages
ZAHIRUL ISLAM Vs MOHD. USMAN .

Case number: C.A. No.-008631-008631 / 2002
Diary number: 7305 / 2000
Advocates: NAFIS A. SIDDIQUI Vs BINU TAMTA

20 December 2002
Supreme Court
3 pages
STATE OF KARNATAKA Vs PANCHAKSHARI GURUPADAYYA HIRAMATH

Case number: Crl.A. No.-000282-000282 / 1995
Diary number: 63303 / 1995
20 December 2002
Supreme Court
2 pages
G.U. DRAVID Vs UNION OF INDIA .

Case number: C.A. No.-000633-000633 / 2002
Diary number: 22369 / 2001
Advocates: M. P. VINOD Vs B. KRISHNA PRASAD

20 December 2002
Supreme Court
14 pages
Onkar Lal Bajaj etc. etc. Vs Union of India & Anr. etc. etc.

Case number: Transfer Case (civil) 80 of 2002
20 December 2002
Supreme Court
14 pages
Onkar Lal Bajaj etc. etc. Vs Union of India & Anr. etc. etc.

Bench: Y.K. SABHARWAL,H.K. SEMA.
Case number: Transfer Case (civil) 80 of 2002
19 December 2002
Supreme Court
5 pages
MAHILA BAJRANGI(DEAD) THR.LRS. Vs BADRIBAI

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL.
Case number: C.A. No.-004594-004594 / 1995
Diary number: 4520 / 1995
Advocates: Vs SUSHIL KUMAR JAIN